The Competent Authority vs K C Natarajan
2024 Latest Caselaw 19911 Kant

Karnataka High Court

The Competent Authority vs K C Natarajan on 7 August, 2024

                                                  -1-
                                                             NC: 2024:KHC:31423-DB
                                                               WA No. 632 of 2023




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 7TH DAY OF AUGUST, 2024

                                               PRESENT

                              THE HON'BLE MR JUSTICE V KAMESWAR RAO

                                                 AND

                                THE HON'BLE MR JUSTICE RAJESH RAI K

                               WRIT APPEAL NO. 632 OF 2023 (GM-RES)

                      BETWEEN:

                            THE COMPETENT AUTHORITY
                            FOR-SRI GURUSARVABHAUMA SOUHARDA
                            CREDIT CO-OPERATIVE LIMITED,
                            BENGALURU, OFFICE OF THE
                            ADDL. REGIONAL COMMISSIONER,
                            2ND FLOOR, BMTC BUILDING,
                            SHANTHINAGAR, K.H.ROAD,
                            BENGALURU- 560 001.

                          REP. BY THE ADDL. REGIONAL COMMISSIONER
Digitally signed by       SRI. ISLAUDDIN J GADYAL
MAYAGAIAH                 AGED ABOUT 45 YEARS
VINUTHA
Location: HIGH                                                  ...APPELLANT
COURT OF              (BY SRI. K.RAMI REDDY, ADVOCATE FOR
KARNATAKA
                          SRI. VEERESH R BUDIHAL, ADVOCATE)

                      AND:

                      1.    K.C NATARAJAN
                            S/O K.S.CHAYAPATHI,
                            AGED ABOUT 78 YEARS,
                            RESIDING AT NO.1153,
                            3RD MAIN ROAD, GIRINAGAR,
                            2ND PHASE, BANGALORE- 560 085.

                      2.    STATE OF KARNATAKA
                            REPRESENTED BY PRINCIPAL SECRETARY
                            -2-
                                    NC: 2024:KHC:31423-DB
                                      WA No. 632 of 2023




     REVENUE DEPARTMENT,
     NO.505, 5TH FLOOR, GATE NO.3,
     M.S.BUILDING, BANGALORE- 560 001.

3.   SRI. GURUSARVABHAUMA SOUHARDA
     CREDIT CO-OPERATIVE LIMITED
     REPRESENTED BY ITS MANAGING DIRECTOR,
     SRI. K. RAMAKRISHNA S/O KRISHNAIAH,
     SHANKARPURAM, NO.27, SHANKAR MUTTA ROAD,
     BENGALURU- 560 004.
     COMPANY REGISTERED U/S 7 OF CO-OP SOCIETY
     ACT, 1959.

4.   SRI. K.RAMAKRISHNA
     S/O KRISHNAIAH
     AGE NOT KNOWN TO THE PETITIONER,
     HOUSE NO.14 OVH ROAD,
     BASAVANAGUDI, BENGALURU- 560 001.
                                          ...RESPONDENTS

     THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER DATED
13.01.2023 PASSED BY THE LEARNED SINGLE JUDGE IN WP
No-18682/2022(GM-RES) VIDE ANNEXURE-A AND ALLOW THE
WA AS PRAYED FOR IN THE INTEREST OF JUSTICE AND
EQUITY AND ETC.


     THIS WRIT APPEAL, COMING ON FOR ORDERS, THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:    HON'BLE MR JUSTICE V KAMESWAR RAO
          and
          HON'BLE MR JUSTICE RAJESH RAI K

                    ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE V KAMESWAR RAO)

Sri K. Ramireddy, learned counsel as instructed by

Sri. Veeresh R.Budihal, learned counsel for the appellant

NC: 2024:KHC:31423-DB

has filed a memo for withdrawal dated 07.08.2024, which

reads as under:

"For the reasons stated below the appellant would like to withdraw the present Writ Appeal since the Government in its letter No.E-RD 23 GRC Dated:

11-10-2023 has opined as not a fit case for Appeal. Therefore in view of the opinion given by the Government the appellant feels it is appropriate to withdraw the present writ Appeal in the interest of justice and equity."

2. In view of the contents of the memo for

withdrawal, the appeal is dismissed as withdrawn.

3. In view of dismissal of the appeal,

I.A.Nos.1/2023 and 2/2023 do not survive for

consideration and the same are disposed of.

Sd/-

(V KAMESWAR RAO) JUDGE

Sd/-

(RAJESH RAI K) JUDGE

KTY