Sri C Jayadevaiah vs Smt Bharathi Girish
2023 Latest Caselaw 7071 Kant

                                               -1-
                                                       NC: 2023:KHC:36294
                                                      RSA No. 103 of 2022




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 6TH DAY OF OCTOBER, 2023

                                          BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                         REGULAR SECOND APPEAL NO.103 OF 2022 (PAR)

                   BETWEEN:

                   SRI C JAYADEVAIAH
                   S/O LATE H CHANNABASAVAIAH
                   AGED ABOUT 89 YEARS
                   R/AT BOMMENAHALLI VILLAGE
                   BIDARAHALLI HOBLI
                   BENGALURU EAST TALUK
                   BENGALURU
                                                            ...APPELLANT
                   (BY SRI SHANKAR S T, ADVOCATE)
                   AND:

Digitally signed   1.    SMT BHARATHI GIRISH
by SHARANYA T            W/O LATE S.C GIRISH
Location: HIGH           AGED ABOUT 59 YEARS
COURT OF
KARNATAKA
                   2     SMT. G SHILPA
                         D/O LATE GIRISH
                         AGED ABOUT 37 YEARS

                   3     SRI RANDHIR
                         S/O LATE S C GIRISH
                         AGED ABOUT 34 YEARS

                         ALL ARE R/AT NO.35,
                         SANKRANTHI LAYOUT ROAD,
                            -2-
                                      NC: 2023:KHC:36294
                                     RSA No. 103 of 2022




    4TH MAIN, 7TH PHASE, J.P NAGAR
    BENGALURU-560078

4   NANJAMMA
    W/O T SADASHIVAIAH
    # 50/1, SHIVA NIVASA
    H B SAMAJ ROAD
    BASAVANAGUDI
    BANGALORE - 04

5   GOWRAMMA
    W/O SRI DEVARAJAIAH
    # 11/A, MANJU, MANJESWARI NILAYA
    4TH CROS, THYAGARAJ NAGAR
    BENGALURU - 560 028

6   SHARADHAMMA
    W/O JAYADEVAIAH
    # 157, BANASHANKARI
    2ND STAGE
    BENGALURU

7   ANNAPOORNAMMA
    W/O RAJASHEKARA
    SAMPIGE VILLAGE
    DHANDINASHIVARA HOBLI
    TURVEKERE TALUK
    TUMKUR


                                        ...RESPONDENTS

      THIS RSA IS FILED UNDER SECTION 100 OF CPC 1908.,
AGAINST THE JUDGMENT AND DECREE DATED 06.08.2008
PASSED IN RA.NO.227/2006 ON THE FILE OF THE SENIOR
CIVIL JUDGE, TURVEKERE AND ETC.
                             -3-
                                        NC: 2023:KHC:36294
                                       RSA No. 103 of 2022




    THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
                        ORDER

This Court vide order dated 20.09.2023 observed

that the counsel for the appellant was absent and office

objections are also not complied and hence, one more

opportunity was given to comply with the office objections

on payment of cost of Rs.500/- and also made it clear

that if office objections are not complied and cost is not

paid, the appeal will be dismissed on the next date of

hearing. Inspite of the said order, the counsel for the

appellant has not complied the office objections and also

not paid the cost. Accordingly, the appeal is dismissed for

non-compliance of office objections and non-payment of

cost.

Sd/-

JUDGE

SN