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Sri Halappa S/O Chandrappa Sonnad vs Sri Murigeppa S/O Sangappa Bellad
2024 Latest Caselaw 4626 Kant

Citation : 2024 Latest Caselaw 4626 Kant
Judgement Date : 15 February, 2024

Karnataka High Court

Sri Halappa S/O Chandrappa Sonnad vs Sri Murigeppa S/O Sangappa Bellad on 15 February, 2024

Author: V.Srishananda

Bench: V.Srishananda

                                               -1-
                                                     NC: 2024:KHC-D:3728
                                                       MFA No. 104151/2018
                                                                       C/w.
                                                     MFA Nos. 104152 /2018,
                                                104153/ 2018, 104154/2018,
                                                 104155/2018, 104156/2018,
                                                 104157/2018, 104158/2018,
                                                104159/2018, 100497/ 2022,
                                                 100498/2022, 100510/2022,
                                                 100511/2022, 100512/2022,
                                                 100513/2022, 100514/2022,
                                              100515/2022 and 100516/2022


                       IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
                          DATED THIS THE 15TH DAY OF FEBRUARY, 2024
                                            BEFORE
                            THE HON'BLE MR JUSTICE V.SRISHANANDA
                       MISCELLANEOUS FIRST APPEAL NO.104151 OF 2018 (MV-D)
                                              C/W
                         MISCELLANEOUS FIRST APPEAL NOs.104152 OF 2018
                          MISCELLANEOUS FIRST APPEAL NO.104153 OF 2018
                          MISCELLANEOUS FIRST APPEAL NO.104154 OF 2018
                          MISCELLANEOUS FIRST APPEAL NO.104155 OF 2018
                          MISCELLANEOUS FIRST APPEAL NO.104156 OF 2018
                          MISCELLANEOUS FIRST APPEAL NO.104157 OF 2018
                          MISCELLANEOUS FIRST APPEAL NO.104158 OF 2018
          Digitally       MISCELLANEOUS FIRST APPEAL NO.104159 OF 2018
          signed by
          SAMREEN
SAMREEN   AYUB            MISCELLANEOUS FIRST APPEAL NO.100497 OF 2022
AYUB      DESHNUR
DESHNUR   Date:           MISCELLANEOUS FIRST APPEAL NO.100498 OF 2022
          2024.02.22
          18:15:41
          +0530           MISCELLANEOUS FIRST APPEAL NO.100510 OF 2022
                          MISCELLANEOUS FIRST APPEAL NO.100511 OF 2022
                          MISCELLANEOUS FIRST APPEAL NO.100512 OF 2022
                          MISCELLANEOUS FIRST APPEAL NO.100513 OF 2022
                          MISCELLANEOUS FIRST APPEAL NO.100514 OF 2022
                          MISCELLANEOUS FIRST APPEAL NO.100515 OF 2022
                          MISCELLANEOUS FIRST APPEAL NO.100516 OF 2022
                             -2-
                                  NC: 2024:KHC-D:3728
                                    MFA No. 104151/2018
                                                    C/w.
                                  MFA Nos. 104152 /2018,
                             104153/ 2018, 104154/2018,
                              104155/2018, 104156/2018,
                              104157/2018, 104158/2018,
                             104159/2018, 100497/ 2022,
                              100498/2022, 100510/2022,
                              100511/2022, 100512/2022,
                              100513/2022, 100514/2022,
                           100515/2022 and 100516/2022


IN MFA NO.104151/2018:

BETWEEN:

SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
R/O. BYALI STREET, KOPPAL,
DIST:KOPPAL.
(VEHICLE NO. KA-37/A-198)
                                                ...APPELLANT
(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE)

AND:

1.   SRI. PRAKASH S/O. KADAPPA AIYYANAHALLI,
     AGE: 29 YEARS, OCC:COOLIE and SHEPHERD,
     R/O. MUDENUR VILLAGE, TQ:HUVINAHADAGALI,
     DIST:BALLARI-583912.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577001.

3.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581110.
     DIST: HAVERI.
                                              ...RESPONDENTS
(BY SRI. S.S. KOLIWAD, ADVOCATE FOR R2 AND R3;
    R1 SERVED)

     THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.240/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND AMACT, RANEBENNUR, AWARDING COMPENSATION OF
                             -3-
                                  NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


Rs.68,790/- WITH INTEREST AT 7.5% P.A. FROM THE DATE OF
PETITION TILL ITS REALIZATION.


IN MFA NO.104152/2018:

BETWEEN:

SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
R/O. BYALI STREET, KOPPAL,
DIST:KOPPAL.
(VEHICLE NO. KA-37/A-198)
                                                ...APPELLANT
(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE)

AND:

1.   SRI. PRAKASH S/O. KADAPPA AIYYANAHALLI,
     AGE: 29 YEARS, OCC:COOLIE and SHEPHERD,
     R/O. MUDENUR VILLAGE, TQ:HUVINAHADAGALI,
     DIST:BALLARI-583912.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577001.

3.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581110.
     DIST: HAVERI.
                                             ...RESPONDENTS
(BY SRI. S.S. KOLIWAD, ADVOCATE FOR R2;
    SRI. D.V. PATTAR, ADVOCATE FOR R1;
    R3 DISPENSED WITH)
                              -4-
                                   NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.241/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND AMACT, RANEBENNUR, AWARDING COMPENSATION OF
Rs.33,490/- WITH INTEREST AT 7.5% P.A. FROM THE DATE OF
PETITION TILL ITS REALIZATION.


IN MFA NO.104153/2018:

BETWEEN:

SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
R/O. BYALI STREET, KOPPAL,
DIST:KOPPAL.
(VEHICLE NO. KA-37/A-198)
                                                 ...APPELLANT
(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE)

AND:

1.   SRI. HALAPPA S/O. CHANDRAPPA SONNAD,
     AGE: 46 YEARS, OCC:COOLIE and SHEPHERD,
     R/O. MUDENUR VILLAGE, TQ:HUVINAHADAGALI,
     DIST:BALLARI-583912.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577001.

3.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581110.
     DIST: HAVERI.
                                              ...RESPONDENTS
                              -5-
                                    NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


(BY SRI. S.S. KOLIWAD, ADVOCATE FOR R2;
    SRI. D.V. PATTAR, ADVOCATE FOR R1;
    R3 DISPENSED WITH)

      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.242/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND AMACT, RANEBENNUR, AWARDING COMPENSATION OF
Rs.3,48,430/- WITH INTEREST AT 7.5% P.A. FROM THE DATE OF
PETITION TILL ITS REALIZATION.

IN MFA NO.104154/2018:

BETWEEN:

SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
R/O. BYALI STREET, KOPPAL,
DIST:KOPPAL.
(VEHICLE NO. KA-37/A-198)

                                                 ...APPELLANT
(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE)

AND:

1.   SRI. HALAPPA S/O. CHANDRAPPA SONNAD,
     AGE: 46 YEARS, OCC:COOLIE and SHEPHERD,
     R/O. MUDENUR VILLAGE, TQ:HUVINAHADAGALI,
     DIST:BALLARI-583912.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577001.

3.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
                              -6-
                                     NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581110.
     DIST: HAVERI.
                                              ...RESPONDENTS
(BY SRI. S.S. KOLIWAD, ADVOCATE FOR R2;
    SRI. D.V. PATTAR, ADVOCATE FOR R1;
    R3 DISPENSED WITH)

      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.243/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND AMACT, RANEBENNUR, AWARDING COMPENSATION OF
Rs.56,980/- WITH INTEREST AT 7.5% P.A. FROM THE DATE OF
PETITION TILL ITS REALIZATION.

IN MFA NO.104155/2018:

BETWEEN:

SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
R/O. BYALI STREET, KOPPAL,
DIST:KOPPAL.
(VEHICLE NO. KA-37/A-198)
                                                 ...APPELLANT
(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE)

AND:

     SRI. H. KOTEPPA S/O. KARADEPPA,
     SINCE DEAD BY HIS LR'S

1.   SMT. H. CHANNAMMA W/O. KOTEPPA,
     AGE: 46 YEARS, OCC: COOLIE,

2.   SRI. MAILARAPPA S/O. KOTEPPA,
     AGE: 24 YEARS, OCC: COOLIE,
                              -7-
                                   NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


3.   SRI. HANUMANTHAPPA S/O. KOTEPPA,
     AGE: 21 YEARS, OCC: COOLIE,

     ALL ARE R/O. MUDENUR VILLAGE,
     TQ: HUVINAHADAGALI, DIST: BALLARI-583912.

4.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577001.

5.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581110.
     DIST: HAVERI.
                                              ...RESPONDENTS
(BY SRI. S.S. KOLIWAD, ADVOCATE FOR R4;
    SRI. D.V. PATTAR, ADVOCATE FOR R1-R3;
    R5 DISPENSED WITH)

      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.244/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND AMACT, RANEBENNUR, AWARDING COMPENSATION OF
Rs.1,02,750,/- WITH INTEREST AT 7.5% P.A. FROM THE DATE OF
PETITION TILL ITS REALIZATION.


IN MFA NO.104156/2018:

BETWEEN:

SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
R/O. BYALI STREET, KOPPAL,
                              -8-
                                     NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


DIST:KOPPAL.
(VEHICLE NO. KA-37/A-198)
                                                 ...APPELLANT
(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE)

AND:

     SRI. H. KOTEPPA S/O. KARADEPPA,
     SINCE DEAD BY HIS LR'S

1.   SMT. H. CHANNAMMA W/O. KOTEPPA,
     AGE: 46 YEARS, OCC: COOLIED,

2.   SRI. MAILARAPPA S/O. KOTEPPA,
     AGE: 24 YEARS, OCC: COOLIE,

3.   SRI. HANUMANTHAPPA S/O. KOTEPPA,
     AGE: 21 YEARS, OCC: COOLIE,

     ALL ARE R/O. MUDENUR VILLAGE,
     TQ: HUVINAHADAGALI, DIST: BALLARI-583912.

4.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577001.

5.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581110.
     DIST: HAVERI.
                                             ...RESPONDENTS
(BY SRI. S.S. KOLIWAD, ADVOCATE FOR R4;
    SRI. D.V. PATTAR, ADVOCATE FOR R1-R3;
    R5 DISPENSED WITH)
                              -9-
                                    NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.245/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND AMACT, RANEBENNUR, AWARDING COMPENSATION OF
Rs.22,960/- WITH INTEREST AT 7.5% P.A. FROM THE DATE OF
PETITION TILL ITS REALIZATION.

IN MFA NO.104157/2018:

BETWEEN:

SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
R/O. BYALI STREET, KOPPAL,
DIST:KOPPAL.
(VEHICLE NO. KA-37/A-198)
                                                 ...APPELLANT
(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE)


AND:

1.   SRI. PRAKASH S/O. KADAPPA AIYYANAHALLI,
     AGE: 29 YEARS, OCC:COOLIE and SHEPHERD,
     R/O. MUDENUR VILLAGE, TQ:HUVINAHADAGALI,
     DIST:BALLARI-583912.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577001.

3.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
                             - 10 -
                                     NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


     BALAJI COMPLEX, RANEBENNUR-581110.
     DIST: HAVERI.
                                              ...RESPONDENTS
(BY SRI. S.S. KOLIWAD, ADVOCATE FOR R2;
    SRI. D.V. PATTAR, ADVOCATE FOR R1;
    R3 SERVED)

      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.246/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND AMACT, RANEBENNUR, AWARDING COMPENSATION OF
Rs.1,23,810/- WITH INTEREST AT 7.5% P.A. FROM THE DATE OF
PETITION TILL ITS REALIZATION.

IN MFA NO.104158/2018:

BETWEEN:

SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
R/O. BYALI STREET, KOPPAL,
DIST:KOPPAL.
(VEHICLE NO. KA-37/A-198)
                                                 ...APPELLANT
(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE)

AND:

1.   SRI. JAGADISHAPPA K. S/O. HALAPPA,
     AGE: 36 YEARS, OCC:COOLIE and SHEPHERD,
     R/O. MUDENUR VILLAGE, TQ:HUVINAHADAGALI,
     DIST:BALLARI-583912.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577001.
                             - 11 -
                                     NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


3.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581110.
     DIST: HAVERI.
                                              ...RESPONDENTS
(BY SRI. S.S. KOLIWAD, ADVOCATE FOR R2;
    SRI. D.V. PATTAR, ADVOCATE FOR R1;
    R3 DISPENSED WITH)

      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.247/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND AMACT, RANEBENNUR, AWARDING COMPENSATION OF
Rs.24,830/- WITH INTEREST AT 7.5% P.A. FROM THE DATE OF
PETITION TILL ITS REALIZATION.

IN MFA NO.104159/2018:

BETWEEN:

SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
R/O. BYALI STREET, KOPPAL,
DIST:KOPPAL.
(VEHICLE NO. KA-37/A-198)
                                                 ...APPELLANT
(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE)

AND:

1.   SRI. JAGADISHAPPA K. S/O. HALAPPA,
     AGE: 36 YEARS, OCC:COOLIE and SHEPHERD,
     R/O. MUDENUR VILLAGE, TQ:HUVINAHADAGALI,
     DIST:BALLARI-583912.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
                             - 12 -
                                     NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577001.

3.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581110.
     DIST: HAVERI.
                                              ...RESPONDENTS
(BY SRI. S.S. KOLIWAD, ADVOCATE FOR R2;
    R1 SERVED;
    R3 DISPENSED WITH)

      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.248/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND AMACT, RANEBENNUR, AWARDING COMPENSATION OF
Rs.2,08,150/- WITH INTEREST AT 7.5% P.A. FROM THE DATE OF
PETITION TILL ITS REALIZATION.

IN MFA NO.100497/2022:

BETWEEN:

SRI. HALAPPA S/O. CHANDRAPPA SONNAD,
AGE: 45 YEARS, OCC: COOLIE AND SHEPHERD,
R/O. MUDENUR VILLAGE, TQ: HUVINAHADAGALI,
DIST: BELLARY.
PIN-583219.
                                                 ...APPELLANT
(BY SRI. D.V. PATTAR, ADVOCATE)

AND:

1.   SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
     AGE: 50 YEARS, OCC: BUSINESS,
     R/O. BYALI STREET, KOPPAL,
                             - 13 -
                                     NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


     DIST:KOPPAL.
     PIN-582114.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577001.

3.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581115,
     DIST: HAVERI.
                                              ...RESPONDENTS

(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE FOR R1;
    SRI. S.S.KOLIWAD, ADVOCATE FOR R2-R3)

      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.243/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND A.M.A.C.T, RANEBENNUR, PARTLY ALLOWING THE CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT OF
COMPENSATION.


IN MFA NO.100498/2022:

BETWEEN:

SRI. PRAKASH S/O KADAPPA AIYYANAHALI,
AGE: 32 YEARS, OCC: COOLIE AND SHEPHERD,
R/O. MUDENUR VILLAGE, TQ: HUVINAHADAGALI,
DIST: BELLARY.
PIN-583219.
                                                 ...APPELLANT
(BY SRI. D.V. PATTAR, ADVOCATE)
                             - 14 -
                                     NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022



AND:

1.   SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
     AGE: 50 YEARS, OCC: BUSINESS,
     R/O. BYALI STREET, KOPPAL,
     DIST:KOPPAL.
     PIN-582114.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577002.

3.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581115,
     DIST: HAVERI.
                                              ...RESPONDENTS

(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE FOR R1;
    SRI. S.S. KOLIWAD, ADVOCATE FOR R2-R3)

      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.241/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND A.M.A.C.T, RANEBENNUR, PARTLY ALLOWING THE CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT OF
COMPENSATION.

IN MFA NO.100510/2022:

BETWEEN:

SRI. PRAKASH S/O KADAPPA AIYYANAHALI,
AGE: 32 YEARS, OCC: COOLIE AND SHEPHERD,
                             - 15 -
                                     NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


R/O. MUDENUR VILLAGE, TQ: HUVINAHADAGALI,
DIST: BELLARY.
PIN-583219.
                                                 ...APPELLANT
(BY SRI. D.V. PATTAR, ADVOCATE)

AND:

1.   SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
     AGE: 50 YEARS, OCC: BUSINESS,
     R/O. BYALI STREET, KOPPAL,
     DIST:KOPPAL.
     PIN-582114.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577002.

3.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581115,
     DIST: HAVERI.
                                              ...RESPONDENTS

(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE FOR R1;
    SRI. S.S. KOLIWAD, ADVOCATE FOR R2-R3)

      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.240/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND A.M.A.C.T, RANEBENNUR, PARTLY ALLOWING THE CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT OF
COMPENSATION.
                             - 16 -
                                     NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


IN MFA NO.100511/2022:

BETWEEN:

SRI. HALAPPA S/O. CHANDRAPPA SONNAD,
AGE: 50 YEARS, OCC: COOLIE AND SHEPHERD,
R/O. MUDENUR VILLAGE, TQ: HUVINAHADAGALI,
DIST: BELLARY.
PIN-583219.
                                                 ...APPELLANT
(BY SRI. D.V. PATTAR, ADVOCATE)

AND:

1.   SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
     AGE: 50 YEARS, OCC: BUSINESS,
     R/O. BYALI STREET, KOPPAL,
     DIST:KOPPAL.
     PIN-582114.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577001.

3.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581115,
     DIST: HAVERI.
                                             ...RESPONDENTS

(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE FOR R1;
    SRI. S.S.KOLIWAD, ADVOCATE FOR R2-R3)

     THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
                                - 17 -
                                        NC: 2024:KHC-D:3728
                                       MFA No. 104151/2018
                                                       C/w.
                                     MFA Nos. 104152 /2018,
                                104153/ 2018, 104154/2018,
                                 104155/2018, 104156/2018,
                                 104157/2018, 104158/2018,
                                104159/2018, 100497/ 2022,
                                 100498/2022, 100510/2022,
                                 100511/2022, 100512/2022,
                                 100513/2022, 100514/2022,
                              100515/2022 and 100516/2022


NO.242/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND A.M.A.C.T, RANEBENNUR, PARTLY ALLOWING THE CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT OF
COMPENSATION.

IN MFA NO.100512/2022:

BETWEEN:

        SRI. H. KOTEPPA S/O. KARADEPPA,
        SINCE DEAD BY HIS LR'S

1(a)    SMT. H. CHANNAMMA W/O. KOTEPPA,
        AGE: 45 YEARS, OCC: COOLIE,
        R/O. MUDENUR VILLAGE,
        TQ: HUVINAHADAGALI,
        DIST: BALLARI-583219.

1(b) SRI. MAILARAPPA S/O. KOTEPPA,
     AGE: 23 YEARS, OCC: COOLIE,
     R/O. MUDENUR VILLAGE,
     TQ: HUVINAHADAGALI,
     DIST: BALLARI-583219.

1(c)    SRI. HANUMANTHAPPA S/O. KOTEPPA,
        AGE: 20 YEARS, OCC: COOLIE,
        R/O. MUDENUR VILLAGE,
        TQ: HUVINAHADAGALI,
        DIST: BALLARI-583219.

                                                 ...APPELLANTS
(BY SRI. D.V. PATTAR, ADVOCATE)

AND:

1.     SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
       AGE: 50 YEARS, OCC: BUSINESS,
                              - 18 -
                                      NC: 2024:KHC-D:3728
                                      MFA No. 104151/2018
                                                      C/w.
                                    MFA Nos. 104152 /2018,
                               104153/ 2018, 104154/2018,
                                104155/2018, 104156/2018,
                                104157/2018, 104158/2018,
                               104159/2018, 100497/ 2022,
                                100498/2022, 100510/2022,
                                100511/2022, 100512/2022,
                                100513/2022, 100514/2022,
                             100515/2022 and 100516/2022


     R/O. BYALI STREET, KOPPAL,
     DIST:KOPPAL, PIN-582114.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE.

3.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581115,
     DIST: HAVERI.
                                              ...RESPONDENTS

(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE FOR R1;
    SRI. S.S. KOLIWAD, ADVOCATE FOR R2-R3)

      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.245/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND AMACT, RANEBENNUR, PARTLY ALLOWING THE CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT OF
COMPENSATION.

IN MFA NO.100513/2022:

BETWEEN:

SRI. HEMESH S/O. LAXMAPPA UPPAR,
AGE: 43 YEARS, OCC: COOLIE AND SHEPHERD,
R/O. MUDENUR VILLAGE, TQ: HUVINAHADAGALI,
DIST: BELLARY.
PIN-583219.
                                                 ...APPELLANT
(BY SRI. D.V. PATTAR, ADVOCATE)
                               - 19 -
                                       NC: 2024:KHC-D:3728
                                      MFA No. 104151/2018
                                                      C/w.
                                    MFA Nos. 104152 /2018,
                               104153/ 2018, 104154/2018,
                                104155/2018, 104156/2018,
                                104157/2018, 104158/2018,
                               104159/2018, 100497/ 2022,
                                100498/2022, 100510/2022,
                                100511/2022, 100512/2022,
                                100513/2022, 100514/2022,
                             100515/2022 and 100516/2022


AND:

1.   SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
     AGE: 50 YEARS, OCC: BUSINESS,
     R/O. BYALI STREET, KOPPAL,
     DIST:KOPPAL.
     PIN-582114.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577001.

3.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581115,
     DIST: HAVERI.
                                            ...RESPONDENTS
(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE FOR R1;
    SRI. S.S.KOLIWAD, ADVOCATE FOR R2-R3)

      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.246/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND A.M.A.C.T, RANEBENNUR, PARTLY ALLOWING THE CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT OF
COMPENSATION.

IN MFA NO.100514/2022:

BETWEEN:

       SRI. H. KOTEPPA S/O. KARADEPPA,
       SINCE DEAD BY HIS LR'S
                              - 20 -
                                      NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


1.    SMT. H. CHANNAMMA W/O. KOTEPPA,
      AGE: 50 YEARS, OCC: COOLIE,
      R/O. MUDENUR VILLAGE,
      TQ: HUVINAHADAGALI,
      DIST: BALLARI-583219.

2.    SRI. MAILARAPPA S/O. KOTEPPA,
      AGE: 28 YEARS, OCC: COOLIE,
      R/O. MUDENUR VILLAGE,
      TQ: HUVINAHADAGALI,
      DIST: BALLARI-583219.

3.    SRI. HANUMANTHAPPA S/O. KOTEPPA,
      AGE: 25 YEARS, OCC: COOLIE,
      R/O. MUDENUR VILLAGE,
      TQ: HUVINAHADAGALI,
      DIST: BALLARI-583219.

                                               ...APPELLANTS
(BY SRI. D.V. PATTAR, ADVOCATE)
AND:
1.   SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
     AGE: 50 YEARS, OCC: BUSINESS,
     R/O. BYALI STREET, KOPPAL,
     DIST:KOPPAL, PIN-582114.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577002.

3.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
                             - 21 -
                                     NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


     BALAJI COMPLEX, RANEBENNUR-581115,
     DIST: HAVERI.
                                            ...RESPONDENTS
(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE FOR R1;
   SRI. S.S.KOLIWAD, ADVOCATE FOR R2-R3)

      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.244/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND A.M.A.C.T, RANEBENNUR, PARTLY ALLOWING THE CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT OF
COMPENSATION.


IN MFA NO.100515/2022:
BETWEEN:

SRI. JAGADISHAPPA K. S/O. HALAPPA,
AGE: 40 YEARS, OCC:COOLIE and SHEPHERD,
R/O. MUDENUR VILLAGE, TQ:HUVINAHADAGALI,
DIST:BALLARI-583219.
                                                 ...APPELLANT
(BY SRI. D.V. PATTAR, ADVOCATE)

AND:

1.   SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
     AGE: 50 YEARS, OCC: BUSINESS,
     R/O. BYALI STREET, KOPPAL,
     DIST:KOPPAL, PIN-582114.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577002.

3.   THE BRANCH MANAGER,
                             - 22 -
                                     NC: 2024:KHC-D:3728
                                     MFA No. 104151/2018
                                                     C/w.
                                   MFA Nos. 104152 /2018,
                              104153/ 2018, 104154/2018,
                               104155/2018, 104156/2018,
                               104157/2018, 104158/2018,
                              104159/2018, 100497/ 2022,
                               100498/2022, 100510/2022,
                               100511/2022, 100512/2022,
                               100513/2022, 100514/2022,
                            100515/2022 and 100516/2022


     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581115.
     DIST: HAVERI.
                                              ...RESPONDENTS

(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE FOR R1;
    SRI. S.S. KOLIWAD, ADVOCATE FOR R2-R3)

      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.248/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND AMACT, RANEBENNUR, PARTLY ALLOWING THE CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT OF
COMPENSATION.

IN MFA NO.100516/2022:

BETWEEN:

SRI. JAGADISHAPPA K. S/O. HALAPPA,
AGE: 40 YEARS, OCC:COOLIE and SHEPHERD,
R/O. MUDENUR VILLAGE, TQ:HUVINAHADAGALI,
DIST:BALLARI-583219.
                                                 ...APPELLANT
(BY SRI. D.V. PATTAR, ADVOCATE)


AND:

1.   SRI. MURIGEPPA S/O. SANGAPPA BELLAD,
     AGE: 50 YEARS, OCC: BUSINESS,
     R/O. BYALI STREET, KOPPAL,
     DIST:KOPPAL, PIN-582114.

2.   THE DIVISIONAL MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
                                - 23 -
                                        NC: 2024:KHC-D:3728
                                        MFA No. 104151/2018
                                                        C/w.
                                      MFA Nos. 104152 /2018,
                                 104153/ 2018, 104154/2018,
                                  104155/2018, 104156/2018,
                                  104157/2018, 104158/2018,
                                 104159/2018, 100497/ 2022,
                                  100498/2022, 100510/2022,
                                  100511/2022, 100512/2022,
                                  100513/2022, 100514/2022,
                               100515/2022 and 100516/2022


     A M ARCADE, NEAR VIDYARTHI BHAVAN,
     C J HOSPITAL ROAD, DAVANAGERE-577002.

3.   THE BRANCH MANAGER,
     NEW INDIA ASSURANCE CO.LTD.,
     ASHOK NAGAR, MAIN ROAD,
     BALAJI COMPLEX, RANEBENNUR-581115.
     DIST: HAVERI.
                                                ...RESPONDENTS

(BY SMT. PADMAJA S.TADAPATRI, ADVOCATE FOR R1;
    SRI. S.S. KOLIWAD, ADVOCATE FOR R2-R3)

      THIS M.F.A IS FILED U/S.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DATED 05.10.2018 PASSED IN MVC
NO.247/2017 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND AMACT, RANEBENNUR, PARTLY ALLOWING THE CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT OF
COMPENSATION.

     THESE M.F.As, COMING ON FOR HEARING, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:



                             JUDGMENT

Heard Smt. Padmaja S. Tadapatri, learned counsel for

appellants and learned counsel Shri. S. S. Koliwad and Shri. D.

V. Pattar for respondents.

- 24 -

NC: 2024:KHC-D:3728

C/w.

MFA Nos. 104152 /2018, 104153/ 2018, 104154/2018, 104155/2018, 104156/2018, 104157/2018, 104158/2018, 104159/2018, 100497/ 2022, 100498/2022, 100510/2022, 100511/2022, 100512/2022, 100513/2022, 100514/2022,

2. All these appeals arising out of the judgment and

award passed in MVC No.240/2017 and connected MVC cases

dated 05.10.2018 on the file of Additional Senior Civil Judge

and Additional Motor Accident Claims Tribunal, Ranebennur.

3. The appeals by the owner and appeals by the

claimants are tabulated here under for ready reference:

Award Sl. Owner Appeal Claimants Amount MVC Nos.

No. Nos. Appeal Nos. (in Rs.)

1 240/2017 104151/2018 100150/2022 68,790/- 2 241/2017 104152/2018 100498/2022 33,490/- 3 242/2017 104153/2018 100511/2022 3,48,430/- 4 243/2017 104154/2018 100497/2022 56,980/- 5 244/2017 104155/2018 100514/2022 1,02,750/- 6 245/2017 104156/2018 100512/2022 22,960/- 7 246/2017 104157/2018 100513/2022 1,23,810/- 8 247/2017 104158/2018 100516/2022 24,830/- 9 248/2017 104159/2018 100515/2022 2,08,150/-

4. The owner being aggrieved by the judgment and

award have preferred the appeals and so also the claimants as

- 25 -

NC: 2024:KHC-D:3728

C/w.

MFA Nos. 104152 /2018, 104153/ 2018, 104154/2018, 104155/2018, 104156/2018, 104157/2018, 104158/2018, 104159/2018, 100497/ 2022, 100498/2022, 100510/2022, 100511/2022, 100512/2022, 100513/2022, 100514/2022,

referred to supra challenging the validity of judgment and

award.

5. While owner of the lorry bearing registration No.KA-

37/A-0198 has questioned the liability on the ground that the

lorry was duly insured as on the date of accident. But the

Tribunal has not properly considered the driving license and

sought for allowing the appeals.

6. Whereas, the claimants have sought for enhanced

compensation.

7. In view of the rival contentions of the parties, this

Court perused the material on record meticulously.

8. Before this Court, copy of the driving license is

produced.

9. Shri. S. S. Koliwad, learned counsel for respondents

submits that the copy of the driving license was not produced

by the owner before the Tribunal which is necessitated the

Tribunal to draw an adverse inference that the driver of the

- 26 -

NC: 2024:KHC-D:3728

C/w.

MFA Nos. 104152 /2018, 104153/ 2018, 104154/2018, 104155/2018, 104156/2018, 104157/2018, 104158/2018, 104159/2018, 100497/ 2022, 100498/2022, 100510/2022, 100511/2022, 100512/2022, 100513/2022, 100514/2022,

lorry did not possess the driving license and fastened the

liability on the owner.

10. He also submits that an opportunity needs to be

provided to find out whether the driver of the lorry did possess

a valid driving license as on the date of accident.

11. He further submits that even on the quantum of

compensation the Tribunal has erred in not properly assessing

the compensation for the death of sheep/goats.

12. He further contended that value of the each

sheep/goat has been assessed by the Director of Animal

Husbandry in a sum of Rs.7,000/- per sheep and per goat.

Whereas the Tribunal has granted exorbitant compensation

without there being any proper material on record.

13. Therefore, he sought for remitting the matter for

fresh disposal in accordance with law by affording suitable

opportunity to find out the veracity of the driving license as well

as the question of quantum of compensation.

- 27 -

NC: 2024:KHC-D:3728

C/w.

MFA Nos. 104152 /2018, 104153/ 2018, 104154/2018, 104155/2018, 104156/2018, 104157/2018, 104158/2018, 104159/2018, 100497/ 2022, 100498/2022, 100510/2022, 100511/2022, 100512/2022, 100513/2022, 100514/2022,

14. Shri. D. V. Pattar, learned counsel however

contended that the award of compensation is on the lower side.

15. Taking note of the fact that there is no proper

assessment of the damages on the death or injury of the goats

and sheep, and also question of liability is to be fastened on to

the Insurance Company, if there is a valid driving license, in the

considered opinion of this Court matters require reconsideration

at the hands of the Tribunal by affording suitable opportunity

for the owner to produce the driving license and the Insurance

Company to question the validity of driving license and also

proper assessment of the damages.

16. Accordingly, the following order:

ORDER

(i) Appeals are allowed.

(ii) Impugned judgment and award is

set aside.

- 28 -

NC: 2024:KHC-D:3728

C/w.

MFA Nos. 104152 /2018, 104153/ 2018, 104154/2018, 104155/2018, 104156/2018, 104157/2018, 104158/2018, 104159/2018, 100497/ 2022, 100498/2022, 100510/2022, 100511/2022, 100512/2022, 100513/2022, 100514/2022,

(iii) Matters are remitted to the Trial

Court for fresh disposal in accordance with

law.

(iv) Parties are directed to appear

before the Trial Court on 11.03.2024 without

further notice.

(v) Owner is permitted to place

additional evidence on record by producing

the original or certified copy of driving license

possessed by the driver of the lorry bearing

registration No.KA-37/A-0198 as on the date

of accident.

(vi) If any such additional evidence is

placed on record both the claimants and the

Insurance Company is at liberty to cross

examine the owner of the vehicle and also

- 29 -

NC: 2024:KHC-D:3728

C/w.

MFA Nos. 104152 /2018, 104153/ 2018, 104154/2018, 104155/2018, 104156/2018, 104157/2018, 104158/2018, 104159/2018, 100497/ 2022, 100498/2022, 100510/2022, 100511/2022, 100512/2022, 100513/2022, 100514/2022,

place such rebuttal evidence as is permissible

to canvas their respective stand.

(vii) Amount in deposit is ordered to be

returned to the owner for the time being.

(viii) Ordered accordingly.

Sd/-

JUDGE

SMM

 
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