Devegowda K vs State By Vijayanagara
2024 Latest Caselaw 4985 Kant

Karnataka High Court

Devegowda K vs State By Vijayanagara on 19 February, 2024

Author: Shivashankar Amarannavar

Bench: Shivashankar Amarannavar

                                                   -1-
                                                                NC: 2024:KHC:6841
                                                           CRL.A No. 1342 of 2021




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 19TH DAY OF FEBRUARY, 2024

                                                BEFORE
                      THE HON'BLE MR JUSTICE SHIVASHANKAR AMARANNAVAR
                                  CRIMINAL APPEAL No. 1342 OF 2021


                      BETWEEN:

                      1.    DEVEGOWDA K
                            S/O LATE KEMPEGOWDA
                            AGED 60 YEARS
                            RESIDING AT No.884
                            "MARUSHREE", 1ST STAGE
                            4TH MAIN, VIJAYANAGARA
                            MYSURU.

                      2.    MOHAN M.S.
                            S/O SUBBARAYAPPA C
                            AGED ABOUT 55 YEARS
                            RESIDING AT HOUSE
                            No.683, 16TH MAIN
                            SARASWATHIPURAM
                            MYSURU.

                      3.    LOKESH J
Digitally signed by
LAKSHMINARAYANA             S/O LATE K JAVARAIAH
MURTHY RAJASHRI
                            AGED ABOUT 47 YEARS
Location: HIGH
COURT OF                    RESIDING AT HOUSE
KARNATAKA
                            No.EWS 206, K.H.B. 1ST STAGE
                            KUVEMPUNAGAR
                            MYSURU.

                      4.    RAMESH P
                            S/O LATE J.M.PUTTALINGAIAH
                            AGED ABOUT 56 YEARS
                            RESIDING AT HOUSE No.65
                            1ST "A" MAIN ROAD
                            "E" AND "F" BLOCK
                           -2-
                                       NC: 2024:KHC:6841
                                  CRL.A No. 1342 of 2021




     RAMAKRISHNA NAGAR
     MYSURU.

5.   MOHAN KUMAR C
     S/O LATE C.CHELUVAIAH
     AGED ABOUT 58 YEARS
     RESIDING AT HOUSE
     No.185/C, 1ST CROSS ROAD
     BISILU MARAMMANA TEMPLE
     ROAD, GANGOTHRI EXTENSION
     MYSURU.

6.   B.SHIVANNA
     S/O LATE BORAIAH
     AGED ABOUT 61 YEARS
     RESIDING AT HOUSE No.26,
     "MUKTA NILAYA"
     ADITI EXTENSION
     NANDINI LAYOUT
     T.N.PURA MAIN ROAD
     MYSURU.
                                        ...APPELLANTS

(BY SRI N KUMAR, ADVOCATE - ABSENT)

AND:

     STATE BY VIJAYANAGARA
     POLICE STATION
     MYSURU.
     REPRESENTED BY S.S.P
     HIGH COURT OF KARNATAKA
     BENGALURU.
                                         ...RESPONDENT

(BY SMT. N ANITHA GIRISH, HCGP)

     THIS CRL.A IS FILED U/S.438 CR.P.C PRAYING TO
ENLARGE THEM ON BAIL IN THE EVENT OF THEIR ARREST IN
CR.No.102/2021 REGISTERED BY VIJAYANAGARA POLICE
STATION, MYSURU FOR THE OFFENCE P/U/S 504,506 R/W 149
                                -3-
                                              NC: 2024:KHC:6841
                                        CRL.A No. 1342 of 2021




OF IPC AND SECTION 3(1)(r), 3(1)(s), 3(2)(v-a) OF SC/ST
(POA) AMENDMENT ACT, 2014 AND ETC.,

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

None appears for the appellants.

This appeal is listed today for compliance of office

objections for the sixth time.

At request of the counsel, the petition was ordered to

be converted into criminal appeal by order dated

18.08.2021. Counsel for the petitioners has not complied

the said order by furnishing the appeal memo, even

though the Office has given the criminal appeal number.

It appears that the appellants are not interested in

prosecuting the appeal. Hence, the appeal is dismissed

for non compliance of office objections.

Sd/-

JUDGE GH