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Smt.Drakshayani W/O Gurupadappa ... vs Gurupadappa S/O Holabappa ...
2023 Latest Caselaw 2646 Kant

Citation : 2023 Latest Caselaw 2646 Kant
Judgement Date : 26 May, 2023

Karnataka High Court
Smt.Drakshayani W/O Gurupadappa ... vs Gurupadappa S/O Holabappa ... on 26 May, 2023
Bench: M.G.Umapresided Bymguj
                                             -1-
                                                    RFA No. 100168 of 2019




                    IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                           DATED THIS THE 26TH DAY OF MAY, 2023

                                           BEFORE
                                THE HON'BLE JUSTICE M.G.UMA
                              R.F.A. NO. 100168/2019 (PAR/POS)
                   BETWEEN:

                   SMT.DRAKSHAYANI W/O. GURUPADAPPA BATAKURKI
                   AGE: 62 YEARS, OCC: AGRICULTURE,
                   R/O: MAIN BAZAR, LOKAPUR,
                   TQ: MUDHOL, DIST: BAGALKOTE,
                   PIN CODE: 587122.
                                                           ...APPELLANT
                   (BY SRI. SRINIVAS B. NAIK, ADVOCATE)
                   AND:

                   1.   GURUPADAPPA S/O. HOLABAPPA BATAKURKI,
                        AGE: 69 YEARS, OCC: AGRICULTURE,
                        R/O: MAIN BAZAR, LOKAPUR,
                        TQ: MUDHOL, DIST: BAGALKOTE,
                        PIN CODE: 587 122.

                   2.   SMT.BHARATI W/O. UMESH JABASHETTI
                        AGE: 42 YEARS, OCC: AGRICULTURE,
Digitally signed
by VINAYAKA             R/O: ULLAGADI ONI, LOKAPUR,
BV
Location: HIGH          TQ: MUDHOL, DIST: BAGALKOTE,
COURT OF
KARNATAKA               PIN CODE: 587 122.
DHARWAD
                   3.   SMT.VIJAYALAXMI W/O. BASAVARAJ BATAKURKI,
                        AGE: 35 YEARS, OCC: AGRICULTURE,
                        R/O: C/O MALLIKARJUNAPPA,
                        BASAVANNEPPA AMATUR,
                        JUNI PETH RAMADURG,
                        DIST: BELAGAVI, PIN CODE: 591 123.
                   4.   SMT. ARATI W/O. MAHANTESH KAMATAGI,
                        AGE: 38 YEARS, OCC: AGRICULTURE,
                        R/O: C/O VISHWANATH M. KAMATAGI,
                        PATTAR GALLI, ATHANI,
                        DISTRICT BELAGAVI, PIN CODE: 591304.
                            -2-
                                   RFA No. 100168 of 2019




5.   SHIVANAND S/O. GURUPADAPPA BATAKURKI,
     AGE: 37 YEARS, OCC: AGRICULTURE,
     R/O: MAIN BAZAR, LOKAPUR,
     TQ: MUDHOL, BAGALKOTE DISTRICT,
     PIN CODE: 587122.
                                       ...RESPONDENTS

     THIS MFA IS FILED UNDER SECTION 96 OF CPC.,
AGAINST THE JUDGMENT AND DECREE DTD:18.12.2018
PASSED IN O.S.NO.82/2014 ON THE FILE OF THE ADDITIONAL
SENIOR CIVIL JUDGE AND JUDICIAL MAGISTRATE FIRST
CLASS, MUDHOL, DISMISSING THE SUIT FILED FOR
PARTITION AND SEPARATE POSSESSION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:

                         ORDER

Learned counsel for the appellant files a memo

seeking permission to withdraw the appeal.

Memo is placed on record.

Appeal is dismissed as withdrawn.

SD/-

JUDGE

RH

 
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