Citation : 2023 Latest Caselaw 6319 Kant
Judgement Date : 5 September, 2023
-1-
NC: 2023:KHC-D:10047
RFA No. 100271 of 2020
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 5TH DAY OF SEPTEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
REGULAR FIRST APPEAL NO. 100271 OF 2020 (PAR/POS-
)
BETWEEN:
SATTEPPA
S/O BHAIRAPPA CHOUGALE @ CHOUGALA
AGE: 64 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
...APPELLANT
(BY SRI. SANGAMESH S GHULAPPANAVAR, ADVOCATE)
AND:
1. MAHADEV S/O BHIMA CHOUGALE
AGE: 59 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
Digitally
signed by
DIST: BELAGAVI.
VIJAYALAXMI
VIJAYALAXMI M BHAT
M BHAT Date:
2023.09.07
15:28:46
+0530
2. CHANDRAPPA S/O BHIMA CHOUGALE
AGE: 56 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
3. SHIVAPUTRA S/O BHIMA CHOUGALE
AGE: 53 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
4. SMT.MALA W/O SIDDAPPA DHANAWADE
AGE: 61 YEARS, OCC: AGRICULTURE,
R/O: INGALI, TQ: CHIKKODI,
-2-
NC: 2023:KHC-D:10047
RFA No. 100271 of 2020
DIST: BELAGAVI.
5. SMT. SHOBHA W/O NAMADEV BHENDE
AGE: 49 YEARS, OCC: AGRICULTURE,
R/O: BHIRADI, TQ: RAIBAG,
DIST: BELAGAVI.
6. SMT.SHOBHA W/O NAMADEV BHENDE
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: KARADAGA, TQ: CHIKKODI,
DIST: BELAGAVI.
7. SHANKAR S/O SADASHIV CHOUGALE
AGE: 39 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
8. SANTOSH S/O SADASHIV CHOUGALE
AGE: 37 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
9. SMT. SAVITA W/O SUBHASH KAMATE
AGE: 35 YEARS, OCC: AGRICULTURE,
R/O: SADALAGA, TQ: CHIKKODI,
DIST: BELAGAVI.
10. BHIRAPPA S/O APPANNA CHOUGALE
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
11. SMT. SUKHAVANTI W/O SHIVALING KHOT
AGE: 67 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
12. VIRUPAXI S/O SHIVALING KHOT
AGE: 41 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
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NC: 2023:KHC-D:10047
RFA No. 100271 of 2020
13. MAHESH S/O SHIVALING KHOT
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
14. SMT. SHALAVVA W/O MAHALING CHOUGALE
AGE: 59 YEARS, OCC: HOUSEHOLD WORK,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
15. KRISHNA S/O MAHALING CHOUGALE
AGE: 41 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
16. SUBHASH S/O MAHALING CHOUGALE
AGE: 38 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
17. SMT. KAVITA W/O ARUN PATIL
AGE: 33 YEARS, OCC: AGRICULTURE,
R/O: KERUR, TQ: CHIKKODI,
DIST: BELAGAVI.
18. KAMANNA S/O SHAMBA CHOUGALE
AGE: 24 YEARS, OCC: STUDENT,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
19. UMESH S/O SHAMBA CHOUGALE
AGE: 22 YEARS, OCC: STUDENT,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
20. SMT. SHANTA W/O SHAMBA CHOUGALE
AGE: 49 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
21. SURESH S/O BHIRAPPA CHOUGALE
AGE: 55 YEARS, OCC: AGRICULTURE,
-4-
NC: 2023:KHC-D:10047
RFA No. 100271 of 2020
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
22. SHANKAR S/O SADASHIV CHOUGALE
AGE: 37 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
23. SANTOSH S/O SADASHIV CHOUGALE
AGE: 35 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
24. SMT.SUREKHA W/O SADASHIV CHOUGALE
AGE: 55 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
25. MAHADEV S/O BHIMA CHOUGALE
AGE: 60 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
26. CHANDRAPPA S/O BHIMA CHOUGALE
AGE: 55 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
27. SHIVAPUTRA S/O BHIMA CHOUGALE
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O: DIGGEWADI, TQ: RAIBAG,
DIST: BELAGAVI.
...RESPONDENTS
THIS RFA IS FILED UNDER SEC. 96 (1) READ WITH
ORDER 41 RULE 1 OF CPC., 1908, AGAINST THE JUDGMENT
AND DECREE DTD 07.01.2020 PASSED IN O.S.NO.235/2013
ON THE FILE OF THE SENIOR CIVIL JUDGE AND JUDICIAL
MAGISTRATE FIRST CLASS, RAIBAG, PARTLY DECREEING THE
SUIT FILED FOR PARTITION AND SEPARATE POSSESSION.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
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NC: 2023:KHC-D:10047
RFA No. 100271 of 2020
JUDGMENT
The suit is filed for partition. The value of the suit
property is shown at Rs.42,00,000/-. The plaintiff is
claiming 1/16th share. Under the circumstances, the
appeal does not lie before this Court as the value of
plaintiff's share is less than Rs.10,00,000/-.
2. Hence, appeal is dismissed for want of
pecuniary jurisdiction.
3. If the appeal is filed before the jurisdictional
Court, the time spent before this Court from 01.07.2020
till this date be excluded for computing the limitation.
4. Registry to return the certified copy of the
impugned order and other papers to the appellant, after
retaining photocopies of the same.
Sd/-
JUDGE
VMB
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