G. N. Lakshminarayana Reddy vs M. R. Narayanaswamy
2023 Latest Caselaw 8620 Kant

Karnataka High Court

G. N. Lakshminarayana Reddy vs M. R. Narayanaswamy on 27 November, 2023

                                               -1-
                                                             NC: 2023:KHC:43155
                                                        RSA No. 1451 of 2016




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 27TH DAY OF NOVEMBER, 2023

                                             BEFORE
                   THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM
                      REGULAR SECOND APPEAL NO. 1451 OF 2016 (SP)
                   BETWEEN:

                   G.N. LAKSHMINARAYANA REDDY,
                   S/O. LATE NARAYANAREDDY,
                   AGED ABOUT 71 YEARS,
                   R/AT HOSAHUDYA VILLAGE,
                   NANDI HOBLI,
                   CHIKKABALLAPUR TALUK
                   AND DISTRICT - 561 207.
                                                                   ...APPELLANT
                   (BY SRI. CHITHAPPA, ADVOCATE)

                   AND:

                   M.R. NARAYANASWAMY,
                   S/O. RAMANNA,
Digitally signed
by REKHA           AGED ABOUT 43 YEARS,
ANKAIAH
Location: High
                   R/AT MALLENAHALLI VILLAGE,
Court of           SOMENAHALLI HOBLI,
Karnataka
                   GUDIBANDA TALUK,
                   CHIKKABALLAPUR DISTRICT - 561 228.
                                                                 ...RESPONDENT
                   (BY SRI. JAI PRAKASH REDDY, ADVOCATE)

                           THIS RSA IS FILED UNDER SEC.100 R/W ORDER 42 OF
                   CPC.,    AGAINST   THE   JUDGMENT   AND     DECREE   DATED
                   18.04.2016 PASSED IN RA.NO.124/2013 ON THE FILE OF THE
                   PRL. DISTRICT JUDGE, CHIKKABALLAPUR DISMISSING THE
                             -2-
                                       NC: 2023:KHC:43155
                                     RSA No. 1451 of 2016




APPEAL AND CONFIRMING THE JUDGMENT AND DECREE
DATED 08.08.2013 PASSED IN OS.NO.131/2006 ON THE FILE
OF THE SENIOR CIVIL JUDGE AND CJM CHICKBALLAPUR.

      THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

Learned counsel for the appellant has filed a memo

dated 04.03.2020 seeking leave of this Court to withdraw

the appeal.

2. The memo is taken on record.

3. In view of the said memo, the appeal is

dismissed as withdrawn.

Sd/-

JUDGE

HDK

CT:SNN