Bangalore Metro Rail Corporation ... vs Sri P Narayanappa
2023 Latest Caselaw 7643 Kant

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                                                          NC: 2023:KHC:40270-DB
                                                             WA No. 39 of 2023




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 9TH DAY OF NOVEMBER, 2023

                                              PRESENT
                       THE HON'BLE MR. PRASANNA B. VARALE, CHIEF JUSTICE
                                                AND
                              THE HON'BLE MR. JUSTICE KRISHNA S. DIXIT
                                WRIT APPEAL NO. 39 OF 2023 (LA-KIADB)

                      BETWEEN:

                      1.   BANGALORE METRO RAIL
                           CORPORATION LIMITED
                           3RD FLOOR, BMTC COMPLEX
                           K H ROAD, SHANTHINAGAR
                           BANGALORE -560 027
                           REPRESENTED BY ITS
                           GENERAL MANAGER
                           M S CHANNAPPAGOWDAR (LA & E)
                                                                  ...APPELLANT

                      (BY SRI VACHAN, ADVOCATE FOR
Digitally signed by    SMT. KAVITHA D, ADVOCATE)
VASANTHAKUMARY
BK
Location: HIGH
COURT OF
KARNATAKA             AND:

                      1.   SRI P NARAYANAPPA
                           S/O LATE NELAGONDARAYUDU
                           AGED ABOUT 64 YEARS
                           R/AT NO.349, 15TH CROSS
                           17TH MAIN, 4TH SECTOR
                           HSR LAYOUT
                           BENGALURU-560 102
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                                     NC: 2023:KHC:40270-DB
                                        WA No. 39 of 2023




2.   SMT P RAMASUBBAMMA
     W/O SRI P NARAYANAPPA
     AGED ABOUT 61 YEARS
     R/AT NO.349, 15TH CROSS
     17TH MAIN, 4TH SECTOR
     HSR LAYOUT
     BENGALURU-560 102

3.   STATE OF KARNATAKA
     DEPARTMENT OF INDUSTRIES
     AND COMMERCE
     DR B R AMBEDKAR BEEDI
     M S BUILDING
     BENGALURU-560 001
     REPRESENTED BY ITS
     PRINCIPAL SECRETARY

4.   THE SPECIAL LAND ACQUISITON OFFICER
     KARNATAKA INDUSTRIAL AREAS
     DEVELOPMENT BOARD
     METRO RAIL PROJECT
     NRUPATHUNGA ROAD
     BENGALURU-560 001
                                           ...RESPONDENTS
(BY SRI V B SHIVA KUMAR, ADVOCATE FOR R-1;
 SMT. NILOUFER AKBAR, AGA FOR R-3;
 SRI T M VENKATAREDDY, ADVOCATE FOR R-4)


     THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO ALLOW THE
PRESENT APPEAL AND SET ASIDE THE IMPUGNED
JUDGMENT DATED 29.10.2022 PASSED BY THIS COURT IN
W.P.NO.24446/2021.


     THIS WRIT APPEAL COMING ON FOR ORDERS THIS
DAY, CHIEF JUSTICE DELIVERED THE FOLLOWING:
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                                       NC: 2023:KHC:40270-DB
                                           WA No. 39 of 2023




                         JUDGMENT

1. The learned counsel appearing for the parties submit

that the issue involved in the present appeal is squarely

covered by the judgment dated 27.09.2023 passed by this

Court in W.A.No.890/2022 and connected matters and pray

that the appeal may be disposed of in terms of the said

judgment.

2. Accordingly, this writ appeal is disposed of in terms of

the judgment dated 27.09.2023 passed by this Court in

W.A.No.890/2022 and connected matters.

3. In view of the disposal of the writ appeal, the pending

interlocutory application does not survive for consideration

and is accordingly disposed of.

Sd/-

CHIEF JUSTICE

Sd/-

JUDGE BKV