Karnataka High Court
Sri. B. Ramaswamy vs Sri. B. Moorthy on 22 February, 2024
Author: S.R.Krishna Kumar
Bench: S.R.Krishna Kumar
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WP No. 2648 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 22ND DAY OF FEBRUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE S.R.KRISHNA KUMAR
WRIT PETITION NO. 2648 OF 2024 (GM-CPC)
BETWEEN:
SRI. B. RAMASWAMY,
S/O LATE BELERANGAPPA
AGED ABOUT 75 YEARS,
R/AT RAILWAY GOLLAHALLI VILLAGE,
KASABA HOBLI,
NELAMANGALA TALUK,
BANGALORE RURAL DISTRICT,
BANGALORE-562 123.
...PETITIONER
(BY SRI. SHREERAM TIMMAPPA NAYAK, ADVOCATE)
AND:
1. SRI. B. MOORTHY,
SON OF LATE BELERANGAPPA,
Digitally signed by AGED ABOUT 66 YEARS,
K S RENUKAMBA RESIDING AT RAILWAY GOLLAHALLI
Location: HIGH VILLAGE, KASABA HOBLI,
COURT OF
KARNATAKA NELAMANAGALA TALUK,
BANGALORE-562 123.
2. SMT. INDRAMMA,
W/O LATE DEVAPRASANNA,
S/O LATE BELERANGAPPA,
AGED ABOUT 71 YEARS,
RESIDING AT RAILWAY GOLLAHALLI
VILLAGE, KASABA HOBLI,
NELAMANAGALA TALUK,
BANGALORE-562 123.
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3. SMT. SUVARNAKUMARI,
WIFE OF B.RANGASWAMY,
AGED ABOUT 55 YEARS,
4. SMT. R. SHILPA,
DAUGHTER OF B. RANGASWAMY,
AGED ABOUT 30 YEARS,
5. SMT. SOWMYA,
DAUGHTER OF B.RANGASWAMY,
AGED ABOUT 28 YEARS,
6. SMT. RANTHAMMA
DAUGHTER OF BELERANGAPPA,
WIFE OF BALAJI PRASAD,
AGED ABOUT 60 YEARS,
7. SRI. KRISHNASWAMY,
SON OF LATE BELERANGAPPA,
AGED ABOUT 55 YEARS,
8. SMT. JAYANTHI
WIFE OF B.RANGASWAMY,
AGED ABOUT 56 YEARS,
RESPONDENT NO.3 TO 8 ARE
RESIDING AT RAILWAY GOLLAHALLI
VILLAGE, KSABA HOBLI,
NELAMANAGALA TALUK,
BANGALORE-562 123.
9. SRI. B. LAKSHMANA,
SON OF BETTASWAMAIAH,
AGED ABOUT 60 YEARS,
RESIDING AT NO. 188,
1ST MAIN, MALLASANDRA
T. DASARAHALLI POST,
BANGALORE -560 057.
10. B. CHENGALARAYAN,
SON OF LATE VOOSAIHA,
AGED ABOUT 66 YEARS,
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11. HAREESH C.H
SON OF CHANGALARAYAN,
AGED ABOUT 34 YEARS,
RESPONDENT NO.11 AND 12
RESIDING AT NO.452/7,
6TH CROSS, SRIRAM TEMPLE ROAD,
VIMANAPURA POST, ANNASANDRA,
BANGALORE-560 017.
12. S.S GIREESH,
SON OF SUBBARAO B.S,
AGED ABOUT 51 YEARS,
RESIDING AT NO.758,
5TH CROSS, 2ND MAIN,
BEML LAYOUT,
3RD STAGE, R.R NAGAR,
RAJAJESHWARINAGAR,
BANGALORE-560 023.
13. THEERTHAM,
SON OF MANOGARAN,
AGED ABOUT 40 YEARS,
RESIDING AT 15 TH CROSS,
BHUVANESHWARINAGAR,
MAGADI ROAD,
BANGALORE-560 023.
14. MANGALA.J,
WIFE OF MANJU.P,
AGED ABOUT 42 YEARS,
RESIDING AT NO.1857,
6TH A MAIN, D BLOCK,
2ND STAGE, RAJAJINAGAR,
BANGALORE-560 010.
15. VARADARAJU.P,
SON OF PUTTASWAMY,
AGED ABOUT 51 YEARS,
RESIDING AT NO.931, 5TH CROSS,
MASJID BACK SIDE ULLALU,
UPANAGARA, BANGALORE-560 056.
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16. K.V NAGASWAETHA,
WIFE OF LOKESH.J,
AGED ABOUT 31 YEARS,
RESIDING AT NO.49,
YERABALLY POST AND VILLAGE,
CHITHRADURGA-577 545.
17. JAYALAKSHMI,
WIFE OF NAGARAJA,
AGED ABOUT 43 YEARS,
RESIDING AT NO.931,
5TH CROSS, MASJID BACK SIDE,
ULLALU UPANAGAR,
BANGALORE-560 056.
18. MALATHI N.S,
WIFE OF HARISH.T,
AGED ABOUT 40 YEARS,
RESIDING AT NO.210
SASALKUNTE VILLAGE,
PAVAGADA TALUK,
TUMAKURU DISTRICT-561 202.
19. RAVINDRA A.P,
SON OF PEETHAMBARAM NAIDU,
RESIDING AT NO.35, MIG., 80
FEET ROAD, KENGERI SATELLITE TOWN,
BANGALORE-560 060.
20. YASHODA.V,
WIFE OF MOHAN KUMAR R.C,
AGED ABOUT 47 YEARS,
RESIDING AT NO.463, 9TH CROSS,
10TH MAIN, AGB LAYOUT,
CHIKKASANDRA, HESGARAGHATTA
ROAD, BANGALORE - 560 090.
21. K. CHANDRAKANTH,
SON OF K. KRISHNA,
AGED ABOUT 39 YEARS,
RESIDING AT NO.43 7TH CROSS,
SANTHOSHNAGAR, MALLASANDRA,
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T.DASARAHALLI,
BANGALROE - 560 057.
22. GANGADHARAIAHM
AGED ABOUT 66 YEARSM
SON OF LATE N BORIAHM
RESIDING AT NO.698, KALYAN
LAYOUT, JNANABHARATHI NAGAR,
BANGALORE - 560 056.
23. LAKSHMIDEVI,
WIFE OF DAYANANDAMOORTHY,
AGED ABOUT 54 YEARS,
RESIDING AT NO.1142/1, 7TH CROSS,
MAHESHWARAMMA TEMPLE MAIN
ROAD, T DASARAHALLI, MAIN
ROAD, BANGALORE - 560 057.
24. VASANTH KUMAR B S,
AGED ABOUT 31 YEARS,
RESIDING AT DYABA VILLAGE,
BYRAPURA POST, ALUR TALUK,
HASANA DISTRICT - 573 201.
25. GIRIJASHEKAR,
WIFE OF CHANDRAKANTH,
AGED ABOUT 61 YEARS,
RESIDING AT NO.46, 10 D,
CROSS, WEST OF CHORD ROAD,
MAHALASHMI LAYOUT,
BANGALORE - 560 086.
26. ARUL G,
SON OF GOVINDASWAMY,
AGED ABOUT 46 YEARS,
RESIDING AT NO.56,
PARVATHINILAYA 7TH MAIN,
SUBBANNA GARDEN,
VIJAYANAGAR, BANGALORE - 560 040.
27. BHARATHIRAJA S.K,
SON OF KARTHIGEYAN,
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AGED ABOUT 40 YEARS,
RESIDING AT NO.20/03-01,
15TH CROSS, A BLOCK,
BHUVANESHWARINAGAR, MAGADI
ROAD, BANGALORE - 560 023.
28. K. VEDHA,
WIFE OF S KARIKALAN,
AGED ABOUT 47 YEARS,
RESIDING AT NO 8/1, 1ST CROSS,
MANJUNATHANAGAR MAGADI
ROAD, BANGALORE - 560 023.
29. V RAMANI,
AGED ABOUT 57 YEARS,
WIFE OF R BALARAMAN,
RESIDING AT NO.49 ,
OM SHAKTHI STREET, 1ST MAIN,
EVERGREEN STREET CROSS,
UDAYANAGARA, DOORVANINAGARA,
BANGALORE -560 016.
30. RAVI SANKAR KUMAR DASARI,
SON OF LATE HANUMANTHA RAO
DASARI,
AGED ABOUT 38 YEARS,
RESIDING AT NO. 25-10-126,
SRINIVASARAO PET 1ST LANE,
GUNTUR-4, ANDRA PRADESH.
31. D RAMADEVI,
WIFE OF LATE HANUMANTHA RAO DASARI,
AGED ABOUT 45 YEARS,
RESIDING AT NO. 25-10-126,
SRINIVASARAO PET, 1ST LANE,
GUNTUR-4, ANDRA PRADESH.
32. ANUPAMA C
WIFE OF VASANNA,
AGED ABOUT 35 YEARS,
RESIDING AT VADARAHALLI
POST / VILLAGE,
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SHRAVANABELAGOLA HOBLI,
CHANNARAYA PATNA TALUK,
HASSAN DISTRICT.
33. RAJESNDRA KUMAR V.G,
SON OF K.N GURULINGAIAH,
AGED ABOUT 25 YEARS,
RESIDING AT SHARADASAPTAGIRI,
EXTENSION GSS BHAVAN ROAD,
TUMKUR.
34. H.P SHIVANNA,
SON OF LATE PUTTANANJAPPA,
AGED ABOUT 71 YEARS,
RESIDING AT NO. 825, 1ST CROSS,
ROAD, IV BLOCK, HMT LAYOUT,
NAGASANDRA, BANGALORE-560 073.
35. A SADANANDA,
SON OF LATE SRIHARI A
AGED ABOUT 65 YEARS,
RESIDING AT NO.1,. 1ST MAIN ROAD,
VIJAYANANDANAGAR,
NANDINI LAYOUT, BANGALORE-560 096.
36. ABILASHBALIGA,
SON OF LATE SURENDRABALIGA,
AGED ABOUT 40 YEARS,
RESIDING AT NO.149, 3RD CROSS,
1ST MAIN, 1ST STAGE,
KHB BASAVESHWARNAGARA,
BANGALORE-560 079.
37. SHEKARADIVAPPAHELAGE,
SON OF ADIVAPPA,
AGED ABOUT 39 YEARS,
RESIDING AT OPP. GOLGUMNBAJ,
GANBHINAGAR, HUKKRI TALUK,
BELAGAVI DISTRICT.
38. MALADEVI S,
WIFE OF PRAKASH,
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AGED ABOUT 51 YEARS,
RESIDING AT NO. 720, BEHIND
BANK 6TH CROSS, AGB LAYOUT,
HESARAGATTA ROAD, BANGALORE-560 073.
39. SHANTHALA,
WIFE OF PRAKASH S.N,
AGED ABOUT 41 YEARS,
RESIDING AT NO. 15
HESARAGHATTA ROAD,
M M LAYOUT, INFRONT OF
JANAPRIYA APARTMENT,
BANGALORE-57.
40. VIJAYKUMAR,
SON OF LATE CHINNAGOPA,
AGED ABOUT 38 YEARS,
RESIDING AT NO. 57, SRI LAKSHMI
VENKATESHWARANILAYA,
3RD CROSS, NRO LAYOUT,
KALKERE, BANGALORE-560 043.
41. V BHAGYALAKSHMI,
WIFE OF SAI RAMESH,
AGED ABOUT 45 YEARS,
RESIDING AT NO. 209
BHAGYSHREENIVASA,
CHIKKABIDARAKALLU,
BANGALORE-560 073.
42. ADIVAPPA S KUMBARA
SON OF SHIVALINGAPPA,
AGED ABOUT 31 YEARS,
RESIDING AT MUDUKAVI (V & POST)
RAMADURGA TALUK,
BELAGAVI DISTRICT.
43. K.M PRADEEPA,
SON OF MANJAPPA,
AGED ABOUT 38 YEARS,
RESIDING AT HOSAKERI VILLAGE,
NONABOORU POST,
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THIRTHAHALLY TALUK,
SHIVAMOGGA- 577 414.
44. SOURBHA B.L,
WIFE OF JAGADISH,
AGED ABOUT 40 YEARS,
RESIDING AT NO.97, 3RD CROSS,
BHUVANESHWARINAGAR,
DASARAHALLI MAIN ROAD,
BANGALORE - 560 024.
45. NAGARAJ,
SON OF LATE B
BLAKSHMANANGOWDA,
AGED ABOUT 33 YEARS,
RESIDING AT BALOORU VILLAGE,
MODDIGERE TALUK,
CHIKKAMANGALURU - 577 122.
46. BHARAT SUDHIRPRASADAM,
SON OF LATE
VENKATESHWARLUPRASADAM,
AGED ABOUT 37 YEARS,
RESIDING AT NO.6-447,
SEETHARAMPURAM,
JAGGAYYAPET - 521 175.
47. P.HARI PRASAD VARDA,
SON OF P.L PRAHLLADVARDA,
AGED ABOUT 52 YEARS,
RESIDING AT NO.40,
SRI. KRISHNA, 1ST CROSS,
3RD MAIN, M P M LAYOUT,
NAGARABHAVI, 2ND STAGE,
MALLATHAHALLI,
BANGALORE - 560 056.
48. SANGEETHABAGREEHA
WIFE OF D CHETHAN KUMAR,
BAGREEHA,
AGED ABOUT 42 YEARS,
RESIDING AT NO.17,
8TH CROSS, 4TH MAIN,
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AGRAHARADASARAHALLI,
BANGALORE.
49. K.G VENKATESH,
SON OF K.N NARASEGOWDA,
AGED ABOUT 51 YEARS,
RESIDING AT NO.13,
AMRUTHANILAYA, 1ST MAIN ROAD,
5TH CROSS, MAGADI MAIN ROAD,
BANGALORE - 560 091.
50. H.A NAGARAJA,
SON OF LATE H.S ANANTHA RAO,
AGED ABOUT 45 YEARS,
RESIDING AT NO. 1416,
SOUTH END A ROAD, 9 TH BLOCK,
HAYANAGAR, BANGALORE-560 069.
51. JAYAMMA,
WIFE OF LATE S R
NARASIMHASWAMY,
AGED ABOUT 93 YEARS,
RESIDING AT TILAK PART ROAD,
KEB QUARTER BEHIND
VIJAYANAGAR EXTENSON,
CHIKKAMAGALURU DISTRICT - 577 101.
...RESPONDENTS
THIS WP IS FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF PRAYING TO DIRECTION THE SENIOR CIVIL
JUDE AND JUDICIAL MAGISTRATE FIRST CLASS AT
NELAMANGALA, BANGALORE RURAL TO EXPEDITIOUSLY
DISPOSE SUIT IN OS 531/2016 WITHIN A PERIOD OF ONE (1)
YEAR FORM THE DATE OF RECEIPT OF THE ORDER/ JUDGMENT
OF THIS HONBLE COURT, OR WITHIN SUCH TIME AS MAY BE
DEEMED FIT AND REASONABLE BY THIS HONBLE COURT.
THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, THE COURT MADE THE FOLLOWING:
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WP No. 2648 of 2024
ORDER
The limited request of the petitioner in the present
petition is for a direction to the trial Court to dispose of the suit
as expeditiously as possible.
2. Heard the learned counsel for the petitioner and
perused the material on record.
3. It is submitted that the pleadings of the parties are
complete and the matter is set down for hearing on the pending
application/s.
4. Under these circumstances, I deem it just and
proper to direct the trial Court to dispose of the suit as
expeditiously as possible.
Subject to the aforesaid directions, the petition stands
disposed of.
Sd/-
JUDGE
HKV
