Smt Vijayalakshmi vs Sri Narayana
2023 Latest Caselaw 1781 Kant

                                               -1-
                                                         RSA No. 902 of 2019




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 10TH DAY OF MARCH, 2023

                                            BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                    REGULAR SECOND APPEAL NO. 902 OF 2019 (DEC/INJ)

                   BETWEEN:

                   1.    SMT. VIJAYALAKSHMI
                         W/O. LATE SEENA
                         AGED ABOUT 58 YEARS

                   2.    SRI. MAHESH
                         S/O. LATE SEENA
                         AGED ABOUT 32 YEARS

                   3.    SMT. SHALINI
                         D/O. LATE SEENA
                         AGED ABOUT 28 YEARS

                   4.    SMT. NANDINI
                         D/O. LATE SEENA
                         AGED ABOUT 34 YEARS
Digitally signed
by SHARANYA T
Location: HIGH     5.    SMT. NALINI
COURT OF                 D/O. LATE SEENA
KARNATAKA
                         AGED ABOUT 36 YEARS

                         APPELLANTS 1 TO 5 ARE
                         RESIDENTS OF D.NO.676,
                         II MAIN , 10TH CROSS
                         B.B.GARDEN , KHILLE MOHALLA ,
                         MYSURU-570 004.
                                                               ...APPELLANTS

                             (BY SRI. NANJUNDA SWAMY N., ADVOCATE)
                              -2-
                                     RSA No. 902 of 2019




AND:

1.   SRI NARAYANA
     S/O. LATE NANJAPPA RAO
     AGED ABOUT 58 YEARS

2.   SMT. MANGALAGOWRI
     D/O. LATE NANJAPPA RAO
     AGED ABOUT 56 YEARS

     RESPONDENTS 1 & 2 ARE
     RESIDING AT D.NO.679/1,
     10TH CROSS, B.B.GARDEN ROAD
     KHILLE MOHALLA,
     MYSURU-570 004.

3.   SRI JOGIAH @ SIDDAIAH
     S/O. LATE SIDDAIAH
     AGED ABOUT 53 YEARS

4.   SMT. KEMPAMMA
     W/O. LATE NARASIMHAIAH
     AGED ABOUT 58 YEARS

     RESPONDENTS 3 & 4 ARE
     RESIDIGN AT D.NO.676, II MAIN
     10TH CROSS, B.B. GARDEN
     KHILLE MOHALLA ,
     MYSURU-570 004.
                                        ...RESPONDENTS

     THIS RSA IS FILED UNDER SEC.100 R/W. ORDER 42
RULE 1 OF CPC., AGAINST THE JUDGMENT AND DECREE
DATED 21.12.2018 PASSED IN R.A.NO.383/2016 ON THE FILE
OF THE I ADDITIONAL DISTRICT JUDGE, MYSURU DISMISSING
THE APPEAL AND CONFIRMING THE JUDGMENT AND DECREE
DATED 14.08.2008 PASSED IN O.S.NO.957/2000 ON THE FILE
OF THE III ADDL. CIVIL JUDGE (JR. DN.) AND JMFC AT
MYSORE.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                                -3-
                                           RSA No. 902 of 2019




                            ORDER

This Court, vide order dated 24.02.2023, taken note of

the fact that office objections are not complied with, inspite of

the matter is repeatedly listed before the Court for non-

compliance of office objections. Hence, granted two weeks

time imposing cost of Rs.1,000/- and also made it clear that, if

the cost is not paid and office objections are not complied

within two weeks, list the matter for dismissal.

However, today also, there is no representation on behalf

of the appellants and cost is not paid and office objections are

also not complied with.

Hence, the appeal is dismissed for non-compliance of

office objections and non-payment of cost.

Sd/-

JUDGE

ST