Smt. M.S. Soubhagya vs Sri. Balakrishna .J
2023 Latest Caselaw 8775 Kant

Karnataka High Court

Smt. M.S. Soubhagya vs Sri. Balakrishna .J on 28 November, 2023

Author: H.T. Narendra Prasad

Bench: H.T. Narendra Prasad

                                             -1-
                                                         NC: 2023:KHC:42932
                                                      MFA No. 6202 of 2023




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 28TH DAY OF NOVEMBER, 2023

                                           BEFORE
                      THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                   MISCELLANEOUS FIRST APPEAL NO. 6202 OF 2023 (CPC)
                   BETWEEN:

                   SMT. M.S. SOUBHAGYA
                   W/O B PARAMESHWARAPPA
                   AGED ABOUT 64 YEARS
                   R/A NO.415/B. HARINILAYA
                   20TH MAIN, 1ST BLOCK
                   RAJAJINAGAR, BENGALURU-560 010.
                                                               ...APPELLANT
                   (BY SRI. UDAY HOLLA, SENIOR COUNSEL FOR
                   SRI. TAJUDDIN.,ADVOCATE)
                   AND:

                   SRI. BALAKRISHNA .J
                   S/O LATE JAYARAM
                   AGED ABOUT 32 YEARS
Digitally signed   NO.7, 7TH CROSS
by                 JAIBHARATH NAGAR
DHANALAKSHMI
MURTHY             BANASWADI MAIN ROAD
Location: High     BANGALORE-560057
Court of                                                     ...RESPONDENT
Karnataka
                   (BY SRI. BHANUPRAKASH.,ADVOCATE FOR C/R)

                         THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF CPC,
                   AGAINST THE ORDER DATED:08.06.2023 PASSED ON I.A. NO.
                   3   IN O.S.NO. 26524/2022 ON THE FILE OF THE        LVII
                   ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, MAYO HALL
                   UNIT, BENGALURU (CCH -58) , REJECTING I.A. NO.3/2023
                   FILED UNDER ORDER XXXIX RULE 4 OF CPC.

                        THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
                   THE COURT DELIVERED THE FOLLOWING:
                             -2-
                                         NC: 2023:KHC:42932
                                      MFA No. 6202 of 2023




                         JUDGMENT

Learned counsel for the appellant filed a memo

seeking leave of this Court to withdraw this appeal.

2. The memo dated 28.11.2023 is taken on record.

3. This appeal is dismissed as withdrawn.

Sd/-

JUDGE

CM