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Sri Gayathri Kshemabhivrudhi Sangha ... vs State Bank Of Mysuru And Other Bank ...
2024 Latest Caselaw 19743 Kant

Citation : 2024 Latest Caselaw 19743 Kant
Judgement Date : 6 August, 2024

Karnataka High Court

Sri Gayathri Kshemabhivrudhi Sangha ... vs State Bank Of Mysuru And Other Bank ... on 6 August, 2024

                                            -1-
                                                      NC: 2024:KHC:31302-DB
                                                      RFA No. 1433 of 2022



                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 6TH DAY OF AUGUST, 2024

                                          PRESENT
                         THE HON'BLE MRS JUSTICE K.S.MUDAGAL
                                            AND
                       THE HON'BLE MR JUSTICE VENKATESH NAIK T
                      REGULAR FIRST APPEAL NO. 1433 OF 2022 (INJ)
                BETWEEN:
                1.    SRI. GAYATHRI KSHEMABHIVRUDHI
                      SANGHA REGD., NO. 2,
                      27TH BLOCK, MADHUVANA LAYOUT,
                      SRIRAMPURA 2ND STAGE, MYSORE - 23,
                      REPRESENTED BY ITS SECRETARY
                      SRI. G.R. DORESWAMY.

                2.    SRI. G.R. DORESWAMY,
                      S/O LATE SRI. G.A. RAMASWAMY,
                      AGED ABOUT 66 YEARS,
                      R/A NO. 2, 27TH BLOCK,
                      MADHUVANA LAYOUT,
                      SRIRAMPURA 2ND STAGE,
                      MYSORE - 23.
Digitally                                                     ...APPELLANTS
signed by K S   (BY SRI. K.C. RAVINDRA, ADVOCATE (ABSENT))
RENUKAMBA
Location:
High Court of   AND:
Karnataka
                1.    STATE BANK OF MYSURU AND
                      OTHER BANK EMPLOYEES
                      WELFARE SOCIETY REGD.,
                      OFFICE SITUATED AT NO.1481/2,
                      1ST CROSS, KABEER ROAD,
                      MANDI MOHALLA, MYSORE,
                      REPRESENTED BY ITS SECRETARY
                      SRI. M.S. UMESH.

                2.    SRI. T. SRINIVAS,
                      S/O THIMMAIAH,
                               -2-
                                         NC: 2024:KHC:31302-DB
                                         RFA No. 1433 of 2022



     AGED ABOUT 56 YEARS,
     RESIDING AT NO.2710/1,
     K.G. KOPPAL, MYSORE.

3.   SRI. MANJU,
     S/O RATHNAMMA,
     AGED ABOUT 49 YEARS,
     RESIDING AT NO.2400/3,
     6TH CROSS, K.G. KOPPAL, MYSORE.
                                               ...RESPONDENTS

      THIS RFA IS FILED UNDER SEC 96 R/W ORDER XLI
RULES 1 AND 2 OF THE CPC PRAYING TO ALLOW THE APPEAL
BY SETTING ASIDE THE JUDGMENT AND DECREE DATED
12.08.2020 PASSED IN O.S.NO. 1035/2011 ON THE FILE OF
THE PRINCIPAL CIVIL JUDGE AND C.J.M AT MYSORE.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:    HON'BLE MRS JUSTICE K.S.MUDAGAL
          and
          HON'BLE MR JUSTICE VENKATESH NAIK T


                       ORAL JUDGMENT

(PER: HON'BLE MRS JUSTICE K.S.MUDAGAL)

No representation for the appellants.

Peremptory order dated 26.08.2021 is not complied.

Therefore, the appeal already stood dismissed. No further

orders are required.

NC: 2024:KHC:31302-DB

This appeal is duplication of RFA.No.390/2021. Therefore,

the appeal is dismissed.

Sd/-

(K.S.MUDAGAL) JUDGE

Sd/-

(VENKATESH NAIK T) JUDGE

PK

CT: BHK

 
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