Sri D Revanth Kumar vs Smt Lakshmidevi P
2024 Latest Caselaw 5140 Kant

Karnataka High Court

Sri D Revanth Kumar vs Smt Lakshmidevi P on 20 February, 2024

Author: H.T. Narendra Prasad

Bench: H.T. Narendra Prasad

                                                -1-
                                                            NC: 2024:KHC:7012
                                                         RFA No. 1920 of 2021




                         IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 20TH DAY OF FEBRUARY, 2024

                                            BEFORE
                         THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                          REGULAR FIRST APPEAL NO. 1920 OF 2021 (PAR)
                   BETWEEN:

                   SRI D REVANTH KUMAR
                   S/O SRI A DINESH KUMAR
                   AGED ABOUT 11 YEARS
                   MINOR
                   REPRESENTED BY HIS NATURAL
                   GUARDIAN MOTHER
                   SMT. G SUMITHRA @ KUSUMA
                   W/O SRI A DINESH KUMAR
                   AGED ABOUT 43 YEARS
                   R/A NO.57, 11TH C CROSS
                   VYALIKAVAL, MALLESHWARAM
                   BENGALURU - 560 003.                    ...APPELLANT
                   (BY SRI. B.S. MANJUNATH., ADVOCATE)

                   AND:

Digitally signed by 1.    SMT LAKSHMIDEVI P
HEMALATHA A
Location: High            W/O D ARMUGAM
Court of Karnataka        AGED ABOUT 72 YEARS

                   2.     SRI D ARMUGAM
                          AGED ABOUT 80 YEARS

                   3.     SMT. A JAYANTHI
                          W/O JANAKIRAMAN
                          AGED ABOUT 51 YEARS

                   4.     SRI A DINESH KUMAR
                          S/O D ARMUGUAM
                          AGED ABOUT 49 YEARS
                                 -2-
                                               NC: 2024:KHC:7012
                                           RFA No. 1920 of 2021




     R1 TO R4 ARE R/A NO. 67/2
     1ST MAIN, 2ND STAGE, MICHEL PALYA
     NEW THIPPASANDRA, INDIRANAGAR
     BENGALURU - 560 075.

5.   SMT. A SHASHIKALA
     W/O VICTOR
     AGED AOUT 45 YEARS
     R/A NO. 324/2, C/O AROGYADAS
     11TH CROSS, JAGADEESH NAGAR
     BENGALURU - 560 075                      ...RESPONDENTS

     THIS RFA IS FILED UNDER SECTION 96 OF CPC, 1908
AGAINST THE JUDGMENT AND DECREE DATED: 04.12.2020
PASSED IN OS.No.2714/2017 ON THE FILE OF THE III
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BENGALURU,
DISMISSING THE SUIT FOR PARTITION AND MESNE PROFITS.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                           JUDGMENT

Learned counsel for the appellant, through video

conference, submits that, he may be permitted to withdraw this

appeal and to this effect, he will file a memo in the Registry.

2. The submission of the learned counsel for the

appellant is taken on record.

3. This appeal is dismissed as withdrawn.

Sd/-

JUDGE

CM