Karnataka High Court
Nabisaheb S/O Mannesaheb Tahsildar vs Smt. Seetavva W/O Hanumantappa ... on 22 November, 2023
Author: Hanchate Sanjeevkumar
Bench: Hanchate Sanjeevkumar
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NC: 2023:KHC-D:13716
MFA No. 103212 of 2022
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 22ND DAY OF NOVEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR
MISCELLANEOUS FIRST APPEAL NO.103212/2022(CPC)
BETWEEN:
1. NABISAHEB
S/O. MANNESAHEB TAHSILDAR,
AGE: 77 YEARS, OCC: AGRICULTURE,
ZUBEDA W/O. NABISAHEB TAHSILDAR.
2. SMT. SHANKARVVA
W/O. BASAPPA KALE,
AGE: 44 YEARS, OCC: HOUSEHOLD.
3. SMT. YASHMEENBANU W/O. MUSTAQ,
AHMAD KHALASI, AGE: 52 YEARS,
OCC: HOUSEHOLD.
4. SMT. SAROJA
W/O. BASAVARAJ HIREMANI,
AGE: 51 YEARS, OCC: HOUSEHOLD.
Digitally
signed by 5. ASHRAFUDDIN
SUJATA
SUBHASH S/O. NASIRUDDIN KAMPLI,
PAMMAR AGE: 57 YEARS, OCC: BUSINESS,
6. SMT. HAJARATA
W/O. MOHAMMADGOUSE
DODDAMANI, AGE: 35 YEARS,
7. SMT. NIRMALA D/O. RAVI KARAGUPPI,
AGE: 34 YEARS, OCC: HOUSEHOLD.
8. SMT. TEJASWARI W/O. SHRISHAIL SALAGAR,
AGE: 41 YEARS, OCC: HOUSEHOLD,
9. NISSARAHEMAD S/O. ISMAILSAB MULLA,
AGE: 55 YEARS, OCC: PETTY JOB,
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MFA No. 103212 of 2022
10. IQBALAHEMAD
S/O. RUSTUMSAB MIRAJKAR,
AGE: 52 YEARS,
OCC: BUSINESS.
11. SMT. GIRIJEVVA
W/O. SHANKRAPPA TALAWAR,
AGE: 52 YEARS, OCC: COOLIE.
12. MAHAMMAD KASIM
S/O. HASSANSAB KHANAWALE,
AGE: 48 YEARS, OCC: BUSINESS.
MALLESH S/O. BHIMAPPA MADABHAVI
(DEAD) REP. BY HIS LR BELOW:-
13. SMT. LAXMI W/O. MALLESHI MADABHAVI,
AGE: 50 YEARS, OCC: HOUSEHOLD.
14. PRASHANT S/O. PUNDALIK TODAKAR,
AGE: 46 YEARS, OCC: AGRICULTURE.
15. NAGESH S/O. BASAVANT WARANG,
AGE: 51 YEARS, OCC: PVT.JOB,
16. SHEIKH HUSMAN S/O. MOULASAB KALASI,
AGE: 71 YEARS, OCC: SERVICE.
17. SAHEEDABEGUM
W/O. SHEIKH HUSMAN KALASI,
AGE: 62 YEARS, OCC: HOUSE HOLD.
SHAINAJABEGUM
W/O. MUNEERAHEMAD KHAZI
(DEAD) BY HER LR BELOW:
18. TAHIRAHEMAD
S/O. MUNEERAHEMAD KHAZI,
AGE: 35 YEARS, OCC: COOLIE.
19. AMEENSSAB S/O. HASSANSAB PENDARI,
AGE: 49 YEARS, OCC: AGRICULTURE.
20. NAJEEMA W/O. AMEENSAB PENDARI,
AGE: 37 YEARS, OCC: HOUSEHOLD.
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MFA No. 103212 of 2022
21. SMT. KHAIRUNNISA W/O. ABDULHAMEED SHEIKH,
AGE: 54 YEARS, OCC: HOUSEHOLD.
22. AMEENA
W/O. NAZEERAHEMAD DHARWADKAR,
AGE: 54 YEARS, OCC: HOUSEHOLD.
23. BADRUDDIN KHAN S/O HUSSAIN KHAN KILLEDAR,
80 YEARS, OCC: RETD. SERVANT.
24. TOUFIQ S/O. ALLABAX SAVANUR,
AGE: 42 YEARS, OCC: PVT.JOB,
25. SMT. PARVATI W/O. SHANKRAPPA HUGAR,
AGE: 72 YEARS, OCC: HOUSEHOLD.
26. SMT. MANGALA W/O. ARJUN KSHAURAD,
AGE: 39 YEARS, OCC: HOUSEHOLD,
27. ARJUN S/O. GANAPATEPPA KSHAURAD,
AGE: 41 YEARS, OCC: BUSINESS.
28. CHANDRASEKHAR S/O. SHANAPPA DODDAMANI,
AGE: 42, OCC: PVT. SERVICE.
29. MALLIKARJUN S/O. SHANTAPPA DODDAMANI,
AGE: 43, OCC: PVT. SERVICE.
30. SHASHIKALA W/O. PUNDALIK RAJGIRE,
AGE: 69 YEARS, OCC: HOUSEHOLD.
31. ADIVEPPA @ ADIVEPPAGOUDA
S/O. BHARAMGOUDA PATIL,
AGE: 74 YEARS, OCC: PENSIONER.
APPELLANT NOS.1 TO 31 ARE RESIDENTS OF
MICHIGAN COMPOUND, SAPATAPUR ROAD,
JAYANAGAR, DHARWAD - 580 001.
...APPELLANTS
(BY SRI A. P. MURARI, ADVOCATE)
AND:
1. SMT. SEETAVVA
W/O HANUMANTAPPA BANADAVAR,
AGE: 60 YEARS, OCC: HOUSEHOLD,
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MFA No. 103212 of 2022
2. SMT. MAHADEVI
D/O. HANUMANTAPPA BANADAVAR,
AGE: 42 YEARS, OCC: HOUSEHOLD.
3. SMT. MANJAVVA @ MANJULA
W/O. ISHWAR NAIK, AGE: 38 YEARS,
OCC: HOUSEHOLD.
4. BASAVARAJ
S/O. HANUMANTAPPA BANADAVAR,
AGE: 36 YEARS, OCC: AGRICULTURE.
RESPONDENT NOS.1 TO 4 ARE
RESIDENTS OF MICHIGAN COMPOUND,
SAPTAPUR ROAD,
JAYANAGAR - 580 001.
5. RAJU S/O. KARIYAPPA JOGANNAVAR,
AGE: 58 YEARS, OCC: AGRICULTURE.
AND BUSINESS, R/O: TOLL NAKA,
DHARWAD - 580 002.
6. PAVANKUMAR S/O. VINOD CHOUTA,
AGE: 26 YEARS, OCC: BUSINSS,
R/O: ANUGRAHA,
R/O SANGOLLI RAYANNA NAGAR,
DHARWAD - 580 002.
7 SMT. JUBEDA
W/O. NABISAHEBA TAHASILADAR,
AGE: 68 YEARS, OCC: HOUSE WIFE,
R/O: MICHIGAN COMPOUND,
SAPATAPUR ROAD,
JAYANAGAR, DHARWAD - 580 001.
...RESPONDENTS
THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF THE CODE
OF CIVIL PROCEDURE, PRAYING TO SET ASIDE IMPUGNED ORDER
DATED 25.05.2022 IN OS NO. 205/2020 PASSED BY LEARNED IV
ADDITIONAL SENIOR CIVIL JUDGE, DHARWAD, REJECTING IA NO. II
FILED BY THE PLAINTIFFS/APPELLANTS UNDER ORDER 39 RULES 1
AND 2 CPC, AND ALLOW THE SAID IA NO II, IN THE INTEREST OF
JUSTICE AND EQUITY.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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MFA No. 103212 of 2022
JUDGMENT
Learned counsel for the appellants has filed a memo
for not pressing the appeal.
Memo is placed on record.
Therefore, the appeal is dismissed as not pressed.
SD/-
JUDGE
SSP
CT-ASC
