Citation : 2024 Latest Caselaw 19482 Kant
Judgement Date : 5 August, 2024
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RFA No. 100012 of 2021
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 5TH DAY OF AUGUST, 2024
PRESENT
THE HON'BLE MR. JUSTICE B.M.SHYAM PRASAD
AND
THE HON'BLE MR. JUSTICE C M JOSHI
REGULAR FIRST APPEAL NO.100012 OF 2021 (PAR)
BETWEEN:
MURUGENDRA S/O. CHANNABASAPPA YALIGAR,
AGED ABOUT 52 YEARS, OCC: AGRICULTURE,
R/O. SAIDAPUR, DHARWAD-580008,
TQ AND DIST: DHARWAD.
- APPELLANT
(BY SRI. B.M.PATIL, ADVOCATE)
AND:
SMT. KASHAVVA @ KAMALAVVA
W/O. UMESHAPPA SAVADATTI,
Digitally signed
SINCE DECEASED ISSUELESS
by VINAYAKA B
V
Location: HIGH 1. SHANTAPPA S/O. MAHARUDRAPPA YALIGAR,
COURT OF
KARNATAKA AGED ABOUT 70 YEARS, OCC: AGRICULTURE,
DHARWAD R/O. YALIGAR ONI, BANKAPUR-581202
BENCH
DHARWAD
Date: 2024.08.07
TQ: SHIGGAON, DIST: HAVERI.
10:09:18 +0530
2. BANKAPPA S/O. MAHARUDRAPPA YALIGAR,
AGED ABOUT 66 YEARS, OCC. AGRICULTURE,
R/O. YALIGAR ONI, BANKAPUR-581202
TQ: SHIGGAON, DIST: HAVERI.
3. SUBHASH S/O. MAHARUDRAPPA YALIGAR,
AGED ABOUT 61 YEARS, OCC: AGRICULTURE,
R/O. YALIGAR ONI, BANKAPUR-581202,
TQ: SHIGGAON, DIST: HAVERI.
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RFA No. 100012 of 2021
4. SMT. JAGADEVI,
W/O. VEERANNA CHIKKANARAGUND,
AGED ABOUT 56 YEARS, OCC: HOUSEHOLD WORK,
R/O. BENGALURU.
5. KANTAPPA S/O. MAHARUDRAPPA YALIGAR,
AGED ABOUT 52 YEARS, OCC: AGRICULTURE,
R/O. YALIGAR ONI, BANKAPUR-581202,
TQ: SHIGGAON, DIST: HAVERI.
6. SMT. VIRUPAKSHAVVA W/O. BASAPPA YALIGAR,
AGED ABOUT 89 YEARS, OCC: HOUSEHOLD WORK,
R/O. YALIGAR ONI, BANKAPUR-581202,
TQ: SHIGGAON, DIST: HAVERI.
7. NINGAPPA S/O. BASAPPA YALIGAR,
AGED ABOUT 64 YEARS, OCC: AGRICULTURE,
R/O.YALIGAR ONI, BANKAPUR-581202,
TQ: SHIGGAON, DIST: HAVERI.
8. SHIVANAGAPPA @ NAGAPPA,
S/O. BASAPPA YALIGAR, AGED ABOUT 44 YEARS,
OCC. AGRICULTURE, R/O. YALIGAR ONI,
BANKAPUR-581202, TQ: SHIGGAON, DIST: HAVERI.
9. SMT. SUBHAVATI W/O. GADIGEPPA TEGGIHALLI,
AGED ABOUT 44 YEARS, OCC: HOUSEHOLD WORK,
R/O. KOTTIGERI ONI, BANKAPUR-581202,
TQ: SHIGGAON, DIST: HAVERI.
10. SMT. NILAVA W/O. NELAKANTAPPA YALIGAR,
AGED ABOUT 69 YEARS, OCC: HOUSEHOLD WORK,
R/O. YALIGAR ONI, BANKAPUR-581202,
TQ: SHIGGAON, DIST: HAVERI.
11. ASHOK S/O. NEELAKANTAPPA YALIGAR,
AGED ABOUT 36 YEARS, OCC. AGRICULTURE,
R/O. YALIGAR ONI, BANKAPUR-581202,
TQ: SHIGGAON, DIST: HAVERI.
12. SMT. AKKAMAHADEVI,
W/O. PAKKIRESH KONDAPPANAVAR,
AGED ABOUT 33 YEARS, OCC. HOUSEHOLD WORK,
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RFA No. 100012 of 2021
R/O. YALIGAR ONI, BANKAPUR-581202,
TQ: SHIGGAON, DIST: HAVERI.
13. SMT. SHRIDEVI W/O. SHIVAPPA YALIGAR,
AGED ABOUT 30 YEARS, OCC. HOUSEHOLD WORK,
R/O. NANDIGATTI-581411, TQ: MUNDAGOD,
DIST: UTTAR KANNADA.
SMT. CHANNAKKA W/O. MOHAN PAVATE SINCE
DECEASED BY HER LEGAL REPRESENTATIVES
14. CHAITRA D/O. MOHAN PAVATE,
AGED ABOUT 30 YEARS, OCC: STUDENT,
R/O. 'VACHAN', SADANAKERI 2ND CROSS,
DHARWAD-580007, TQ AND DIST. DHARWAD.
15. CHINMAYI S/O. MOHAN PAVATE,
AGED ABOUT 25 YEARS, OCC: STUDENT,
R/O. 'VACHAN', SADANAKERI 2ND CROSS,
DHARWAD-580007, TQ AND DIST: DHARWAD.
SMT. PREMA MUDIGOUDAR SINCE DECEASED
BY HER LEGAL REPRESENTATIVES
16. KALLANAGOUDA
S/O. BASANAGOUDA MUDIGOUDAR,
AGED ABOUT 65 YEARS,
OCC.: RETD. GOVT. SERVANT,
R/O. CHULAKI-591110, TQ: SAVADATTI,
DIST: BELAGAVI.
17. VIVEK S/O. KALLANAGOUDA MUDIGOUDAR
AGED ABOUT 30 YEARS, OCC: PRIVATE SERVICE,
R/O. CHULAKI-591110, TQ: SAVADATTI,
DIST: BELAGAVI.
18. DEEPAK S/O. KALLANAGOUDA MUDIGOUDAR
AGED ABOUT 26 YEARS, OCC: PRIVATE SERVICE,
R/O. CHULAKI-591110, TQ: SAVADATTI,
DIST: BELAGAVI.
19. SARVAMANGALA W/O. VIJAY HADAGINAL,
AGED ABOUT 24 YEARS,
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RFA No. 100012 of 2021
OCC: HOUSEHOLD WORK, R/O. NEAR BUS STAND,
GOKAK-591307, TQ: GOKAK, DIST: BELAGAVI.
20. SMT. GIRIJAWWA,
W/O. SOMASHEKHAR YALIGAR,
AGED ABOUT 59 YEARS, OCC: TEACHER,
R/O. SAIDAPUR, DHARWAD-580008,
TQ AND DIST: DHARWAD.
21. HARSHA S/O. SOMASHEKHAR YALIGAR,
AGED ABOUT 29 YEARS, OCC: STUDENT,
R/O. SAIDAPUR, DHARWAD-580008,
TQ AND DIST: DHARWAD.
22. SACHIN S/O. SOMASHEKHAR YALIGAR,
AGED ABOUT 27 YEARS, OCC: STUDENT,
R/O. SAIDAPUR, DHARWAD-580008,
TQ AND DIST: DHARWAD.
SMT. SUMITRAVVA W/O. ASHOK AKKI SINCE
DECEASED BY HER LEGAL REPRESENTATIVES
23. SANTOSH S/O. ASHOK AKKI,
AGED ABOUT 34 YEARS, OCC: SERVICE,
R/O. PANCHAKSHRI NAGAR (MASARI),
GADAG-582101, TQ AND DIST: GADAG.
24. SOUMYA D/O. ASHOK AKKI,
AGED ABOUT 39 YEARS, OCC: SERVICE,
R/O. PANCHAKSHARI NAGAR (MASARI),
GADAG-582101, TQ AND DIST: GADAG.
25. SMT. VEENA W/O. ASHOK YALIGAR,
AGED ABOUT 54 YEARS, OCC: LECTURER,
R/O. 'SRUSTI' HALAKERIMATH (MASARI),
GADAG-582101, TQ AND DIST: GADAG.
26. KUMARI. SHRUTI D/O. ASHOK YALIGAR,
AGED ABOUT 18 YEARS, OCC: STUDENT,
R/O. 'SRUSTI' HALAKERIMATH (MASARI),
GADAG-582101, TQ AND DIST: GADAG.
27. KUMARI. SRUSTI D/O. ASHOK YALIGAR,
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RFA No. 100012 of 2021
AGED ABOUT 16 YEARS, OCC: STUDENT,
R/O. 'SRUSTI' HALAKERIMATH (MASARI)
GADAG-582101, TQ AND DIST: GADAG,
SINCE MINOR, REPRESENTED BY
MINOR GUARDIAN NATURAL MOTHER,
SMT.VEENA W/O. ASHOK YALIGAR.
28. VEERENDRA S/O. CHANNABASAPPA YALIGAR,
AGED ABOUT 49 YEARS,
OCC. MEDICAL REPRESENTATIVE,
R/O. SAIDAPUR, DHARWAD-580008,
TQ AND DIST: DHARWAD.
29. SMT. SAVAKKA @ SAVITRI BARIGIDAD,
AGED ABOUT 52 YEARS, OCC: ADVOCATE,
R/O. BEHIND JOSHI HOSPITAL,
SAIDAPUR, HALIYAL ROAD,
DHARWAD-580008,
TQ AND DIST: DHARWAD.
30. ABDUL AZIZ MOHAMMAD HUSSAIN KOLHAPUR
AGED ABOUT 56 YEARS, OCC: AGRICULTURE,
R/O. SAVOOR-581118, TQ: SAVANUR,
DIST: HAVERI.
31. TAHASHILDAR,
SAVANUR-581118,
TQ: SAVANUR, DIST: HAVERI.
32. ASSISTANT COMMISSIONER
SAVANUR SUB-DIVISION,
SAVANUR-581118, TQ: SAVANUR,
DIST: HAVERI.
- RESPONDENTS
(BY SRI. SHIVARAJ C.BELLAKKI, ADVOCATE FOR
R1, R2, R6, R7, R10, R11, R13 TO R18, R20 TO R29,
R31 AND R32 ARE SERVED AND UNREPRESENTED;
NOTICE TO R8, R19 AND R24 -HELD SUFFICIENT;
R3-DECEASED; R4 AND R12- INSUFFICIENT ADDRESS;
R5- ACKNOWLEDGEMENT RECEIVED WITHOUT SIGNATURE;
R9- NO SUCH ADDRESS; R30- NOT IN VILLAGE)
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RFA No. 100012 of 2021
THIS REGULAR FIRST APPEAL IS FILED UNDER ORDER
41 RULE 1 READ WITH SECTION 96 OF C.P.C., AGAINST THE
JUDGMENT AND DECREE DATED 17.03.2020 PASSED IN
O.S.NO.120/2017 ON THE FILE OF THE SENIOR CIVIL JUDGE
AND JUDICIAL MAGISTRATE FIRST CLASS, SHIGGAON, PARTLY
ALLOWING THE SUIT FILED FOR PARTITION & ETC.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: THE HON'BLE MR. JUSTICE B.M.SHYAM PRASAD
AND
THE HON'BLE MR. JUSTICE C M JOSHI
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE B.M.SHYAM PRASAD)
Sri B.M. Patil, the learned counsel on record for the
appellant, seeks leave to file a memo for withdrawal of the appeal.
The learned counsel is permitted and on perusal of the
memo, the appeal stands dismissed as withdrawn.
Sd/-
(B.M.SHYAM PRASAD) JUDGE
Sd/-
(C M JOSHI) JUDGE BVV Ct:vh
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