Sri Chandrashekarappa vs Sri.Mukappa Alias Mookappa
2023 Latest Caselaw 8117 Kant

Karnataka High Court

Sri Chandrashekarappa vs Sri.Mukappa Alias Mookappa on 22 November, 2023

                                        -1-
                                                     NC: 2023:KHC:42084
                                                    RSA No. 964 of 2019




                  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                   DATED THIS THE 22ND DAY OF NOVEMBER, 2023

                                      BEFORE
             THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM
                  REGULAR SECOND APPEAL NO. 964 OF 2019 (PAR)
             BETWEEN:

                   SRI CHANDRASHEKARAPPA
                   S/O S MURADAPPA
                   SINCE DECEASED BY HIS LRS

                   SMT PRAMILAMMA
                   W/O LATE SRI CHANDRASHEKARAPPA
                   SINCE DECEASED BY HER LRS

             1.    SRI MANJUNATH
                   S/O LATE SRI CHANDRASHEKARAPPA
                   AGED ABOUT 44 YEARS,
                   R/O JOGIHALLI VILLAGE,
                   ANAVATTI HOBLI, SORABA TALUK
Digitally          SHIVAMOGGA-577 429
signed by
ALBHAGYA     2.    SMT CHANNAMMA @ LATHA
Location:          W/O SRI MAHADEVAPPA
HIGH COURT         AGED ABOUT 34 YEARS,
OF
KARNATAKA          R/O KALUVE KALLAPURA
                   HANAGAL TALUK, HAVERI-581 110
                                                          ...APPELLANTS
             (BY SRI. M V HIREMATH, ADVOCATE)

             AND:

             1.    SRI MUKAPPA ALIAS MOOKAPPA,
                   S/O SRI MURUDAPPA,
                           -2-
                                        NC: 2023:KHC:42084
                                    RSA No. 964 of 2019




     AGED ABOUT 55 YEARS,
     R/O HURALI VILLAGE,
     ANAVATTI HOBLI, SORABA TALUK
     SHIVAMOGGA-577 429

2.   SMT PARAVATHAMMA
     W/O SRI CHANNABASAPPA LAKKAVALLER,
     AGED ABOUT 67 YERS,
     R/O SHIRAGODU VILLAGE,
     HANAGAL TALUK
     HAVERI-581 110

3.   SMT SUVARNAMMA
     W/O MALLAPPA KATAR
     AGED ABOUT 40 YEARS,
     R/O SHIRAGODU VILLAGE,
     HANAGAL TALUK
     HAVERI-581 110
                                           ...RESPONDENTS
(BY SRI.S.V.PRAKASH, ADVOCATE FOR R1;
R2 & 3 SERVED & UNREPRESENTED)


      THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 05.04.2019 PASSED IN
RA NO.52/2014 ON THE FILE OF THE SENIOR CIVIL JUDGE
AND JMFC., COURT SORABA DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 03.11.2014
PASSED IN OS NO.50/2008 ON THE FILE OF THE CIVIL JUDGE
AND JMFC., SORABA.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT DELIVERED THE FOLLOWING:
                              -3-
                                          NC: 2023:KHC:42084
                                        RSA No. 964 of 2019




                         JUDGMENT

Learned counsel for the appellants has filed a memo

seeking to withdraw the appeal on the ground that the

parties have settled their dispute amicably. Memo is taken

on record.

2. In view of the memo, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

ALB