Sri Venkatarathnam vs The Chief Officer
2024 Latest Caselaw 4995 Kant

Karnataka High Court

Sri Venkatarathnam vs The Chief Officer on 19 February, 2024

Author: Ravi V Hosmani

Bench: Ravi V Hosmani

                                             -1-
                                                       NC: 2024:KHC:6842
                                                     RSA No. 166 of 2014




                       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 19TH DAY OF FEBRUARY, 2024

                                           BEFORE
                          THE HON'BLE MR JUSTICE RAVI V HOSMANI
                        REGULAR SECOND APPEAL NO. 166 OF 2014 (INJ)
                  BETWEEN:

                  1.    SRI. VENKATARATHNAM,
                        S/O LATE GUNDAPPA SETTY,
                        AGED ABOUT 70 YEARS,
                        R/O MALLESWARAM,
                        BANGALORE - 560 003.

                  2.    SRI. KRISHNAMURTHY,
                        S/O LATE GUNDAPPA SETTY,
                        AGED ABOUT 68 YEARS,
                        R/O PETE BEEDHI,
                        ARAKALGUD - 573 102.

                  3.    SMT. VENKATALAKSHMI @
                        S.L.GEETHANJALI,
Digitally signed by     W/O LATE LAKSHMINARASIMHAMURTHY,
MOHANKUMAR M
                        AGED ABOUT 66 YEARS,
Location: High
Court of Karnataka      SANTHE MAIDANA ROAD,
                        SAKALESHPUR - 573 134.

                  4.    SMT. VASAVAMBA,
                        W/O LATE RAMAKRISHNA,
                        AGED ABOUT 65 YEARS,
                        AGRAHARA,
                        TUMKUR - 572 101.

                  5.    SMT. VIJAYALAKSHMI,
                        W/O SRI. BAKTHAVATSALA,
                             -2-
                                        NC: 2024:KHC:6842
                                      RSA No. 166 of 2014




     AGED ABOUT 63 YEARS,
     BASAVANAGUDI,
     BANGALORE - 560 004.

6.   SMT. GAYATHRI,
     W/O NATARAJ,
     AGED ABOUT 57 YEARS,
     MALLESHWARAM,
     BANGALORE - 560 003.

7.   SRI. RAMANATH,
     S/O LATE GUNDAPPA SETTY,
     AGED ABOUT 55 YEARS,
     PETE BEEDHI,
     ARAKALAGUD - 573 102.

8.   SMT. SATHYAVATHI,
     W/O VAKULBHUSHAN,
     AGED ABOUT 53 YEARS,
     R/O MALLESHWARAM,
     BANGALORE - 560 003.

9.   SMT.NAGARATHNA,
     W/O SRI.BALAKRISHNA,
     AGED ABOUT 63 YEARS,
     R/O MALLESWARAM,
     BANGALORE - 560 003.
     (ALL ARE REPRESENTED BY THEIR
     GPA HOLDER SRI. NANJUNDASETTY,
     S/O LATE GUNDAPPA SHETTY,
     AGED ABOUT 63 YEARS,
     SURYA MEDICAL STORES,
     SAKALESHPURA,
     HASSAN DISTRICT)
                                            ...APPELLANTS
(BY SRI A.N.SOMEGOWDA, ADVOCATE FOR APPELLANT NO.1)
                                 -3-
                                             NC: 2024:KHC:6842
                                           RSA No. 166 of 2014




AND:

1.   THE CHIEF OFFICER,
     TOWN MUNICIPALITY,
     SAKALESHPUR,
     HASSAN DISTRICT - 573 134.

2.   THE PRESIDENT,
     CATTLE FESTIVAL &
     EXHIBHITION COMMITTEE,
     T.M.C. SAKALESHPUR,
     HASSAN DISTRICT - 573 134.

3.   THE SECRETARY,
     CATTLE FESTIVAL &
     EXHIBHITION COMMITTEE,
     T.M.C. SAKALESHPUR - 573 134.
                                               ...RESPONDENTS
(BY SMT. RAKSHITHA D J., ADVOCATE FOR R1;
    R2, R3 SERVED)

     THIS RSA IS FILED U/S. 100 OF CPC., AGAINST THE
JUDGMENT & DECREE DATED 8.11.2013 PASSED IN
R.A.NO.10/2013 ON THE FILE OF THE SENIOR CIVIL JUDGE &
JMFC., SAKALESHPUR, DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 18.6.2013
PASSED IN OS.NO.27/2009 ON THE FILE OF THE CIVIL JUDGE,
SAKALESHPURA.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                           JUDGMENT

Learned counsel for appellants has filed a memo seeking

leave of this Court to dismiss petition.

NC: 2024:KHC:6842

In view of memo, appeal is dismissed as withdrawn.

Registry to transmit trial Court records forthwith.

Sd/-

JUDGE

MKM