Prakash S/O Dundappa Ligade vs The Chairman, Vidya Samvardhak ...
2023 Latest Caselaw 2647 Kant

                                             -1-
                                                   RFA No. 100348 of 2018




                    IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                           DATED THIS THE 26TH DAY OF MAY, 2023

                                          BEFORE
                               THE HON'BLE JUSTICE M.G.UMA
                                R.F.A. NO. 100348/2018 (INJ)
                   BETWEEN:

                   PRAKASH S/O DUNDAPPA LIGADE,
                   AGE:62 YEARS,
                   OCC:TRADE AND AGRICUALTURE,
                   MEMBER OF BOARD OF MANAGEMENT
                   VIDYASAMVARDHAKA MANDAL, NIPPANI,
                   R/O: SBI BUILDING, ASHOK NAGAR,
                   NIPANI-591 237, TQ: CHIKKODI,
                   DIST: BELAGAVI.

                                                                ...APPELLANT
                   (BY SRI.MALLIKARJUN S. HIREMATH, ADVOCATE)
                   AND:

                   1.   THE CHAIRMAN, VIDYA SAMVARDHAK MANDAL,
                        NIKPPANI, R/B SOMSHEKAR RUDRAPPA
                        KOTHIWALE, AGE: 91 YEARS,
Digitally signed
by VINAYAKA B
V
                        OCC:TRADE AND AGRICULTURE,
Location: HIGH          R/O:KOTHIWALE CORNER,
COURT OF
KARNATAKA               NIPPANI-591 237, TQ: CHIKKODI,
DHARWAD
                        DIST:BELAGAVI.

                   2.   THE SECRETARY, VIDYA SAMVARDHAK MANDAL,
                        R/B SADASHIV MALLAPPA KADED,
                        AGE:73 YEARS, OCC: TRADE AND AGRICULTURE,
                        R/O DALAPETH, NIPPANI-591 237,
                        TQ: CHIKKODI, DIST: BELAGAVI.

                   3.   THE VICE-PRESIDENT,
                        VIDYA SAMVARDHAK MANDAL,
                        R/B BABURAO RUDRAGOUDA PATIL,
                        AGE:73 YEARS, OCC: ENGINEER
                           -2-
                                RFA No. 100348 of 2018




     AND CONTRACTOR, R/O ASHO NAGAR,
     NIPPANI-591 237, TQ:CHIKKODI.
     DIST:BELAGAVI.

4.   THE II VICE PRESIDENT,
     VIDYA SAMVARDHAK MANDAL,
     R/B MAHADEV VIRUPAXI WALI,
     AGE:65 YEARS, OCC: CHARTERED ACCOUNTANT,
     R/O OLD P.B. ROAD, NIPPANI-591 237,
     TQ: CHIKKODI, DIST: BELAGAVI.

5.   THE VICE-CHARIMAN,
     VIDYA SAMVARDHAK MANDAL,
     R/B SHASHIKANT GANAPATI BAGEWADI,
     AGE:75 YEARS, OCC:TRADE AND AGRICULTURE,
     R/O ASHOK NAGAR, NIPPANI-591 237.
     TQ:CHIKKODI, DIST: BELAGAVI.

6.   KALLAPPA MALLAPPA KONE,
     AGE:73 YEARS, OCC:TRADE AND AGRICUALTURE,
     R/O MANGALWARPETH, NIPPANI-591 237,
     TQ:CHIKKODI, DSIT:BELAGAVI.

7.   BHARAT BASHETTI KURBETT,
     AGE:63 YEARS, OCC:TRADE AND AGRICULTURE,
     R/O SHINTRE COLONY, NIPPANI-591 237,
     TQ: CHIKKODI, DIST:BELAGAVI.

8.   CHANDRAKANT ANNAPPA TARALE,
     AGE: 75 YEARS, OCC:TRADE AND AGRICULTURE,
     R/O KHOT GALLI, NIPPANI-591 237
     TQ: CHIKKODI, DIST: BELAGAVI.

9.   SHIVKUMAR GURULINGAPPA KALYANSHETTY,
     AGE: 56 YEARS, OCC: NOT KNOWN,
     R/O:NEAR SAI MANDIR,
     SAI SHANAKR NAGAR, NIPPANI-591237,
     TQ: CHIKKODI, DIST:BELAGAVI.


10. SHIVAMURTHY BANAPPA SANKAJE,
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                                    RFA No. 100348 of 2018




    AGE:81 YEARS,
    OCC: TRADE AND AGRICULTURE,
    R/O:KHADAKLAT-591 228,
    TQ:CHIKKODI, DIST:BELAGAVI.

11. SANJAY MANOHAR MOLWADE,
    AGE:52 YEARS, OCC:BUSINESS,
    R/O:GURUWAR PETH, NIPPANI-591237,
    TQ: CHIKKODI, DSIT:BELAGAVI.

12. ANNASAHEB AKRAM PATIL,
    R/B: SADASHIV MALLAPPA KADED,
    AGE:74 YEARS, OCC:AGRICUALTURE,
    R/O:NAGNOOR-591 241,
    TQ:CHIKKODI, DIST:BELAGAVI.
13. RAOSAHEB BALAGOUDA PATIL,
    AGE:54 YEARS, OCC:AGRICULATURE,
    R/O: GALATAGA-591 291,
    TQ:CHIKKODI, DIST:BELAGAVI.
                                            ...RESPONDENTS

    THIS R.F.A. IS FILED UNDER SECTION 96 OF C.P.C.,

AGAINST THE JUDGMENT AND DECREE DTD: 29.06.2018

PASSED   IN   O.S.NO.04/2009   ON   THE   FILE   OF   THE   V-

ADDITIONAL DISTRICT AND SESSIONS JUDGE, BELAGAVI,

ALLOWING THE SUIT FILED FOR PERPETUAL INJUNCTION.


    THIS R.F.A., COMING ON FOR ORDERS, THIS DAY, THE

COURT PASSED THE FOLLOWING:
                                       -4-
                                               RFA No. 100348 of 2018




                                     ORDER

Learned counsel for the appellant submits that the sole

appellant died during the year 2021. The suit was filed under

Section 92 of CPC and none others are interested in

prosecuting the appeal. Hence, the appeal is to be dismissed

as abated.

Submission is placed on record.

Appeal is dismissed as abated.

SD/-

JUDGE BVV