Anand S/O. Mahadev Kanapeth vs Smt. Hemalata W/O. Anand Khanapet
2023 Latest Caselaw 3807 Kant

                                                                 -1-
                                                                         NC: 2023:KHC-D:6429
                                                                        CRL.RP No. 100253 of 2022




                                                  IN THE HIGH COURT OF KARNATAKA

                                                          DHARWAD BENCH

                                               DATED THIS THE 28TH DAY OF JUNE, 2023

                                                               BEFORE
                                                THE HON'BLE MR JUSTICE ANIL B KATTI
                                         CRIMINAL REVISION PETITION NO. 100253 OF 2022 (397-)

                                    BETWEEN:

                                    ANAND S/O. MAHADEV KANAPETH,
                                    AGE. 39 YEARS, OCC. LECTURER,
                                    R/O. SHANKAR CHAVHAN, VIJAYNAGAR,
                                    NEAR RANICHENNAMMA NAGAR,
                                    DHARWAD.

                                                                                     ...PETITIONER
                                    (BY SRI. S. B. DODDAGOUDAR, ADVOCATE)
                                    AND:
                                    1.    SMT. HEMALATA W/O. ANAND KHANAPET,
                                          AGE. 38 YEARS, OCC. HOUSEHOLD WORK,
                                          R/O. OLD FISH MARKET, KUMTA,
                                          KARWAR-581332.

              Digitally signed by
                                    2.    TRISHA D/O. ANAND KHANPETH,
              CHANDRASHEKAR
CHANDRASHEKAR LAXMAN
LAXMAN        KATTIMANI
                                          AGE. 5 1/2 YEARS, OCC. NIL,
KATTIMANI
              Date: 2023.07.01
              10:32:40 -0700              R/O. OLD FISH MARKET, KUMTA
                                          KARWAR-581332.

                                                                                  ...RESPONDENTS

                                          THIS CRIMINAL REVISION PETITION IS FILED U/S 397 R/W
                                    401 OF CR.P.C., SEEKING TO SET ASIDE THE JUDGMENT AND
                                    ORDER DATED 16.05.2022 PASSED BY THE II ADDL. DISTRICT AND
                                    SESSIONS JUDGE, UTTARA KANNADA KARWAR, IN CRIMINAL
                                    APPEAL NO.148/2019 AND ALSO THE JUDGMENT AND ORDER DATED
                                    10.12.2018 PASSED BY THE PRL. CIVIL JUDGE AND JMFC, KUMTA IN
                                    DVP NO.03/2017 AND TO ALLOW THE PRESENT REVISION PETITION.

                                         THIS CRIMINAL REVISION PETITION, COMING ON          FOR
                                    ADMISSION, THIS DAY, THE COURT MADE THE FOLLOWING:
                                -2-
                                      NC: 2023:KHC-D:6429
                                     CRL.RP No. 100253 of 2022




                            ORDER

Sri.S.B.Doddagoudar, learned counsel for the revision

petitioner is present and filed a memo for withdrawal along with

the copy of order passed by Principal Judge Family Court,

Dharwad, in M.C.No.299/2022 dated 01.04.2023.

Hence, in view of the reasons stated in the memo, the

criminal revision petition is dismissed as withdrawn.

(Sd/-) JUDGE

AC