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Sri.Nagappa S/O.Basappa ... vs Smt.Neellavva W/O. Nagappa ...
2024 Latest Caselaw 3107 Kant

Citation : 2024 Latest Caselaw 3107 Kant
Judgement Date : 1 February, 2024

Karnataka High Court

Sri.Nagappa S/O.Basappa ... vs Smt.Neellavva W/O. Nagappa ... on 1 February, 2024

Author: V.Srishananda

Bench: V.Srishananda

                                                  -1-
                                                         NC: 2024:KHC-D:2348
                                                         RPFC No. 100095 of 2019




                      IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                            DATED THIS THE 1ST DAY OF FEBRUARY, 2024

                                               BEFORE
                             THE HON'BLE MR JUSTICE V.SRISHANANDA
                            REV.PET FAMILY COURT NO.100095 OF 2019

                     BETWEEN:
                     SRI. NAGAPPA S/O. BASAPPA HARAPANAHALLI
                     AGE : 52 YEARS, OCC: RETIRED ARMY AND AGRICULTURE
                     R/O. MUDENGUDI, POST: HULUR
                     TQ: RON, DIST:GADAG-582209.
                                                                    ...PETITIONER
                     (BY SRI. N.M. PATIL, ADVOCATE FOR
                         SRI. J.S. SHETTY, ADVOCATE)

                     AND:
                     1.   SMT.NEELLAVVA W/O. NAGAPPA HARAPANAHALLI,
                          AGE : 46 YEARS, OCC : HOUSEHOLD,
                          R/O : MUDENGUDI, TQ: RON,
                          DIST : GADAG,
                          NOW R/O. AT C/O.HANAMAVVA
                          W/O. FAKKIRAPPA ASUTI
                          R/O. KADADI, TQ and DIST.GADAG-582102.

        Digitally
        signed by
        SAMREEN
SAMREEN AYUB
AYUB    DESHNUR
                     2.   SUMANGALA D/O. NAGAPPA HARAPANAHALLI,
DESHNUR Date:
        2024.02.05
        11:24:39
        +0530
                          AGE : 18 YEARS, OCC : STUDENT,
                          R/O. MUDENGUDI, TQ: RON, DIST: GADAG
                          NOW R/O. AT C/O.HANAMAVVA
                          W/O. FAKKIRAPPA ASUTI
                          R/O. KADADI, TQ and DIST: GADAG-582102.


                     3.   NAVEEN S/O. NAGAPPA HARAPANAHALLI
                          AGE : 17 YEARS, OCC : STUDENT,
                          MINOR REPRESENTED BY HIS MINOR GUARDIAN
                          SMT. NEELLAVVA W/O. NAGAPPA HARAPANAHALLI
                          AG3 : 46 YEARS, OCC: HOUSEHOLD,
                          R/O. MUDENGUDI TQ: RON, DIST: GADAG
                          NOW R/O. AT C/O.HANAMAVVA
                                  -2-
                                       NC: 2024:KHC-D:2348
                                       RPFC No. 100095 of 2019




    W/O. FAKKIRAPPA ASUTI
    R/O. KADADI TQ and DIST: GADAG-582102.
                                                  ...RESPONDENTS
(R2 SERVED;
 R3 IS MINOR REP. BY R1)


      THIS R.P.F.C. IS FILED UNDER SEC.19(4) OF THE FAMILY
COURT   ACT,   AGAINST     THE   JUDGMENT   AND   ORDER   DATED
07.09.2019, IN CRL.MISC. NO.72/2019, ON THE FILE OF THE I
ADDITIONAL PRINCIPAL FAMILY COURT, GADAG, PARTLY ALLOWING
THE PETITION FILED UNDER SEC.125 OF CR.P.C.

      THIS R.P.F.C., COMING ON FOR ADMISSION, THIS DAY, THE
COURT MADE THE FOLLOWING:
                             ORDER

Shri. N. M. Patil representing Shri. J. S. Shetty, learned

counsel for the petitioner submits that the petitioner is not co-

operating with for further prosecution of the case.

Placing his submission on record, revision petition stands

dismissed for non prosecution.

Sd/-

JUDGE

SMM

 
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