Smt. Lakshmamma vs M/S Cel Cabs And Voyages
2024 Latest Caselaw 5630 Kant

Karnataka High Court

Smt. Lakshmamma vs M/S Cel Cabs And Voyages on 22 February, 2024

Author: Pradeep Singh Yerur

Bench: Pradeep Singh Yerur

                                                 -1-
                                                            NC: 2024:KHC:7730
                                                        MFA No. 6102 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 22ND DAY OF FEBRUARY, 2024

                                               BEFORE
                         THE HON'BLE MR JUSTICE PRADEEP SINGH YERUR
                        MISCELLANEOUS FIRST APPEAL NO. 6102 OF 2021 (MV-D)
                   BETWEEN:

                   1.     SMT. LAKSHMAMMA,
                          W/O LT KRISHNAIAH,
                          AGED 48 YEARS.

                   2.     SRI. MANJUNATHASWAMY,
                          S/O LATE KRISHNAIAH,
                          AGED 38 YEARS
                          R/AT 32, 3RD CROSS,
                          NEAR GANESHA TEMPLE,
                          KASTURI BADAVANE, RAJAGOPALANAGARA,
                          PEENYA INDUSTRIAL AREA,
                          BENGLAURU NORTH.

                   3.     SMT. CHAITRA,
Digitally signed          D/O LATE KRISHNAIAH,
by V KRISHNA              W/O SHIVAKUMAR G.,
Location: High
Court of                  AGED 30 YEARS,
Karnataka                 R/AT HOSAHALLI, MARIKUPPE POST,
                          SOLUR HOBLI,
                          MAGADI TALUK,
                          RAMANAGARA DISTRICT.

                   4.     SRI. RAVIKUMAR,
                          S/O LATE KRISHNAIAH,
                          AGED 28 YEARS.
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                                          NC: 2024:KHC:7730
                                     MFA No. 6102 of 2021




5.   SRI. ASHOK,
     S/O LATE KRISHNAIAH,
     AGED 26 YEARS,

     APPELLANT NOS.1, 4 AND 5 ARE R/AT
     GIRYANAPALYA, MARALAKUNTE POST,
     SOMPURA HOBLI,
     NELAMANGALA TALUK,
     BENGALURU RURAL DISTRICT.
                                           ...APPELLANTS
(BY SRI. SADASHIVAIAH K G.,ADVOCATE)

AND:

1.   M/S. CEL CABS AND VOYAGES,
     PVT LTD NO 30,10TH CROSS,
     12TH BLOCK, KUMARA PARK WEST,
     BENGALURU-560 020.

2.   THE REGIONAL MANGER,
     THE OREINTAL INS CO. LTD.,
     REGIONAL OFFICE NO. 44/45,
     LEO SHOPPING COMPLEX,
     RESIDENCY ROAD CROSS,
     P.B. NO.251123, BENGALURU-560 025.

3.   G. LINGARAJU,
     S/O GANGADARAPPA,
     NO 34, 1ST FLOOR 1ST STAGE,
     GELEYARA BALAGA,
     MAHALAKSHMI LAYOUT,
     BENGALURU.
                                         ...RESPONDENTS
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                                              NC: 2024:KHC:7730
                                           MFA No. 6102 of 2021




       THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 28.11.2019 PASSED IN MVC
NO. 1904/2019 ON THE FILE OF THE            MEMBER, MACT, XVI
ADDITIONAL JUDGE, COURT OF SMALL CAUSES, BENGALURU
CITY (SCCH-14), PARTLY ALLOWING THE CLAIM PETITION FOR
COMPENSATION             AND    SEEKING    ENHANCEMENT        OF
COMPENSATION.

       THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT DELIVERED THE FOLLOWING:

                               JUDGMENT

1. Learned counsel for appellants is present and has filed

a memo seeking to withdraw this appeal.

2. The memo is accepted and taken on record.

Accordingly, appeal is dismissed as withdrawn.

Sd/-

JUDGE

THM