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A.G. Eshwarappa vs The State Of Karnataka
2023 Latest Caselaw 7218 Kant

Citation : 2023 Latest Caselaw 7218 Kant
Judgement Date : 11 October, 2023

Karnataka High Court
A.G. Eshwarappa vs The State Of Karnataka on 11 October, 2023
Bench: H.P.Sandesh
                                                -1-
                                                             NC: 2023:KHC:37248
                                                            RSA No. 612 of 2022




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 11TH DAY OF OCTOBER, 2023

                                            BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                   REGULAR SECOND APPEAL NO. 612 OF 2022 (DEC/POS)



                   BETWEEN:

                   1.    A.G. ESHWARAPPA
                         S/O LATE SHANKARAPPA
                         AGED ABOUT 60 YEARS,
                         R/AT ALUR VILLAGE,
                         CHANNAGIRI TALUKM,
                         DAVANAGERE DISTRICT,
                                                                   ...APPELLANT

                            (BY SRI SRINIVASA K., ADVOCATE [ABSENT])
                   AND:

Digitally signed   1.    THE STATE OF KARNATAKA
by SHARANYA T            REPRESENTED BY SECRETARY
Location: HIGH           REVENUE DEPARTMENT
COURT OF
KARNATAKA                M.S.BUILDING
                         BENGLAURU-560001

                   2.    OFFICE OF THE JOINT DIRECTORS OF
                         LAND RECORDS,
                         BENGALURU DIVISION,
                         BENGALURU.

                   3.    TAHASILDAR
                         CHANNAGIRI TALUK
                         AND ASSISTANT DIRECTOR
                         OF LAND RECORDS
                             -2-
                                        NC: 2023:KHC:37248
                                       RSA No. 612 of 2022




     CHANNAGIRI TALUK,
     DAVANAGERE DISTRICT

4.   THE DEPUTY DIRCTORS OF LAND RECORDS,
     DAVANAGERE SUB-DIVISION
     DAVANAGERE TOWN
     DAVANAGERE DISTRICT.

5.   SRI A.G. PALAKSHAPPA
     S/O LATE SHANKRAPPA
     AGED ABOUT 73 YEARS,
     OCC: AGRICULTURIST,
     R/AT ALUR VILLAGE,
     CHANNAGIRI TALUK,
     DAVANAGERE DISTRICT.

6.   SRI A.G. PARAMESHWARAPPA
     S/O LATE SHANKARAPPA,
     AGED ABOUT 70 YEARS,
     OCC: AGRICULTURIST
     R/AT ALUR VILLAGE,
     CHANNAGIRI TALUK
     DAVANAGERE DISTRICT.
                                            ...RESPONDENTS

      THIS RSA IS FILED UNDER SECTION 100         OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 17.10.2020
PASSED IN RA No.54/2015 ON THE FILE OF THE PRINCIPAL
DISTRICT AND SESSIONS JUDGE, DAVANAGERE, DISMISSING
THE APPEAL AND CONFIRMING THE JUDGMENT AND DECREE
DATED    23.04.2015   PASSED      IN   OS   No.8/2010(OLD
No.232/2005) ON THE FILE OF THE SENIOR CIVIL JUDGE AND
JMFC, CHANNAGIRI.

      THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                             -3-
                                        NC: 2023:KHC:37248
                                       RSA No. 612 of 2022




                         ORDER

The learned counsel for the appellant is absent

and he has not paid the cost and also not comply with

office objections.

Hence, in view of the earlier order, the appeal is

dismissed for non compliance of office objections.

Sd/-

JUDGE

RHS

 
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