Krishnamurthy S/O Basappa Koheer vs Sharanappa @ Sharanabasappa S/O ...
2024 Latest Caselaw 19726 Kant

Karnataka High Court

Krishnamurthy S/O Basappa Koheer vs Sharanappa @ Sharanabasappa S/O ... on 6 August, 2024

                                                    -1-
                                                                    NC: 2024:KHC-K:5750
                                                             RSA No. 200187 of 2017




                                 IN THE HIGH COURT OF KARNATAKA,

                                         KALABURAGI BENCH

                           DATED THIS THE 6TH DAY OF AUGUST, 2024

                                                  BEFORE
                     THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE


                     REGULAR SECOND APPEAL NO.200187 OF 2017 (INJ)
                   BETWEEN:

                   KRISHNAMURTHY S/O BASAPPA KOHEER,
                   AGE: 44 YEARS, OCC: GOVT. SERVANT,
                   R/O 5-406/A, KHAJA COLONY,
                   NEAR RAMJI NAGAR, ROZA(K),
                   KALABURAGI.
                                                                             ...APPELLANT

                   (BY SRI AJAYKUMAR A.K., ADVOCATE FOR
                   SMT. RATNA N. SHIVAYOGIMATH, ADVOCATE)

                   AND:

Digitally signed   SHARANAPPA @ SHARANABASAPPA
by RENUKA          S/O GURAPPA,
Location: HIGH     AGE: 79 YEARS, OCC: AGRICULTURE,
COURT OF           R/O JAGATH, KALABURAGI.
KARNATAKA
                                                                           ...RESPONDENT

                          THIS    REGULAR      SECOND      APPEAL    IS    FILED   UNDER
                   SECTION 100 OF THE CPC, PRAYING TO ALLOW THIS APPEAL
                   AND    SET    ASIDE    THE   JUDGMENT       AND        DECREE   DATED
                   17.03.2017, PASSED IN R.A.NO.95/2012, ON THE FILE OF THE
                   III   ADDITIONAL      SENIOR    CIVIL    JUDGE     AT    KALABURAGI,
                   SETTING       ASIDE   THE    JUDGMENT      AND      DECREE      DATED
                               -2-
                                         NC: 2024:KHC-K:5750
                                    RSA No. 200187 of 2017




28.07.2012, PASSED IN O.S.NO.281/2013, ON THE FILE OF
THE II ADDITIONAL CIVIL JUDGE, KALABURAGI.


      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:    HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE


                         ORAL JUDGMENT

(PER: HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE)

The sole respondent expired around one year ago.

No steps are taken to substitute the legal heirs. Hence, the

appeal is dismissed as abated.

Sd/-

(ANANT RAMANATH HEGDE) JUDGE

RSP

CT:PK