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Dr.K.R.Paramahamsa vs Sri.R.Ramesh
2024 Latest Caselaw 1055 Kant

Citation : 2024 Latest Caselaw 1055 Kant
Judgement Date : 11 January, 2024

Karnataka High Court

Dr.K.R.Paramahamsa vs Sri.R.Ramesh on 11 January, 2024

Author: H.P.Sandesh

Bench: H.P.Sandesh

                                               -1-
                                                           NC: 2024:KHC:1464
                                                        MFA No. 2798 of 2017




                          IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 11TH DAY OF JANUARY, 2024

                                             BEFORE

                               THE HON'BLE MR JUSTICE H.P.SANDESH

                        MISCELLANEOUS FIRST APPEAL NO. 2798 OF 2017 (CPC)

                   BETWEEN:

                   DR. K.R.PARAMAHAMSA
                   S/O LATE RAMACHANDRA RAO,
                   AGED ABOUT 56 YEARS,
                   R/AT NO.56, 40TH CROSS,
                   8TH BLOCK, JAYANAGAR
                   BANGALORE-560 070.
                                                                ...APPELLANT
                   (BY SRI V.JAVAHAR BABU, ADVOCATE)

                   AND:

                   1.    SRI R.RAMESH
                         S/O LATE RAMAKRISHNAPPA,
                         AGED ABOUT 48 YEARS,
Digitally signed   2.    SMT.RAJAMMA
by SHARANYA T
                         W/O LATE RAMANJANAIAH,
Location: HIGH
COURT OF                 D/O LATE RAMAKRISHNAPPA,
KARNATAKA                AGED ABOUT 54 YEARS,

                   3.    SRI.R.MANJUNATH
                         S/O LATE RAMANJANAIAH,
                         GRAND S/O LATE RAMAKRISHNAPPA,
                         AGED ABOUT 28 YEARS,

                   4.    SRI HARISH, S/O LATE RAMAKRISHNAPPA,
                         AGED ABOUT 58 YEARS,

                   5.    SMT.R.LAKSHMI
                         D/O LATE RAMAKRISHNAPPA,
                         AGED ABOUT 46 YEARS,
                                     -2-
                                                  NC: 2024:KHC:1464
                                             MFA No. 2798 of 2017




6.   SMT. R.SUJATHA
     D/O LATE RAMAKRISHNAPPA,
     AGED ABOUT 42 YEARS,

7.   SRI. R.ANANDA
     S/O LATE RAMAKRISHNAPPA,
     AGED ABOUT 36 YEARS,

    NO.1 TO 7 ALL ARE RESIDING AT NO.119/4,
    SRIRAMA NILAYA, DODDAKALSANDRA VILLAGE,
    11TH CROSS, GANESHA TEMPLE ROAD,
    UTTARAHALLI TALUK, BANGALORE-560 062.
                                         ...RESPONDENTS
(BY SRI. LAKSHMIKANTH K., ADVOCATE FOR C/R1;
SRI KRISHNAMURTHY D., ADVOCATE FOR R2 & R3;
R4 TO R7 SERVED)

     THIS MFA IS FILED U/O.43 RULE 1(r) OF CPC, AGAINST
THE ORDER DT.20.03.2017 PASSED ON IA NO.1 & 2 OF 2016
IN O.S.NO.6259/16 ON THE FILE OF THE 22ND ADDITIONAL
CITY CIVIL & SESSIONS JUDGE, BENGALURU AND ETC.

    THIS APPEAL, COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                            JUDGMENT

The learned counsel for the appellant submits that

already the suit is disposed of by granting the relief as sought

in the original suit hence, the present appeal may be dismissed

as infructuous. The counsel submission is taken on record.

Accordingly, the appeal is dismissed as having become

infructuous.

Sd/-

JUDGE

SN

 
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