Shri.Vallabadas S/O Gangabisan ... vs Shri.Mounesh S/O Kalappa Kammar
2023 Latest Caselaw 7629 Kant

                                                 -1-
                                                       NC: 2023:KHC-D:13036
                                                          RSA No. 100008 of 2016




                              IN THE HIGH COURT OF KARNATAKA,
                                       DHARWAD BENCH

                         DATED THIS THE 8TH DAY OF NOVEMBER, 2023

                                              BEFORE

                          THE HON'BLE MRS JUSTICE K.S.HEMALEKHA

                                 RSA NO.100008 OF 2016 (INJ)

                      BETWEEN:

                      SHRI.VALLABADAS S/O. GANGABISAN BAHETI
                      AGE: 64 YEARS, OCC: BUSINESS,
                      R/O:NO.280, GAJENDRAGAD-582114
                      TQ:RON, DIST:GADAG.
                                                                    ...APPELLANT
                      (BY SRI. M. C. HUKKERI, ADVOCATE)

         Digitally
                      AND:
         signed by
         VISHAL
VISHAL   NINGAPPA     SHRI.MOUNESH S/O. KALAPPA KAMMAR
NINGAPPA PATTIHAL     AGE: 44 YEARS, OCC: GOLDSMITH
PATTIHAL Date:        R/O:NO.279, GAJENDRAGAD-582114
         2023.11.09
         13:13:03     TQ:RON, DIST:GADAG.
         +0530                                                    ...RESPONDENT
                      (BY SRI. SRIKANT T. PATIL, ADVOCATE)

                           THIS REGULAR SECOND APPEAL IS FILED U/O.42 RULE 1
                      R/W SEC. 100 OF CPC. 1908, AGAINST THE JUDGEMENT &
                      DECREE DTD: 02.11.2015 PASSED IN R.A.NO.09/2015, ON THE
                      FILE OF THE SENIOR CIVIL JUDGE, RON, DISMISSING THE
                      APPEAL AND CONFIRMING THE JUDGEMENT AND DECREE
                      DTD:16.04.2015, PASSED IN OS.NO.163/2012 ON THE FILE OF
                      THE PRINCIPAL CIVIL JUDGE RON, DISMISSING THE SUIT
                      FILED FOR PERMANENT INJUNCTION.

                          THIS RSA COMING ON FOR ADMISSION, THIS DAY, THE
                      COURT DELIVERED THE FOLLOWING:
                             -2-
                                  NC: 2023:KHC-D:13036
                                    RSA No. 100008 of 2016




                         JUDGMENT

The sole appellant is reported to be dead on

25.01.2021. No steps have been taken. The appeal stands

abated.

Sd/-

JUDGE

Vnp / CT: UMD