Shriram General Insurance Company ... vs Smt.Reshamabanu W/O. Mahadasadik Ulla
2023 Latest Caselaw 8572 Kant

Karnataka High Court

Shriram General Insurance Company ... vs Smt.Reshamabanu W/O. Mahadasadik Ulla on 27 November, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                          -1-
                                                NC: 2023:KHC-D:13827
                                                  MFA No. 100040 of 2019




                        IN THE HIGH COURT OF KARNATAKA,
                                DHARWAD BENCH

                    DATED THIS THE 27TH DAY OF NOVEMBER, 2023

                                      BEFORE

                 THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                 MISCELLANEOUS FIRST APPEAL NO.100040/2019(WC)

            BETWEEN:

            SHRIRAM GENERAL INSURANCE
            COMPANY LIMITED
            E-8, RIICO INDUSTRIAL AREA,
            SITAPUR, JAIPUR-302022,
            RAJASHTAN.
            NOW REPRESENTED BY ITS
            AUTHORIZED SIGNATORY.
                                                              ...APPELLANT
            (BY SRI S. K. KAYAKAMATH, ADVOCATE)

            AND:

            1.   SMT. RESHAMABANU
                 W/O. MAHAMADASADIK ULLA @ SADIK ULLA,
                 AGE:41 YEARS,
                 OCC:HOUSEHOLD,
                 R/O: ISLAMPUR ONI,
Digitally
signed by        TALUK: RANEBENNUR,
BHARATHI         DIST: HAVERI - 581 115.
HM
            2.   SRI ISMAILJABI ULLA
                 S/O. MAHAMADASADIK ULLA @ SADIK ULLA,
                 AGE:23 YEARS,
                 OCC:COOLIE,
                 R/O: ISLAMPUR ONI,
                 TALUK RANEBENNUR,
                 DIST:HAVERI - 581 115.

            3.   KUMARI ASMABANU
                 D/O. MAHAMADASADIK ULLA @ SADIK ULLA,
                 AGE:21 YEARS,
                 OCC:HOUSEHOLD WORK,
                 R/O. ISLAMPUR ONI,
                                -2-
                                     NC: 2023:KHC-D:13827
                                       MFA No. 100040 of 2019




     TALUK RANEBENNUR,
     DIST: HAVERI - 581 115.

4.   SRI MAHAMAD ASIF ULLA
     S/O. MAHAMADASADIK ULLA @ SADIK ULLA,
     AGE:19 YEARS,
     OCC:NOT KNOWN,
     R/O: ISLAMPUR ONI,
     TALUK: RANEBENNUR,
     DIST:HAVERI - 581 115.

5.   SRI SAMMAD SAAB
     S/O. BALESAB,
     AGE: 62 YEARS,
     OCC: COOLIE,
     R/O: ISLAMPUR ONI,
     TALUK: RANEBENNUR,
     DIST:HAVERI - 581 115.

6.   SRI RAZAKULLA
     S/O. ABDUL RAHAMAN,
     AGE:MAJOR,
     OCC:AGRICULTURE,
     R/O. MALEBENNUR,
     TQ: HARIHAR,
     DIST:DAVANAGERE - 577 601.
     (OWNER OF TRACTOR BEARING
     REGISTRATION NO.KA 34/T-4692
     AND TRAILER NO NIL)
                                                 ...RESPONDENTS


      THIS MFA IS FILED UNDER SECTION 30(1) OF EMPLOYEES
COMPENSATION ACT, PRAYING TO SETTING ASIDE THE IMPUGNED
JUDGMENT AND AWARD DATED 10.09.2018 PASSED BY THE III
ADDITIONAL   SENIOR   CIVIL    JUDGE   AND   ADDITIONAL   MOTOR
ACCIDENT CLAIMS TRIBUNAL, RANEBENNUR IN E.C.A.NO.22/2016
AND ETC.,


      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                              -3-
                                   NC: 2023:KHC-D:13827
                                     MFA No. 100040 of 2019




                          ORDER

Today the matter is listed for compliance of office

objections for 5th time, but not complied with.

Hence, the appeal is dismissed for non-prosecution.

SD/-

JUDGE

SSP

CT-ASC