Karnataka High Court
Abdulkareem S/O. Adamsab Bijapur vs Hussainsab S/O. Adamsab Bijapur on 8 November, 2023
Bench: K.S.Hemalekha
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NC: 2023:KHC-D:13039
RSA No. 100851 of 2017
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 8TH DAY OF NOVEMBER, 2023
BEFORE
THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
REGULAR SECOND APPEAL NO.100851 OF 2017 (PAR)
BETWEEN:
ABDULKAREEM S/O. ADAMSAB BIJAPUR,
AGE: 64 YEARS, OCC:AGRICULTURE,
R/O. H.NO.88, ADHYAPAK NAGAR,
NEAR U K T HILLS, GUDIYAL ROAD,
OLD HUBBALLI, HUBBALLI.
...APPELLANT
(BY SRI. SADASHIV S. PATIL, ADVOCATE)
AND:
1. HUSSAINSAB S/O. ADAMSAB BIJAPUR,
AGE:76 YEARS, OCC:BUSINESS,
R/O. KARWAR ROAD NEAR HASGIMADDI,
HUBBALLI. PINCODE-580020.
Digitally
9902571994.
signed by
VISHAL
VISHAL NINGAPPA 2. SMT. DILSHAD W/O. IMTIYAZ MULLA,
NINGAPPA PATTIHAL
PATTIHAL Date: AGE:41 YEARS, OCC:HOUSE WIFE,
2023.11.09
13:12:08 R/O. GOKUL DHAM, SUBHASH NAGAR,
+0530
GUDIHAL ROAD, HUBBALLI.
PINCODE-580020.
3. SMT. NAJIMA
W/O. MOHAD. GOUS @ CHANDSAB HUKKERI,
AGE: 38 YEARS, OCC:HOUSE WORK,
R/O. SADAR SOFA NEAR OLD HUBLI BRIDGE.
PINCODE-580020.
4. SMT. AKHTARBANU W/O. IMTIYAZ BYAHATTI,
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NC: 2023:KHC-D:13039
RSA No. 100851 of 2017
AGE:30 YEARS, OCC:HOUSE WORK,
R/O. TABIBLAND, MANTOOR ROAD,
HUBBALLI, PINCODE-580020.
5. ABDULGANI @ ASHPAK
S/O. MOHAMMED USMAN BIJAPUR,
AGE: 46 YEARS, OCC: CLERK,
R/O. MULLA ONI, HUBBALLI.
PINCODE-580020.
6. HAZARATSAHEB @ IRFAN
S/O MOHAMMED USMAN BIJAPUR,
AGE: 44 YEARS, OCC: MECHANIC,
R/O. MULLA ONI, HUBBALLI.
PINCODE-580020.
7. DADAPEER
S/O. MOHAMMED USMAN BIJAPUR,
AGE: 41 YEARS, OCC: MECHANIC,
R/O. MULLA ONI, HUBBALLI.
PINCODE-580020.
8. SMT. BIBIJAN W/O.
ABDULKHADAR BEPARI,
AGE: 66 YEARS, OCC: HOUSE WORK,
R/O. S. M. KRISHNA NAGAR OLD HUBBALLI,
HUBBALLI, PINCODE-580020.
9. SMT. AMINABI W/O. MAQTUMHUSSAIN TANDUR,
AGE: 59 YEARS, OCC:HOUSEWORK,
R/O. PATTAR PHOD GALLI,
NEAR KABADE HOSPITAL, CBT HUBBALLI
PINCODE-580020.
10. SMT. FATIMABI W/O. GOUSEMODIN BIJAPUR
AGE: 56 YEARS, OCC: HOUSEWORK,
R/O. FATESHA NAGAR, NEAR HUBLI HALL
ANAND NAGAR ROAD, HUBBALLI.
PINCODE-580020.
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NC: 2023:KHC-D:13039
RSA No. 100851 of 2017
11. MUBEENA D/O. GOUSMODIN BIJAPUR
AGE: 36 YEARS, OCC: HOUSE HOLD,
R/O. FATESHA NAGAR, NEAR HUBLI HALL,
ANAND NAGAR ROAD, HUBBALLI.
PINCODE-580020.
12. NAZEERAHMED S/O GOUSEMOHIDIN BIJAPUR
AGE: 34 YEARS, OCC: MECHANIC,
R/O. FATESHA NAGAR, NEAR HUBLI HALL
ANAND NAGAR ROAD HUBBALLI.
MOBILE. 9845493655.
PINCODE-580020.
13. ZAHEER ABBAS S/O. GOUSEMODIN BIJAPUR,
AGE: 32 YEARS, OCC: MECHANIC,
R/O. FATESHA NAGAR NEAR HUBLI HALL
ANAND NAGAR ROAD, HUBBALLI.
PINCODE-580020.
14. MOHAMMED SADIQ S/O. GOUSEMODIN BIJAPUR
AGE: 30 YEARS, OCC: MECHANIC,
R/O. FATESHA NAGAR, NEAR HUBLI HALL,
ANAND NAGAR ROAD, HUBBALLI.
MOBILE NO. 9972368864.
PINCODE-580020.
...RESPONDENTS
(BY SRI. J.S. SHETTY, ADVOCATE FOR R1)
THIS REGULAR SECOND APPEAL IS FILED U/SEC. 100 OF CPC,
1908, AGAINST THE JUDGMENT AND DECREE DTD: 03.08.2017
PASSED IN R.A.NO. 98/2016 ON THE FILE OF THE PRINCIPAL
DISTRICT JUDGE, DHARWAD, DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DTD: 19.01.2016,
PASSED IN O.S.NO. 338/2011 ON THE FILE OF THE II-ADDITIONAL
SENIOR CIVIL JUDGE, HUBBALLI, DISMISSING THE SUIT FILED FOR
PARTITION AND SEPARATE POSSESSION, DECLARATION,
PERMANENT INJUNCTION AND MANDATORY INJUCNTION.
THIS REGULAR SECOND APPEAL, COMING ON FOR ORDERS,
THIS DAY, THE COURT DELIVERED THE FOLLOWING:
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NC: 2023:KHC-D:13039
RSA No. 100851 of 2017
JUDGMENT
Learned counsel for the appellant has filed a memo
dated 02.11.2023 seeking permission of this Court to
withdraw the appeal. The memo reads as under:
"Herein the Advocate for the Appellant submits is as
under
The present appeal arises out of suit for partition
and separate possession and the respective parties
have settled their dispute in FDP 21/2016, before
lok Adalath at Dharwad on 8/7/2023, hence pray
to dismiss the appeal as withdrawn, in the ends of
Justice and Equity.
Hence this memo for withdrawal."
2. The memo is taken on record.
3. In view of the memo, the appeal is dismissed
as withdrawn.
Sd/-
JUDGE
MBM, CT: UMD
