Smt.Channavva W/O Tirakappa Beleri vs Yappalla S/O Basappa Beleri
2024 Latest Caselaw 5737 Kant

Karnataka High Court

Smt.Channavva W/O Tirakappa Beleri vs Yappalla S/O Basappa Beleri on 23 February, 2024

                                         -1-
                                               NC: 2024:KHC-D:4502
                                                RSA No. 100408 of 2019




                 IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                    DATED THIS THE 23RD DAY OF FEBRUARY, 2024

                                      BEFORE

                        THE HON'BLE MR JUSTICE R.NATARAJ

                 REGULAR SECOND APPEAL NO.100408/2019(SP)
            BETWEEN:

            1.   SMT. CHANNAVVA W/O. TIRAKAPPA BELERI,
                 AGE: 40 YEARS, OCC: HOUSEHOLD WORK,
                 R/O: HATALGERI, DIST: GADAG - 582 115.

            2.   SMT. SATYAVVA D/O. FAKIRAGOUDA BELLIGOUDAR,
                 AFTER MARRIAGE CALLED AS SATYAVVA W/O SOMAPPA
                 BINGI, AGE: 38 YEARS, OCC: HOUSEHOLD WORK,
                 R/O: HATALGERI, DIST: GADAG - 582 115.

            3.   SMT. PREMAVVA W/O. FAKIRAGOUDA BINGI @ BINGERI,
                 AGE: 35 YEARS, OCC: HOUSEHOLD WORK,
                 R/O: TATAGOT, TQ: BADAMI, DIST: BAGALKOTE-587201.

            4.   SMT. SHANTAVVA D/O. FAKIRAGOUDA BELLIGOUDAR,
                 AFTER MARRIAGE CALLED AS SMT. SHANTAVVA
                 W/O. GURAPPA BELERI, AGE: 34 YEARS,
                 OCC: HOUSEHOLD WORK, R/O: BENTUR ONI,
                 TQ: HATALGERI, DIST: GADAG - 582 115.

            5.   SMT.NAGAVVA W/O. FAKIRAGOUDA BELLIGOUDAR,
Digitally        AGE: 69 YEARS, OCC: HOUSEHOLD WORK,
signed by
MANJANNA         R/O: BELERI ONI, TQ: HATALGERI,
E                DIST: GADAG - 582 115.
                                                     -     APPELLANTS
            (BY SRI K.L. PATIL, ADVOCATE)

            AND:

            YAPPALLA S/O. BASAPPA BELERI,
            AGE: 66 YEARS, OCC: AGRICULTURE,
            R/O: LAKKUNDI, TQ AND DIST: GADAG - 582 115.



                                                      -     RESPONDENT
            (BY SRI DINESH M. KULKARNI, ADVOCATE FOR R1)
                               -2-
                                    NC: 2024:KHC-D:4502
                                      RSA No. 100408 of 2019




      THIS RSA IS FILED UNDER SECTION 100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 28.02.2019 PASSED IN
R.A.NO.119/2018 ON THE FILE OF THE PRINCIPAL SENIOR CIVIL
JUDGE AND CHIEF JUDICIAL MAGISTRATE, GADAG, ALLOWING THE
APPEAL AND SETTING ASIDE THE JUDGMENT AND DECREE DATED
28.11.2018, PASSED IN O.S.NO.408/2012 ON THE FILE OF THE II
ADDITIONAL CIVIL JUDGE AND JUDICIAL MAGISTRATE FIRST
CLASS - II, GADAG & ETC.,

     THIS APPEAL, COMING ON FOR FINAL HEARING, THIS DAY,
THE COURT MADE THE FOLLOWING:

                            ORDER

A memo is filed by the learned counsel for the appellant

to withdraw the appeal.

In view of the memo, appeal is dismissed as withdrawn.

SD/-

JUDGE BVV

CT-ASC