Smt. Sujatha vs Smt. Reddy Bai
2024 Latest Caselaw 3552 Kant

Karnataka High Court

Smt. Sujatha vs Smt. Reddy Bai on 6 February, 2024

Author: H.T. Narendra Prasad

Bench: H.T. Narendra Prasad

                                               -1-
                                                          NC: 2024:KHC:5036
                                                       RFA No. 1725 of 2019




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 6TH DAY OF FEBRUARY, 2024

                                              BEFORE
                      THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                          REGULAR FIRST APPEAL NO. 1725 OF 2019
                 BETWEEN:

                 SMT. SUJATHA
                 D/O RAMOJI RAO
                 AGED ABOUT 23 YEARS
                 RESIDING AT NO.-4
                 NARAYANSWAMY LANE
                 KALASIPALYAM
                 BANGALORE 560002                      ...APPELLANT

                 (BY SRI. A V AMARNATHAN.,ADVOCATE)

                 AND:

                 1.    SMT. REDDY BAI
                       W/O RAJA RAO
                       AGED ABOUT 66 YEARS
                       RESIDING AT NO.4
                       NARAYANASWAMY LANE
Digitally signed
by HEMALATHA           KALASIPALYAM
A                      BANGALORE 560002.
Location: High
Court of         2.    SMT SUSHEELA BAI
Karnataka              W/O SHANKAR RAO
                       SINCE DEAD BY LR'S
                       SRI SRIDHAR RAO
                       S/O LATE SHANKAR RAO
                       AGED ABOUT 41 YEARS
                       RESIDING AT NO-4
                       NARYANASWAMY LANE
                       KALASIPALYAM
                       BANGALORE-560002.

                 3.    SRI SUNDAR RAO
                       S/O LATE SHANKAR RAO
                       AGED ABOUT 39 YEARS
                              -2-
                                      NC: 2024:KHC:5036
                                   RFA No. 1725 of 2019




     RESIDING AT NO.4
     NARAYANASWAMY LANE
     KALASIPALYAM
     BANGALORE 560002.

4.   SMT LAKSHMI BAI
     W/O KRISHNOJI RAO
     AGED ABOUT 62 YEARS
     RESIDING AT NO.4
     NARAYANASWAMY LANE
     KALASIPALYAM
     BANGALORE 560002.

5.   SMT INDIRANI BAI
     W/O JAYA RAJU
     AGED ABOUT 54 YEARS
     RESIDING AT NO.4
     NARAYANASWAMY LANE
     KALASIPALYAM
     BANGALORE 560002.

6.   SMT USHA RANI
     W/O PRAKASH
     SINCE DEAD BY LR'S
     SRI SRINIVAS RAO
     S/O LATE PRAKASH
     AGED ABOUT 32 YEARS
     RESIDING AT NO-4
     NARAYANASWAMY LANE
     KALASIPALYAM
     BANGALORE-560 002.

7.   KUM. DEEPIKA
     D/O LATE PRAKASH
     AGED ABOUT 28 YEARS
     RESIDING AT NO.4
     NARAYANASWAMY LANE
     KALASIPALYAM
     BANGALORE-560 002.

8.   SRI RAMOJI RAO
     S/O LATE LAKSHMAN RAO
     AGED ABOUT 45 YEARS
     RESIDING AT NO.4
     NARAYANASWAMY LANE
                              -3-
                                          NC: 2024:KHC:5036
                                      RFA No. 1725 of 2019




    KALASIPALYAM
    BANGALORE 560002.              ...RESPONDENTS

(BY SRI. G R LAKSHMIPATHI.,ADVOCATE FOR C/R6)

     THIS RFA IS FILED UNDER SECTION 96 OF
CPC.,AGAINST THE ORDER DATED 29.06.2019 PASSED ON IA
NO.3 IN EX.NO.2490/2013 ON THE FILE OF THE XXV
ADDL.CITY CIVIL AND SESSIONS JUDGE, BANGALORE
DISMISSING THE IA NO.3 FILED UNDER ORDER 21 RULE 97
R/W.SEC.151 OF CPC.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

Learned counsel for the appellant submits that

inspite of his best efforts, he could not contact the

appellant and he has not received any instructions.

2. It appears that the appellant is not interested in

prosecuting the appeal.

3. The appeal is dismissed for non-prosecution.

Sd/-

JUDGE

Cm/-