Indirabai W/O Siddanna Nadagond And Ors vs Kannavva W/O Mayappa Pujari And Ors
2024 Latest Caselaw 3413 Kant

Karnataka High Court

Indirabai W/O Siddanna Nadagond And Ors vs Kannavva W/O Mayappa Pujari And Ors on 5 February, 2024

                                      -1-
                                             NC: 2024:KHC-K:1270
                                              RSA No. 200194 of 2023




                      IN THE HIGH COURT OF KARNATAKA,

                             KALABURAGI BENCH

                  DATED THIS THE 5TH DAY OF FEBRUARY, 2024

                                    BEFORE
                    THE HON'BLE MR. JUSTICE E.S.INDIRESH


               REGULAR SECOND APPEAL NO. 200194 OF 2023
                              (PAR/INJ)
            BETWEEN:

            1.   SMT.INDIRABAI
                 W/O SIDDANNA NANDAGOND,
                 AGE: 51 YEARS,
                 OCC: HOUSEHOLD,
                 R/O: DHUMAKANAL,
                 TQ: CHADACHAN,
                 DIST: VIJAYAPURA-586205.

            2.   BHAIRAPPA
                 S/O SIDDAPPA NANDAGOND,
                 AGE: 30 YEARS,
                 OCC: AGRICULTURE,
                 R/O: BARADOL,
Digitally
signed by        TQ: INDI,
SACHIN           DIST: VIJAYAPURA-586209.
Location:
HIGH
COURT OF
KARNATAKA   3.   SANTOSH
                 S/O SIDDAPPA NANDAGOND,
                 AGE: 27 YEARS,
                 OCC: AGRICULTURE,
                 R/O: DHUMAKANAL,
                 TQ: CHADACHAN,
                 DIST: VIJAYAPURA-586205.

            4.   SMT.SANGEETA
                 W/O SUBHAS KOTI,
                 AGE: 32 YEARS,
                 OCC: HOUSEHOLD,
                               -2-
                                    NC: 2024:KHC-K:1270
                                     RSA No. 200194 of 2023




     R/O: MIBARGI,
     TQ: INDI,
     DIST: VIJAYAPURA-586209.

                                              ...APPELLANTS

(BY SRI. BHARAMAGOUDA K. PATIL, ADVOCATE)

AND:

1.   SMT.KANNAVVA
     W/O MAYAPPA PUJARI,
     AGE: 31 YEARS,
     OCC: HOUSEHOLD,
     R/O: ARATHAL,
     TQ: ATHANI,
     DIST: BELAGAVI-591304.

2.   SMT.SUVARNA
     W/O SIDDAPPA PUJARI,
     AGE: 52 YEARS,
     OCC: HOUSEHOLD,
     R/O: GONASAGI,
     TQ: VIJAYAPURA,
     DIST: VIJAYAPURA-586101.

3.   SMT.NARASAVVA
     W/O SATEPPA NANDAGOND,
     AGE: 51 YEARS,
     OCC: HOUSEHOLD,
     R/O: DHUMAKANAL,
     TQ: CHADACHAN,
     DIST: VIJAYAPURA-586205.

4.   SIDDANNA
     @ SIDDAPPA S/O SATEPPA NANDAGOND,
     AGE: 56 YEARS,
     OCC: AGRICULTURE,
     R/O: DHUMAKANAL,
     TQ: CHADACHAN,
     DIST: VIJAYAPURA-586205.
                                            ...RESPONDENTS
                                -3-
                                     NC: 2024:KHC-K:1270
                                        RSA No. 200194 of 2023




      THIA RSA IS FILED UNDER SECTION 100 OF THE CPC,
PRAYING OT ALLOW THIS APPEAL AND SET ASIDE THE
JUDGMENT AND DECREE DATED 30-06-2022 PASSED IN R.A.
NO.3/2021 BY THE SENIOR CIVIL JUDGE, INDI, SETTING
ASIDE THE JUDGMENT AND DECREE DATED 05-09-2020
PASSED IN O.S. NO.360/2012 ON THE FILE OF THE ADDL.
CIVIL JUDGE AND JMFC, INDI.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                         JUDGMENT

Learned counsel appearing for the appellants has

filed a memo stating that parties have settled the

matter out of Court.

Memo is taken on record.

Accordingly, the Regular Second Appeal is

dismissed as withdrawn.

Sd/-

JUDGE SB