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Basappa vs Marabhovi
2023 Latest Caselaw 6352 Kant

Citation : 2023 Latest Caselaw 6352 Kant
Judgement Date : 7 September, 2023

Karnataka High Court
Basappa vs Marabhovi on 7 September, 2023
Bench: Ashok S.Kinagi
                                               -1-
                                                        NC: 2023:KHC:32356
                                                     RSA No. 1790 of 2015




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 7TH DAY OF SEPTEMBER, 2023

                                            BEFORE

                           THE HON'BLE MR JUSTICE ASHOK S.KINAGI

                   REGULAR SECOND APPEAL NO. 1790 OF 2015 (INJ)

                   BETWEEN:

                   1.    BASAPPA
                         S/O MALLAPPA,
                         71 YEARS, AGRICULTURIST,
                         KASABA HOBLI,
                         TARIKERE TALUK - 577228

                   2.    RAMESH B S
                         S/O SIDDAPPA,
                         42 YEARS, AGRICULTURIST,
                         R/O BALENAHALLI
                         KASABA HOBLI,
                         TARIKERE TALUK - 577228

                   3.    HANUMANTHAPPA
Digitally signed
by SUNITHA               S/O MALLAPPA
GANGARAJU                62 YEARS, AGRICULTURIST
Location: High           R/O LAKKENHALLI VILLAGE
Court of
Karnataka                KASABA HOBLI,
                         TARIKERE TALUK -577228

                   4.    REVANNA
                         S/O BASAPPA ,
                         67 YEARS, AGRICULTURIST
                         KASABA HOBLI,
                         TARIKERE TALUK - 577228

                   5.    B C MALLESHAPPA
                         S/O CHANNABASAPPA,
                         52 YEARS, AGRICULTURIST
                             -2-
                                    NC: 2023:KHC:32356
                                  RSA No. 1790 of 2015




     R/O BELENAHALLI,
     KASABA HOBLI,
     TARIKERE TALUK - 577228

6.   RAMESH
     S/O ESHWARAPPA,
     44 YEARS, AGRICULTURIST,
     R/O BELENAHALLI
     KASABA HOBLI,
     TARIKERE TALUK -577228

7.   KUMARASWAMY
     S/O VEERAIAH,
     42 YEARS, AGRICULTURIST,
     R/O BELENAHALLI
     KASABA HOBLI,
     TARIKERE TALUK -577228

8.   B V BASAPPA
     S/O VEERABHADRAPPA,
     72 YEARS, AGRICULTURIST,
     R/O H. THIMMAPURA
     KASABA HOBLI,
     TARIKERE TALUK -577228

9.   T BASAPPA
     S/O THIMMAPPA,
     72 YEARS, AGRICULTURIST,
     R/O BELENAHALLI
     KASABA HOBLI,
     TARIKERE TALUK -577228
                                         ...APPELLANTS

(BY SRI. H B RUDRESH, ADVOCATE)

AND:

1.   MARABHOVI
     S/O CHOWDABHOVI
     MAJOR, PERAMENAHALLI,
     SY NO.22, AT Q.L.NO.332,
     R/O BELENAHALLI,
                            -3-
                                        NC: 2023:KHC:32356
                                      RSA No. 1790 of 2015




     KASABA HOBLI,
     TARIKERE TALUK -577228

2.   M RAMU
     S/O MARABHOVI
     MAJOR, PERAMENAHALLI,
     SY NO.22 AT Q.L.NO.333,
     R/O BELENAHALLI
     KASABA HOBLI,
     TARIKERE TALUK -577228

3.   G MANI
     S/O GOVINDARAJU
     MAJOR, H THIMMAPURA,
     SY NO.26, AT Q .L.NO.334,
     PROP:VASANTH GEETHA
     STONE CRUSHERS ,
     H RANGAPURA, M C HALLI POST,
     KASABA HOBLI,
     TARIKERE TALUK -577228

4.   T V SATHYANARAYANA
     H THIMMAPURA
     SY NO.26 AT Q.L.NO.338,
     PROP:PARVATHI STONE CRUSHERS
     BELENAHALLI POST,
     KASABA HOBLI,
     TARIKERE TALUK -577228

5.   M DORE
     S/O MURTHY BHOVI,
     MAJOR, PERUMENAHALLI,
     SY NO.22 AT Q.L.NO.379 AND 380
     BELENAHALLI
     KASABA HOBLI,
     TARIKERE TALUK -577228

6.   SMT BHUVANESHWARI
     W/O LATE UMESH
     44 YEARS,
     AGRICULTURIST
     R/O DORANALU VILLAGE,
                            -4-
                                   NC: 2023:KHC:32356
                                 RSA No. 1790 of 2015




     KASABA HOBLI,
     TARIKERE TALUK -577228

7.   T P HARSHA
     S/O PANCHKSHARAIAH
     MAJOR,
     R/O SILVER JUBILEE ROAD,
     TARIKERE TOWN-577228

8.   T P NANDISH KUMAR
     S/O PANCHKSHARAIAH
     MAJOR,
     R/O SILVER JUBILEE ROAD,
     TARIKERE TOWN - 577228

9.   R THAMMAIAH
     S/O NOT KNOWN,
     Q-L NO.435, SY NO.26/P,
     H THIMMAPURA,
     BELENAHALLI POST,
     KASABA HOBLI,
     TARIKERE TALUK - 577228

10. GOVINDARAJU
    Q-L NO.473, SY NO.26/P,
    H THIMMAPURA,
    BELENAHALLI POST,
    KASABA HOBLI,
    TARIKERE TALUK - 577228

11. ASHOK KUMAR
    S/O GOVIDARAJU
    Q-L NO.474, SY NO.26/P,
    H THIMMAPURA,
    BELENAHALLI POST,
    KASABA HOBLI,
    TARIKERE TALUK - 577228

12. SMT VELUMANI
    W/O LATE R RAJU,
    RAJU NILAYA,
    OPP: MARIYAMMA TEMPLE,
                              -5-
                                        NC: 2023:KHC:32356
                                      RSA No. 1790 of 2015




      9TH CROSS RIGHT,
      HOSAMANE EXTENSION,
      BHADRAVBATHI TOWN - 577 301.S
                                             ...RESPONDENTS

     THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 11.3.2015 IN RA
NO.21/2013 ON THE FILE OF THE SENIOR CIVIL JUDGE &
PRINCIPAL JMFC., TARIKERE, DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 14.3.2013
PASSED IN OS NO.75/2009 ON THE FILE OF THE CIVIL JUDGE
& ADDITIONAL JMFC., TARIKERE.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                        JUDGMENT

The matter is of the year 2015. The learned counsel

for the appellant has not taken steps in respect of

respondent Nos.1 to 12. In view of the same, the appeal

is dismissed for not taking steps.

Sd/-

JUDGE

SKS

 
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