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Smt Sunanda vs Sri B Suresh Gowda
2023 Latest Caselaw 2726 Kant

Citation : 2023 Latest Caselaw 2726 Kant
Judgement Date : 30 May, 2023

Karnataka High Court
Smt Sunanda vs Sri B Suresh Gowda on 30 May, 2023
Bench: Alok Aradhe Byaaj, Arhj
                                          -1-
                                                        OSA No.1 of 2023




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                         DATED THIS THE 30TH DAY OF MAY, 2023
                                        PRESENT
                        THE HON'BLE MR. JUSTICE ALOK ARADHE
                                          AND
                    THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
                                  O.S.A. NO.1 OF 2023
               BETWEEN:

               1.   SMT. SUNANDA
                    W/O GOVINDASWAMY
Digitally           AGED ABOUT 39 YEARS
signed by           R/AT HONNUDIKE
RUPA V              TUMKUR TALUK
Location:           TUMKUR DISTRICT 572 122.
High Court                                                  ...APPELLANT
of Karnataka
               (BY SRI. K. RAVISHANKAR, ADV.,)
               AND:

               1.    SRI. B. SURESH GOWDA
                     S/O LATE BETTAIAH
                     AGED ABOUT 54 YEARS
                     RESIDING AT KEMPANAHALLI VILLAGE AND POST
                     HUTARIDURGA HOBLI, KUNIGAL TALUK
                     TUMKUR DISTRICT 572126.

               2.    SRI. D.C. GOWRISHANKAR ASWAMY
                     AGED ABOUT 42 YEARS
                     S/O SRI C CHENNIGAPPA
                     RESIDING AT DODDAHUCHAIAHNA PALYA
                     NELAMANGALA TALUK
                     BENGLAURU RURAL DISTRICT 562123.

               3.    SRI. RAYASANDRA RAVIKUMAR
                     S/O SRI SHANMUKHA SWAMY
                     AGED MAJOR
                     RESIDING AT NO.14, RAYASANDRA
                     MACHENAHALLI POST
                           -2-
                                         OSA No.1 of 2023




     DANDINASHIVARA HOBLI
     TURUVEKERE TALUK
     TUMKUR DISTRICT 572215.

4.   SRI. TAJUDDIN SHARIFF
     S/O SRI HUSAIN SHARIFF
     AGED MAJOR
     RESIDING AT 1 TO 5TH CROSS
     HOUSING BOARD MAIN ROAD, JAIPUR
     TUMKUR CITY 572101.

5.   SRI. SUNIL YADAV
     S/O SRI SUBRAMANI RAJU
     AGED MAJOR
     RESIDING AT NO.7, 1ST CROSS, 7TH MAIN
     JAYANAGARA 3RD BLOCK, BENGALURU 560041.

6.   SRI ANWAR
     S/O LATE SRI AMEER SAAB
     AGED MAJOR
     RESIDING AT HIREHALLI POST
     URDIGERE HOBALI
     TUMKUR TALUK AND DISTRICT 572104.

7.   SRI. ARUN GOWDA H B
     S/O SRI BYLE GOWDA
     AGED MAJOR
     RESIDING AT HAYDALU,
     MYLANAHALLI POST
     NELAMANGALA TALUK 562123
     BENGALURU RURAL DISTRICT-562123
     KARNATAKA STATE.

8.   SRI GULLURU RANGAIAH NAGARAJU
     S/O LATE SRI T RANGAIAH
     AGED MAJOR
     RESIDING AT GULURU, GULURU POST
     TUMKUR TALUK 572118.

9.   SRI. YOGANARASIMHAMURTHY T H
     S/O SRI HANUMANARASIMHAIAH
     AGED MAJOR
     RESIDING AT NO.323, 1ST MAIN ROAD
                         -3-
                                       OSA No.1 of 2023




    BELGUMBA ROAD, N R COLONY
    TUMKUR 572103.

10. SRI. SHABEER AHMED
    S/O SRI AZIM KHAN
    AGED MAJOR
    R/AT. KALKERE, HEBBURU POST
    TUMKUR -572101, KARNATAKA STATE.

11. SRI. K V SRINIVASKALKERE
    S/O SRI VENKATAIAH
    AGED MAJOR
    RESIDING AT KALKERE, HEBBURU POST
    TUMKUR TALUK 572120
    KARNATAKA STATE.

12. SRI. SIDDARAMEGOWDA T B
    S/O SRI BASAPPA
    AGED MAJOR
    RESIDING AT TAMMADIHALLI, GULUR HOBLI
    MASKAL POST, TUMKUR TALUK 572118
    TUMKUR DISTRICT, KARNATAKA STATE.

                                        ...RESPONDENTS
    THIS OSA IS FILED UNDER SECTION IV OF THE
KARNATAKA HIGH COURT ACT, PRAYING TO SET ASIDE THE
IMPUGNED ORDER DATED 3.1.2023 PASSED IN E.P.NO.1/2018
FILED   BY RESPONDENT NO.1 HEREIN PASSED BY THE
LEARNED SINGLE JUDGE OF THIS HON'BLE COURT AS PER
ANNEXURE-A IN SO FAR IT RELATES TO THE APPLICATIONS
OF THE APPELLANT IN I.A.NO.3/2023 AS ILLEGAL AND
CONTRARY TO LAW AND PROCEDURE SO FAR AS APPELLANT
IS CONCENED AND DIRECT THE LEARNED SINGLE JUDGE TO
HEAR APPLICATIONS BEFORE PROCEEDING FURTHER TO
MEET THE INTEREST OF JUSTICE.
                           -4-
                                        OSA No.1 of 2023




     THIS OSA COMING ON FOR ORDERS, THIS DAY, ALOK
ARADHE J., DELIVERED THE FOLLOWING:


                      JUDGMENT

Mr.K.Ravishankar, learned counsel for the

appellant submits that in view of dismissal of main

matter, this OSA does not survive for consideration.

Accordingly, the same is disposed of.

Sd/-

JUDGE

Sd/-

JUDGE

RV

 
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