Sri. M. Gangadhar vs Sri. Srinivas
2024 Latest Caselaw 3415 Kant

Karnataka High Court

Sri. M. Gangadhar vs Sri. Srinivas on 5 February, 2024

                                               -1-
                                                            NC: 2024:KHC:4856
                                                         RFA No. 798 of 2009




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 5TH DAY OF FEBRUARY, 2024

                                            BEFORE
                              THE HON'BLE MR JUSTICE C M JOSHI
                        REGULAR FIRST APPEAL NO. 798 OF 2009 (PAR/INJ)
                   BETWEEN:

                         SRI. M. GANGADHAR,
                         AGED ABOUT 48 YEARS,
                         S/O. LATE M. MUNIKRISHNAPPA,
                         R/AT NO.15,
                         ABBIGERE MAIN ROAD,
                         KAMMAGONDANAHALLI,
                         JALAHALLI WEST,
                         BANGALORE - 560 015.
                                                                 ...APPELLANT
                   (BY SRI. K. NARASIMHA MURTHY., ADVOCATE)

                   AND:

                   1.      SRI. SRINIVAS,
                           AGED ABOUT 28 YEARS,
Digitally signed
by ANNAPURNA               S/O. CHIKKA VENKATARAMANAPPA.,
G
Location: High             SINCE DECEASED, REPRESENTED BY HIS LR'S.
Court of
Karnataka
                   1(A). SMT. PUSHPA,
                         W/O SRI LATE SRI SRINIVASA.
                         AGED ABOUT - 32 YEARS,

                   1(B). KUM. ANANYA YADAV,
                         MINOR,
                         AGED ABOUT 9 YEARS,
                         D/O LATE SRI SRINIVAS,
                           -2-
                                      NC: 2024:KHC:4856
                                    RFA No. 798 of 2009




     REPRESENTED BY MOTHER, NATURAL GUARDIAN
     SMT. PUSHPA RESPONDENT NO. 1(A),

     BOTH ARE R/A NO.2,
     KARANJI LAYOUT,
     SIDDARATH NAGAR,
     MYSORE - 520 011.

2.   SRI. MANJU,
     AGED ABOUT 29 YEARS,
     S/O. LATE CHIKKA VENKATARAMANAPPA.,

3.   SRI. RAMESH,
     AGED ABOUT 29 YEARS,
     S/O. DODDA VENKTRAMANAPPA,
     ALL ARE R/AT JALAHALLI WEST,
     ABBIGERE MAIN ROAD,
     BANGALORE - 560 015.
                                        ...RESPONDENTS


(BY SRI. K. V. NARASIMHAN, ADVOCATE FOR R1(A);
    SRI. H.M. GOPAL, ADVOCATE FOR C/R2 AND R3;
    R1(B) IS MINOR REPRESENTED BY R1(A)
    AS GUARDIAN, VIDE ORDER DATED:13.01.2015)

     THIS RFA IS FILED U/S 96 OF CPC, AGAINST THE
JUDGMENT AND DECREE DATED 18.4.2009 PASSED IN
O.S.NO.1700/2005 ON THE FILE OF THE XXXVIII ADDL. CITY
CIVIL & SESSIONS JUDGE, BANGALORE, DISMISSING THE
SUIT FOR PERMANENT INJUNCTION.

    THIS APPEAL, COMING ON FOR HEARING, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                                 -3-
                                                  NC: 2024:KHC:4856
                                             RFA No. 798 of 2009




                             JUDGMENT

Sri K. Narasimha Murthy, learned counsel for the

appellant files memo stating that the appeal is settled out of

the Court and therefore, the appellant does not press the

appeal.

2. In view of the memo the appeal is dismissed as not

pressed.

Sd/-

JUDGE

PTM