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Sri. P N Raja vs C Munireddy
2023 Latest Caselaw 1749 Kant

Citation : 2023 Latest Caselaw 1749 Kant
Judgement Date : 9 March, 2023

Karnataka High Court
Sri. P N Raja vs C Munireddy on 9 March, 2023
Bench: M G Uma
                                                   -1-
                                                               RFA No. 630 of 2011
                                                          C/W RFA No. 2341 of 2007




                          IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                                DATED THIS THE 9TH DAY OF MARCH, 2023

                                                 BEFORE
                                   THE HON'BLE MRS JUSTICE M G UMA
                             REGULAR FIRST APPEAL NO. 630 OF 2011 (INJ)
                                                   C/W
                             REGULAR FIRST APPEAL NO. 2341 OF 2007 (INJ)


                      IN R.F.A. NO. 630/2011
                      BETWEEN:
                      SRI. P.N. RAJA
                      S/O NALLAIAH GOUNDAR
                      AGED ABOUT 59 YEARS,
                      RESIDING AT NO. 445,
                      14TH CROSS ROAD,
                      LAKKASANDRA,
                      BANGALORE - 20
                                                                        ...APPELLANT
                      (BY SRI: MALLIKARJUN .N.K., FOR
                          SRI: A. SAMPATH, ADVOCATES)

                      AND:
Digitally signed by   SRI. MUNI REDDY
PAVITHRA N            S/O LATE CHIKKAVENKATAPPA
Location: High
Court Of Karnataka    AGED ABOUT 74 YEARS,
                      RESIDING AT NO. 1742,
                      PARAPPANA AGRAHARA MAIN ROAD,
                      AECS 'A' BLOCK, SINGASANDRA,
                      BANGALORE - 68.
                                                                      ...RESPONDENT
                      (BY SRI. K.N. DAYALU, ADVOCATE)

                           THIS R.F.A. IS FILED U/SEC.96 OF CPC, AGAINST THE
                      JUDGMENT    AND   DECREE    DATED:07.01.2011  PASSED    IN
                      O.S.NO.266/2004 ON THE FILE OF THE XXIV ADDL. CITY CIVIL &
                      SESSIONS JUDGE, BANGALORE, DECREEING THE SUIT FOR
                      PERMANENT INJUNCTION.
                              -2-
                                        RFA No. 630 of 2011
                                   C/W RFA No. 2341 of 2007




IN R.F.A. NO. 2341/2007
BETWEEN:
SRI. P.N. RAJA
SON OF SRI. NALLAIAH GOUNDER,
AGED ABOUT 56 YEARS,
RESIDING AT NO. 150,
1ST FLOOR, 9TH MAIN,
15TH CROSS, WILSON GARDEN,
BANGALORE - 560 030.
                                                 ...APPELLANT
(BY SRI: MALLIKARJUN .N.K., FOR
    SRI: A. SAMPATH, ADVOCATES)

AND:
C. MUNIREDDY,
S/O LATE CHIKKA VENKATAPPA,
AGED ABOUT 69 YEARS,
RESIDING AT NO. 1142 -
(OLD NO. 1742),
PARAPPANA AGRAHARA MAIN ROAD,
A.E.C.S. "A" BLOCK, SINGASANDRA,
BANGALORE - 560 068.
                                               ...RESPONDENT
(BY SRI. K.N. DAYALU, ADVOCATE)

     THIS R.F.A. IS FILED U/SEC.96 OF CPC, AGAINST THE
JUDGMENT    AND   DECREE    DATED:21.08.2007  PASSED    IN
O.S.NO.468/2004 ON THE FILE OF THE XXIV ADDL. CITY CIVIL &
SESSIONS JUDGE, BANGALORE (CCH - 16), DISMISSING THE SUIT
FOR PERMANENT INJUNCTION.

     THESE R.F.As, COMING ON FOR orders, THIS DAY, THE COURT
DELIVERED THE FOLLOWING:
                        JUDGMENT

Learned counsel for the appellant in both the appeals

has filed a memo seeking permission to withdraw the

appeals.

RFA No. 630 of 2011 C/W RFA No. 2341 of 2007

Memo is taken on record.

Accordingly, the appeals are dismissed as withdrawn.

Sd/-

JUDGE

PN

 
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