Sri.Venktaeshaiaih R.V vs Union Of India
2023 Latest Caselaw 6977 Kant

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                                                       NC: 2023:KHC:35724-DB
                                                         WA No. 360 of 2023



                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 4TH DAY OF OCTOBER, 2023

                                            PRESENT

                   THE HON'BLE MR PRASANNA B. VARALE, CHIEF JUSTICE

                                              AND

                           THE HON'BLE MR JUSTICE KRISHNA S DIXIT

                             WRIT APPEAL NO. 360 OF 2023 (S-RES)

                   BETWEEN:

                   SRI.VENKTAESHAIAIH R.V.,
                   S/O VENKATAPPA,
                   AGED ABOUT 35 YEARS,
                   WORKING AS SECURITY ASSISTANT
                   (EXE) IN BUREAU OF IMMIGRATION (IB)
                   CONSTABLE (GD) No.070422418
                   UID No.12130690
                   AT BENGALURU INTERNATIONAL AIRPORT
                   R/AT RASHTE PALYA VILLAGE,
                   BAGINAGERE POST, THIPPASANDRA HOBLI,
                   MAGADI TALUK, RAMANAGARA DISTRICT - 562 131.
                                                             ...APPELLANT
Digitally signed
by SHARADA
VANI B             (BY SRI. HANUMANTHAPPA B HARAVI GOWDAR.,ADVOCATE)
Location: HIGH
COURT OF           AND:
KARNATAKA

                   1.    UNION OF INDIA,
                         BY ITS SECRETARY,
                         MINISTRY OF HOME AFFAIRS,
                         NORTH BLOCK, NEW DELHI - 110 001.

                   2.    INTELLIGENCE BUREAU (IB),
                         BY ITS DIRECTOR,
                         MINISTRY OF HOME AFFAIRS,
                         IBH QUARTERS, No.35, SARDAR PATEL MARG,
                         NEW DELHI - 110 001.
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                                          NC: 2023:KHC:35724-DB
                                             WA No. 360 of 2023



3.   THE JOINT DEPUTY DIRECTOR,
     BUREAU OF IMMIGRATION,
     SUBSIDIARY INTELLIGENCE BUREAU,
     MINISTRY OF HOME AFFIRS,
     INFANTRY ROAD, BENGALURU - 560 001.

4.   THE JOINT DEPUTY DIRECTOR,
     ESTABLISHMENT,
     BUREAU OF IMMIGRATION,
     PTMC 'A' BLOCK, 5TH FLOOR,
     BMTC BUILDING, SHATHINAGAR,
     BENGALURU - 560 027.

5.   SHASTRA SEEMA BAL,
     (SSB) BY ITS DIRECTOR GENERAL,
     EAST BLOCK-5, R.K. PURAM
     NEW DELHI - 110 066.
                                                 ...RESPONDENTS
(BY SRI. H SHANTHI BHUSHAN.,DSG)

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER PASSED
BY THE 2ND RESPONDENT DATED 03/11/2022 (ANNEXURE-Q)
BEARING       NO.20/ESTP(G-3)/2022(3)3089/INTELLIGENCE
BUREAU (MINISTRY OF HOME AFFAIRS) GOVERNMENT OF
INDIA, NEW DELHI AND CONSEQUENTLY ALLOW THIS WRIT
APPEAL BY SETTING ASIDE THE ORDER PASSED BY THE
HON'BLE   LEARNED    SINGLE  JUDGE    PASSED   IN   WP
NO.23205/2022 DATED 27/02/2023 IN SO FAR AS VACATING
THE INTERIM ORDER PASSED ON 23/11/2022, IN THE
INTEREST OF JUSTICE AND EQUITY.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY,
CHIEF JUSTICE DELIVERED THE FOLLOWING:

                          JUDGMENT

Learned counsel for the appellant invited our

attention to the Memo filed in this court today under

caption 'MEMO FOR WITHDRAWAL'. It reads as under:

NC: 2023:KHC:35724-DB WA No. 360 of 2023

"It is submitted that, since the appellant is not willing to prosecute the writ appeal, with due instructions filing this memo, please kindly permit the appellant to withdraw the appeal in the interest of justice and equity."

For the reasons stated in the Memo, request for the

disposal of appeal as withdrawn is allowed. Accordingly,

Writ Appeal is disposed off as having been withdrawn.

Sd/-

CHIEF JUSTICE

Sd/-

JUDGE

cbc