Ramchandra And Ors vs Furkhan Ali And Anr
2024 Latest Caselaw 4970 Kant

Karnataka High Court

Ramchandra And Ors vs Furkhan Ali And Anr on 19 February, 2024

                                               -1-
                                                     NC: 2024:KHC-K:1620
                                                      RSA No. 200126 of 2023




                               IN THE HIGH COURT OF KARNATAKA,
                                      KALABURAGI BENCH
                          DATED THIS THE 19TH DAY OF FEBRUARY, 2024
                                            BEFORE
                            THE HON'BLE MR. JUSTICE E.S.INDIRESH
                        REGULAR SECOND APPEAL NO. 200126 OF 2023 (SP)



                   BETWEEN:

                   1.    RAMCHANDRA
                         S/O SHARANAPPA NIMBALE,
                         AGE:59 YEARS,
                         OCC: AGRICULTURE,
                         R/O: THIRTHA,
                         TQ: ALAND,
                         DIST: KALABURAGI.

                   2.    SHANTAPPA
                         S/O SHARANAPPA
                         AGE:54 YEARS,
                         OCC: AGRICULTRE,
                         R/O: THIRTHA, TQ ALAND,
                         DIST: KALABURAGI.
Digitally signed
by
LUCYGRACE                SHARANAPPA S/O BASWANAPPA NIMBALE
Location: HIGH
COURT OF
                         (SINCE DECEASED THROUGH HIS)
KARNATAKA                (LRS APPALLENTS NO.1 AND 2)
                                                               ...APPELLANTS

                   (BY SRI. BHARGAV MADHUSUDAN CHARI, ADVOCATE)

                   AND:

                   1.    FURKHAN ALI
                         S/O SYED KHURSHEED ALI,
                         AGE:59 YEARS,
                         OCC: AGRICULTURE,
                                -2-
                                      NC: 2024:KHC-K:1620
                                       RSA No. 200126 of 2023




      AND DOCTOR,
      R/O: HEBLI, TQ: ALAND,
      DIST: KALABURAGI.

2.    MAREPPA S/O LAXMAN GULRE
      AGE: 55 YEARS,
      OCC: AGRICULTURE,
      R/O: PADASAVALI,
      TQ: ALAND,
      DIST: KALABURAGI.
                                                ...RESPONDENTS



(BY     SRI.FAIZUDDIN   ZARDI        AND     SRI.JAYANANDAYYA,
ADVOCATE FOR C/R NO.1)


       THIS RSA IS FILED UNDER SECTION OF 100 OF CPC,

PRAYING TO APPEAL MAY BE ALLOWED AND SET ASIDE THE

JUDGMENT      AND   DECREE     DATED       03.11.2022   IN   R.A.

NO.02/2018 PASSED BY THE SENIOR CIVIL JUDGE ALAND

SETTING ASIDE THE JUDGMENT AND DECREE IN DATED

16.12.2017 PASSED IN O.S.40/2006 BY THE PRL.CIVIL JUDGE

& JMFC AT ALAND AND TO GRANT ANY OTHER APPROPRIATE

RELIEF IN THE INTEREST OF JUSTICE.



       THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT DELIVERED THE FOLLOWING:
                               -3-
                                    NC: 2024:KHC-K:1620
                                      RSA No. 200126 of 2023




                         JUDGMENT

1. None appear for the appellants and it is forthcoming from

the order sheets, that appellants have not even complied with

the order of this Court dated 20.12.2023.

2. In that view of the matter, as no representation has been

made on behalf of the appellants today, the appeal is dismissed

for non prosecution.

Sd/-

JUDGE

sac