Mala @ Malambike vs V Nagaraju @ Nagamallikarjuna
2023 Latest Caselaw 6957 Kant

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                                                     NC: 2023:KHC:35904-DB
                                                       MFA No. 644 of 2023




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                          DATED THIS THE 4TH DAY OF OCTOBER, 2023
                                          PRESENT
                            THE HON'BLE MR JUSTICE G.NARENDAR
                                              AND
                       THE HON'BLE MR JUSTICE VIJAYKUMAR A. PATIL
                    MISCELLANEOUS FIRST APPEAL NO. 644 OF 2023 (MC)


                   BETWEEN:

                   MALA @ MALAMBIKE,
Digitally signed   B. NANJUNDAPPA
by YAMUNA K L      W/O NAGARAJU @
Location: High     NAGA MALLIKARJUNA
Court of           AGE 45 YEARS,
Karnataka          R/AT KHAJI SONNENAHALLI,
                   KANNAMANGALA,
                   BENGALURU - 560067.
                                                              ...APPELLANT
                   (BY SRI. PRABHAKAR SHETTY S K., ADVOCATE - ABSENT)
                   AND:

                   V NAGARAJU @ NAGAMALLIKARJUNA
                   S/O VEERABHADRAPPA
                   AGE 52 YEARS
                   R/AT DEVISHETTIHALLI VILLAGE,
                   NANDI POST,
                   CHIKKABALLAPURA TALUK-562101

                   ALSO AT
                   V. NAGARAJU @ NAGAMALLIKARJUNA
                   ENGINE DIVISION,
                   HINDUSTAN AERONAUTICS LTD
                   BANGALORE COMPLEX,
                   POST BOX NO.9310
                   C V RAMAN NAGAR,
                               -2-
                                         NC: 2023:KHC:35904-DB
                                           MFA No. 644 of 2023




BANGALORE-560093
PB NO:4356/86307-69


                                                 ...RESPONDENT
     THIS MFA IS FILED U/S 28(1) OF HINDU MARRIAGE ACT
AGAINST THE JUDGMENT AND DECREE DATED 19.12.2019
PASSED IN MC NO.75/2018 ON THE FILE OF THE II
ADDITIONAL   SENIOR    CIVIL   JUDGE   AND   JMFC,  AT
CHIKKABALLAPURA, ALLOWING THE PETITION FILED UNDER
SECTION 13(1)(ia) AND (ib) AND (IA) (II) OF THE HINDU
MARRIAGE ACT, 1955.

     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
G.NARENDAR J., DELIVERED THE FOLLOWING:

                          JUDGMENT

The appeal is listed for non compliance of office objections

for fifth time.

Case is called. No representation.

The office note states that the objections have not been

complied with till date. Hence, the appeal is dismissed for non

prosecution.

Sd/-

JUDGE

Sd/-

JUDGE