Sri. Krishnappa S/O Fakkirappa ... vs Smt. Shankravva W/O Puttappa ...
2023 Latest Caselaw 3799 Kant

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                                                     NC: 2023:KHC-D:6459-DB
                                                         RFA No. 100013 of 2018




                        IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
                              DATED THIS THE 28TH DAY OF JUNE, 2023
                                             PRESENT
                            THE HON'BLE MR JUSTICE ASHOK S. KINAGI
                                               AND
                           THE HON'BLE MR JUSTICE VENKATESH NAIK T
                           REGULAR FIRST APPEAL NO. 100013 OF 2018


                   BETWEEN:

                   1.   SRI. KRISHNAPPA,
                        S/O. FAKKIRAPPA MASANAKATTI,
                        AGED 66 YEARS, OCC: AGRICULTURE,
                        R/AT: KONANAKERI,
                        TQ: SHIGGON, DIST: HAVERI.

                   2.   SRI. NAVEENKUMAR M.,
                        S/O. MOHAN MASANAKATTI
                        AGED ABOUT 29 YEARS,
                        OCC: PRIVATE SERVICE,
                        R/AT: KONANAKERI,
                        TQ: SHIGGON, DIST: HAVERI.

                                                                  ...APPELLANTS
                   (BY SMT. DEEPA J., ADVOCATE FOR
                   SRI.MRUTYUNJAYA TATA BANGI, ADVOCATE)
Digitally signed
by
MOHANKUMAR
B SHELAR           AND:
Date:
2023.07.04
16:15:34 +0530     1.   SMT. SHANKRAVVA,
                        W/O. PUTTAPPA MASANAKATTI,
                        AGED ABOUT 64 YEARS,
                        OCC: HOUSEHOLD,
                        R/AT: KONANAKERI,
                        TQ: SHIGGON, DIST: HAVERI.

                   2.   SMT. RUKAMAVVA,
                        W/O. MANJAPPA HUSOGI,
                        AGED ABOUT 62 YEARS, OCC: HOUSEHOLD,
                        R/AT: KONANAKERI,
                        TQ: SHIGGON, DIST: HAVERI.
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                                  NC: 2023:KHC-D:6459-DB
                                      RFA No. 100013 of 2018




3.   SMT. YALLAVVA,
     W/O. SHIVAPUTRAPPA BOPPANAKATTI,
     AGED ABOUT 53 YEARS,
     OCC: HOUSEHOLD,
     R/AT: KONANAKERI,
     TQ: SHIGGON, DIST: HAVERI.

4.   SMT. SHUSHEELAMMA,
     W/O. RAMESH NIMBALKAR,
     AGED ABOUT 52 YEARS,
     OCC: HOUSEHOLD,
     R/AT: NEAR KC PARK, DHARWAD.

5.   SRI. MAHADEVAPPA,
     S/O. FAKIRAPPA MASANAKATTI,
     AGED ABOUT 50 YEARS,
     OCC: HOUSEHOLD,
     R/AT: KONANAKERI,
     TQ: SHIGGON, DIST: HAVERI.

6.   SMT. PEERAVVA,
     W/O. FAKKIRAPPA RAMAPUR,
     AGED ABOUT 69 YEARS,
     OCC: AGRICULTURE,
     R/AT: KONANAKERI,
     TQ: SHIGGON, DIST: HAVERI.

                                             ...RESPONDENTS
(BY SRI. SURESH N.KINI AND
SRI.NAGPRASAD S.KINI ADVS FOR R1 TO R5,
NOTICE TO R6 IS SERVED BUR UNREPRESENTED)
     THIS RFA IS FILED UNDER SEC. 96 OF CPC., AGAINST THE
JUDGMENT AND DECREE DATED: 24.10.2017 PASSED IN
O.S.NO.83/2015 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND JUDICIAL MAGISTRATE FIRST CLASS, HAVERI, PARTLY
DECREEING THE SUIT FILED FOR PARTITION AND SEPARATE
POSSESSION.

    THIS RFA COMING ON FOR HEARING THIS DAY, ASHOK S.
KINAGI J., DELIVERED THE FOLLOWING:
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                              NC: 2023:KHC-D:6459-DB
                                    RFA No. 100013 of 2018




                         JUDGMENT

After arguing for sometime, learned counsel for the

appellants has filed a memo seeking withdrawal of the

appeal.

Memo is placed on record.

Accordingly, the appeal is dismissed as withdrawn.

Sd JUDGE

Sd JUDGE

MBS Ct:Vh