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Fahimunnissa vs Smt.M.A.Vaishali
2024 Latest Caselaw 19304 Kant

Citation : 2024 Latest Caselaw 19304 Kant
Judgement Date : 1 August, 2024

Karnataka High Court

Fahimunnissa vs Smt.M.A.Vaishali on 1 August, 2024

Author: V Srishananda

Bench: V Srishananda

                                                -1-
                                                        NC: 2024:KHC:30437
                                                         RP No. 21 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 1ST DAY OF AUGUST, 2024

                                              BEFORE

                            THE HON'BLE MR JUSTICE V SRISHANANDA

                                REVIEW PETITION NO.21 OF 2023
                                              IN
                                   R.F.A.NO.981/2014 (DEC)

                   BETWEEN:

                         FAHIMUNNISSA,
                         W/O ABDUL WAJID,
                         SINCE DECEASED BY HER
                         LEGAL REPRESENTATIVES.

                   1.    ABDUL WAJID,
                         S/O ABDUL KHUDDUS,
                         AGED 80 YEARS.

                   2.    ABDUL HAMEED,
                         S/O ABDUL WAJID,
                         AGED 34 YEARS.
Digitally signed
by DEVIKA M        3.    ADBUL KHALID,
Location: HIGH           S/O ABDUL WAJID,
COURT OF
KARNATAKA                AGED ABOUT 43 YEARS.

                   4.    BIBI KHUTEJA,
                         D/O ABDUL WAJID,
                         AGED 44 YEARS.

                   5.    BIBI HAJIRA,
                         D/O ABDUL WAJID,
                         AGED 38 YEARS.

                   6.    BIBI FATHIMA,
                         D/O ABDUL WAJID,
                         AGED 44 YEARS.
                                -2-
                                      NC: 2024:KHC:30437
                                       RP No. 21 of 2023




     ALL R/A NO.11/13,
     4TH CROSS, K.V. LAYOUT,
     3RD BLOCK, JAYANAGAR,
     BANGALORE-560011.

7.   ABDUL WAJID,
     S/O ABDUL KHUDOOS,
     AGED 63 YEARS,
     R/AT SITE NO.11,
     MUNICIPAL NO.13,
     4TH A CROSS, BYRASANDRA,
     III BLOCK EAST, JAYANAGAR,
     BANGALORE-560011.
                                             ...PETITIONERS

       (BY SRI S.SHAKER SHETTY, ADVOCATE [ABSENT])

AND:

1.     SMT. M.A.VAISHALI,
       W/O LATE M.S. AIYAPPA,
       AGED 70 YEARS,
       R/AT NO.12, 3RD CROSS,
       LALBAGH SIDDAPURA,
       JAYANAGAR,
       BANGALORE-560 011.
       SINCE DEAD BY LEGAL REPRESENTATIVE.

1(a) M.A.ROY,
     S/O LATE M.S.AIYAPPA,
     AGED 44 YEARS,
     R/AT 12, 3RD CROSS,
     LALBAGH SIDDAPURA,
     JAYANAGAR,
     BANGALORE-560 011.
                                             ...RESPONDENT

      THIS REVIEW PETITION IS FILED UNDER ORDER 47 RULE
1 OF THE CPC READ WITH SECTION 114 OF CPC, PRAYING TO
REVIEW     THE  JUDGMENT     AND    DECREE  PASSED   IN
R.F.A.NO.981/2014 PASSED ON 29.11.2022 THE SAME
ACCORDING TO LAW.
                                -3-
                                            NC: 2024:KHC:30437
                                             RP No. 21 of 2023




    THIS PETITION COMING ON FOR ORDERS THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:

CORAM:     HON'BLE MR JUSTICE V SRISHANANDA

                            ORAL ORDER

None appears for the review petitioners. Process fee not

paid for issue of notice.

2. The petition is dismissed for non-prosecution.

Sd/-

(V SRISHANANDA) JUDGE

MD

 
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