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Praveen Ramachandra Hanabar vs Reshma W/O Santosh Shitole
2024 Latest Caselaw 5170 Kant

Citation : 2024 Latest Caselaw 5170 Kant
Judgement Date : 20 February, 2024

Karnataka High Court

Praveen Ramachandra Hanabar vs Reshma W/O Santosh Shitole on 20 February, 2024

Author: V.Srishananda

Bench: V.Srishananda

                                                  -1-
                                                        NC: 2024:KHC-D:4138
                                                            MFA No. 102477 of 2014




                           IN THE HIGH COURT OF KARNATAKA, DHARWAD
                                               BENCH

                           DATED THIS THE 20TH DAY OF FEBRUARY, 2024

                                               BEFORE
                             THE HON'BLE MR JUSTICE V.SRISHANANDA
                           MISCELLANEOUS FIRST APPEAL NO. 102477 OF
                                             2014 (MV-)
                      BETWEEN:

                      1.   PRAVEEN RAMACHANDRA HANABAR
                           AGE: 24 YEARS, OCC: AGRICULTURE
                           R/O. PANGERI A 590 001
                           TQ: CHIKODI, DIST: BELGAUM (OWNER OF MOTORCYCLE
                           BEARING NO.KA-23/S-7890)

                                                                        ...APPELLANT

                      (BY SMT. SUNANDA P PATIL, ADVOCATE)

                      AND:

                      1.   SMT. RESHMA W/O SANTOSH SHITOLE
SAMREEN                    AGE: 26 YEARS, OCC: HOUSEHOLD WORK
AYUB
DESHNUR                    R/O. PANGERI A 590001
Digitally signed by
SAMREEN AYUB
DESHNUR                    TQ: CHIKODI, DIST: BELGAUM
Date: 2024.02.23
14:32:46 +0530


                      2.   KUMARI SNEHAL SANTOSH SHITOLE
                           AGE: 04 YEARS OCC: NIL
                           SINCE MINOR R/BY HER GUARDIAN
                           SMT. RESHMA W/O SANTOSH SHITOLE RESPONDENT
                           NO.1

                      3.   KUMARI TANUJA SANTOSH SHITOLE
                           AGE: 02 YEARS OCC: NIL
                           SINCE MINOR R/BY HER GUARDIAN
                           SMT. RESHMA W/O SANTOSH SHITOLE RESPONDENT
                           NO.1
                              -2-
                                    NC: 2024:KHC-D:4138
                                     MFA No. 102477 of 2014




4.   SHRI GUNADHAR JANABA SHITOLE
     AGE: 61 YEARS, OCC: AGRICULTURE
     R/O. PANGERI A 590001 TQ: CHIKODI DIST: BELGAUM

5.   SMT. LAXMI W/O. GUNADHAR SHITOLE
     AGE: 51 YEARS, OCC: HOUSEHOLD WORK
     R/O. PANGERI A 590001, TQ: CHIKODI DIST: BELGAUM

                                               ...RESPONDENTS
(BY SRI. SHIVARAJ S BALLOLI, ADVOCATE FOR R1, R4, R5,
 R2 & R3 MINORS REP. BY R1)

      THIS MFA IS FILED U/SEC.173(1) OF MV ACT 1988, AGAINST
JUDGMENT      AND    AWARD     DTD:16.08.2014,  PASSED    IN
MVC.NO.1895/2013 ON THE FILE OF THE SENIOR CIVIL JUDGE &
ADDL. MACT, CHIKODI, AWARDING THE COMPENSTION OF
RS.9,54,000/- WITH INTEREST AT THE RATE OF 6% P.A., FROM THE
DATE OF PETITION TILL ITS REALIZATION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                            ORDER

Case called twice. None present on behalf of the

appellant.

There was an order passed on 23.09.2014 to deposit

a sum of Rs.3,25,000/-. Till today, said order is not

complied. Accordingly, appeal stands dismissed for non-

prosecution.

Sd/-

JUDGE

 
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