Citation : 2024 Latest Caselaw 19456 Kant
Judgement Date : 2 August, 2024
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NC: 2024:KHC-D:10952-DB
RFA No. 100531 of 2023
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 2ND DAY OF AUGUST, 2024
PRESENT
THE HON'BLE MR. JUSTICE B.M.SHYAM PRASAD
AND
THE HON'BLE MR. JUSTICE C M JOSHI
REGULAR FIRST APPEAL NO. 100531 OF 2023 (PAR/POS)
BETWEEN:
1. SHRI. KIRAN
S/O. BALASAHEB SHERI,
AGE: 57 YEARS,
OCC. AGRICULTURE AND BUSINESS,
R/O. H.NO. 389/A, PATIL GALLI,
STATION ROAD, BELAGAVI.
PIN CODE 590001.
2. SHRI. BHUSHAN
S/O. BALASAHEB SHERI,
AGE: 54 YEARS,
OCC: AGRICULTURE AND BUSINESS,
R/O. H.NO. 389/A, PATIL GALLI,
STATION ROAD, BELAGAVI.
PIN CODE:590001.
Digitally
signed by
YASHAVANT
NARAYANKAR 3. SMT. RANJANA
Location:
HIGH COURT
OF
W/O. VIVEKANAND KHADE,
KARNATAKA AGE: 61 YEARS,
OCC: HOUSEHOLD WORK,
R/O. H.NO. 389/A, PATIL GALLI,
STATION ROAD, BELAGAVI.
PIN CODE:590001.
...APPELLANTS
(BY SRI. SANJAY S. KATAGERI, ADVOCATE)
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NC: 2024:KHC-D:10952-DB
RFA No. 100531 of 2023
AND:
1. SHRI. PRAKASH S/O. NEMAPPA SHERI,
AGE: 65 YEARS, OCC. AGRICULTURE,
R/O. H.NO.450, SHERI GALLI,
BELAGAVI, PIN CODE-590001.
2. SHRI. AVINASH S/O. NEMAPPA SHERI,
AGE: 61 YEARS, OCC: AGRICULTURE,
R/O. H.NO.450, SHERI GALLI, BELAGAVI.
NOW RESIDING AT: FLAT NO.402,
BLOSSOMS AVENUE
OPP. JAYAVANT MARRIAGE HALL,
OLD P.B. ROAD, KHASBAG,
BELAGAVI, PIN CODE: 590001.
SMT. SAROJINI W/O. MALLAPPA
@ MALLASARJI CHOUGULE,
SINCE DECEASED BY HER L.RS
AS RESPONDENTS NO.3 TO 7 HEREIN.
3. SHRI. SUBHASH MALLAPPA
@ MALLASARJI CHOUGULE,
AGE: 64 YEARS, OCC: RETIRED TEACHER,
R/O. H.NO. 168, SHERI GALLI, ANGOL,
BELAGAVI, PIN CODE: 590007.
4. SHRI. RAJENDRA MALLAPPA
@ MALLASARJI CHOUGULE,
AGE: 50 YEARS,
OCC: POWER LOOM BUSINESS,
R/O. GATE NO. 428, SHELAKE MALA,
ICHALKARANJI, TALUKA: HATKANAGALE,
DISTRICT: KOLHAPUR,
MAHARASHTRA STATE.
PIN CODE: 416115.
5. SMT. SUREKHA
W/O. APPASAHEB ANKALE,
AGE: 60 YEARS, OCC: HOUSEHOLD WORK,
R/O. H.NO. 500, KULKARNI GALLI,
SHERI GALLI, BELAGAVI, PIN CODE: 590001.
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NC: 2024:KHC-D:10952-DB
RFA No. 100531 of 2023
6. SMT. MANGAL
W/O. MAHAVEER BELGAONKAR,
AGE: 56 YEARS, OCC: HOUSEHOLD WORK,
R/O. H.NO. 193B, C. D. DESHMUKH ROAD,
TILAKWADI, BELAGAVI. PIN CODE: 590006.
7. SMT. SUNITA W/O. RAVINDRA CHOUGULE,
AGE: 45 YEARS, OCC: HOUSEHOLD WORK,
R/O. H. NO.9/1, TATHASTU SCHEME NO.11,
SECTOR NO. 21, YAMUNA NAGAR, NIGADI,
PUNE, MAHARASHTRA STATE.
PIN CODE: 411044.
8. SMT. SHALINI
W/O. PARIS (NOT PARASAPPA) CHOUGULE,
AGE: 70 YEARS, OCC: HOUSEHOLD WORK,
R/O.1153/A, ANANTSHAYAN GALLI, BELAGAVI.
NOW RESIDING AT NO. 1/51,
PRIAYADARSHINI HOUSING SOCIETY,
R. K. NAGAR, NEAR OMKARESHWAR
TEMPLE, YADRAV, ICHALKARANJI,
TALUKA: HATKANAGALE,
DISTRICT: KOLHAPUR,
MAHARASHTRA STATE. PIN CODE: 416.
SMT. VANAMALA W/O. SHRIKANT CHIPRE,
SINCE DECEASED BY HER SOLE L.RS.
RESPONDENT NO.9.
9. SHRI. BRAHMANAND
S/O. SHRIKANT CHIPRE,
AGE: 40 YEARS, OCC: SERVICE,
R/O. 43/4, TANAJI GALLI, BELAGAVI.
PIN CODE: 590001.
10. SMT. SANJEEVANI
W/O. SHANTINATH PATIL,
AGE: 67 YEARS,
OCC: HOUSEHOLD WORK,
R/O. 455, SHERI GALLI, BELAGAVI.
PIN CODE: 590001.
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NC: 2024:KHC-D:10952-DB
RFA No. 100531 of 2023
11. SMT. SUMANGALA
W/O. BHUPAL NAVALLI,
AGE: 63 YEARS,
OCC: HOUSEHOLD WORK,
R/O. ANNIGERI,
TALUKA: NAVALGUND,
DISTRICT : GADAG.
PIN CODE: 582201.
12. SMT. PUSHPA
W/O. SURESH NILLE,
AGE: 59 YEARS,
OCC: HOUSEHOLD WORK,
R/O. BALE CHAMBERS,
VISHRAM BAGH,
SANGLI. PIN CODE: 416416.
13. SHRI. KOMAL
S/O. CHAMU @ CHAMUANNA SHERI,
AGE: 61 YEARS,
OCC: BUSINESS,
R/O. 389/B, PATIL GALLI,
STATION ROAD,
BELAGAVI. PIN CODE: 590001.
...RESPONDENTS
THIS RFA IS FILED UNDER SECTION 96 OF CPC.,
AGAINST THE JUDGMENT AND DECREE DATED 06.04.2023
PASSED IN O.S.NO. 349/2014 ON THE FILE OF THE II
ADDITIONAL SENIOR CIVIL JUDGE AND CHIEF JUDICIAL
MAGISTRATE, BELAGAVI, DISMISSING THE SUIT FILED FOR
PARTITION AND SEPARATE POSSESSION.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
B.M.SHYAM PRASAD, J., DELIVERED THE FOLLOWING:
CORAM: THE HON'BLE MR. JUSTICE B.M.SHYAM PRASAD
and
THE HON'BLE MR. JUSTICE C M JOSHI
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NC: 2024:KHC-D:10952-DB
RFA No. 100531 of 2023
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE B.M.SHYAM PRASAD)
This appeal is by the plaintiffs in O.S.No.349/2014 on
the file II Additional Senior Civil Judge and CJM, Belagavi.
Sri. Sanjay S. Katageri, the learned counsel for the
appellants, seeks leave to place on record affidavit by the
second appellant and a copy of the order in RSA
No.1355/2006 dated 05.07.2024. The learned counsel
submits that in the light of the circumstances emphasized in
the affidavit and the orders in RSA No.1355/2006, the
appeal be disposed of as withdrawn.
On perusal of the affidavit and the orders in RSA
No.1355/2006, and because it is essentially stated that the
dispute is settled amicably between the parties, the appeal
stands disposed off as withdrawn.
Sd/-
(B.M.SHYAM PRASAD) JUDGE
Sd/-
(C M JOSHI) JUDGE
SMM
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