Hanumantappa S/O. Mallappa Kuri vs Smt. Gangavva W/O. Yellappa ...
2023 Latest Caselaw 6366 Kant

                                                  -1-
                                                        NC: 2023:KHC-D:10138
                                                          RFA No. 100516 of 2019




                       IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                             DATED THIS THE 7TH DAY OF SEPTEMBER, 2023

                                                BEFORE
                           THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                           REGULAR FIRST APPEAL NO. 100516 OF 2019 (DEC/PAR)
                      BETWEEN:

                      1.    HANUMANTAPPA
                            S/O MALLAPPA KURI
                            AGED ABOUT: 61 YEARS,
                            OCC: AGRICULTURE, R/O : NAGAVI,
                            TQ AND DIST: GADAG.

                      2.    SHRISHAIL
                            S/O MALLAPPA KURI
                            AGED ABOUT: 57 YEARS,
                            OCC: KSRTC EMPLOYEE, R/O: NAGAVI,
                            TQ AND DIST: GADAG.

                      3.    VIRUPAKSHAPPA
                            S/O MALLAPPA KURI
                            AGED ABOUT: 55 YEARS,
                            OCC: AGRICULTURE, R/O: NAGAVI,
         Digitally          TQ AND DIST: GADAG.
         signed by
         GIRIJA A
GIRIJA A BYAHATTI
BYAHATTI Date:
         2023.09.11
         10:20:33     4.    BASAPPA
         +0530
                            S/O MALLAPPA KURI
                            AGED ABOUT: 53 YEARS,
                            OCC: AGRICULTURE, R/O: NAGAVI,
                            TQ AND DIST: GADAG.

                      5.    MAHADEVAPPA
                            S/O MALLAPPA KURI
                            AGED ABOUT: 47 YEARS,
                            OCC: AGRICULTURE, R/O: NAGAVI,
                            TQ AND DIST: GADAG.

                      6.    CHANNABASAPPA
                            S/O MALLAPPA KURI
                           -2-
                                NC: 2023:KHC-D:10138
                                  RFA No. 100516 of 2019




     AGED ABOUT: 43 YEARS,
     OCC: AGRICULTURE, R/O: NAGAVI,
     TQ AND DIST: GADAG.

7.   SMT. DYAMAVVA
     W/O MALLAPPA KURI
     AGED ABOUT: 55 YEARS,
     OCC: AGRICULTURE, R/O: NAGAVI,
     TQ AND DIST: GADAG.
                                           ...APPELLANTS

(BY SRIYUTHS. VINAYAK S KULKARNI, SACHIN C KULKARNI
AND SANTOSH SHIGIHALLI, ADVOCATES)

AND:

SMT. GANGAVVA W/O YELLAPPA CHABBI
@ GANGAVVA D/O MALLAPPA KURI
AGED ABOUT: 63 YEARS,
OCC: HOUSEHOLD WORK,
R/O: JANNATNAGAR, ISHWAR NAGAR ROAD,
OLD HUBBALLI, HUBBALLI-24,
DIST: DHARWAD.

                                          ...RESPONDENT

       THIS RFA IS FILED UNDER SEC. 96 OF CPC., 1908,
AGAINST    THE JUDGMENT AND DECREE DTD 20.08.2018
PASSED IN O.S.NO.87/2013 ON THE FILE OF THE PRINCIPAL
SENIOR CIVIL JUDGE AND CHIEF JUDICIAL MAGISTRATE,
GADAG, BY ALLOWING THIS APPEAL, IN THE INTEREST OF
JUSTICE AND EQUITY.


       THIS APPEAL, COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:
                                 -3-
                                      NC: 2023:KHC-D:10138
                                         RFA No. 100516 of 2019




                             ORDER

On 28.08.2023, this Court granted time till today to remove

the office objections and it was made clear that the appeal will be

dismissed in case the office objections are not complied.

Till today office objections are not complied. No grounds

are made out to grant adjournment.

Appeal is dismissed for non-prosecution.

Sd/-

JUDGE

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