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Sri C N Lakshminarayana Reddy vs The Chief Secretary Government Of ...
2023 Latest Caselaw 3758 Kant

Citation : 2023 Latest Caselaw 3758 Kant
Judgement Date : 27 June, 2023

Karnataka High Court
Sri C N Lakshminarayana Reddy vs The Chief Secretary Government Of ... on 27 June, 2023
Bench: H T Prasad
                                              -1-
                                                     NC: 2023:KHC:22157
                                                       RFA No. 1394 of 2008




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 27TH DAY OF JUNE, 2023

                                           BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                         REGULAR FIRST APPEAL NO. 1394 OF 2008 (DEC)
                   BETWEEN:

                   SRI C N LAKSHMINARAYANA REDDY
                   S/O CHIKKANARASIMHA REDDY
                   AGED ABOUT 32 YEARS
                   CHIGATAGERE VILLAGE
                   GOWRIBIDANUR TALUK
                   CHIKKABALLAPUR DISTRICT.
                                                               ...APPELLANT
                   (BY SRI. V.VINOD REDDY., ADVOCATE AND
                       SRI. K.J. JAGADEESHA, ADVOCATE)
                   AND:

                   1.    THE CHIEF SECRETARY
                         GOVERNMENT OF KARNATAKA
                         VIDHANA SOUDHA
Digitally signed         BANGALORE 560001.
by
DHANALAKSHMI
MURTHY             2.    COMMISSIONER
Location: High           PUBLIC EDUCATION DEPARTMENT
Court of                 K.R.CIRCLE, BANGALORE 01.
Karnataka
                   3.    BLOCK EDUCATION OFFICER
                         GOWRIBIDANUR TALUK
                         CHIKKABALLAPUR DISTRICT.

                   4.    CHIEF SECRETARY
                         S.S.L.C.BOARDMALLESHWARAM
                         BANGALORE 03.
                            -2-
                                  NC: 2023:KHC:22157
                                    RFA No. 1394 of 2008




5.   THE SECRETARY
     DIVISIONAL SECRETARY
     & ACTING DIRECTOR
     PUBLIC EDUCATION DEPARTMENT
     BANGALORE DIVISION
     BANGALORE 01.

6.   THE HEAD MASTER
     GNANAMANDIRA HIGH SCHOOL
     GOWRIBIDANUR TALUK
     CHIKKABALLAPUR DISTRICT.

7.   THE HEAD MASTER
     GOVT.HIGHER PRIMARY SCHOOL
     KURUBARAHALLI
     GOWRIBIDANUR TALUK
     CHIKKABALLAPUR DISTRICT-563206.

8.   THE HEAD MASTER
     GOVT. PRIMARY SCHOOL
     CHEEGATAGERE
     GOWRIBIDANUR TALUK
     CHIKKABALLAPUR DISTRICT-563206.
                                          ...RESPONDENTS
(BY SMT. H.R. ANITHA, HCGP FOR R1 TO R5, R7 & R8:
    NOTICE TO R6 IS SERVED AND UNRPRESENTED)


      THIS RFA IS FILED UNDER SECTION 96 CPC AGAINST
THE JUDGMENT AND DECREE DATED 27.9.2008 PASSED IN
OS.NO. 8740/2007 ON THE FILE OF THE IX ADDL.CITY CIVIL
AND SESSIONS JUDGE, BANGALORE, DISMISSING THE SUIT
FOR DECLARATION AND DIRECTION.

      THIS APPEAL, COMING ON FOR     HEARING, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
                                -3-
                                       NC: 2023:KHC:22157
                                          RFA No. 1394 of 2008




                          JUDGMENT

None appears for the appellant. Even on last

occasion also, there was no representation on behalf of the

appellant.

It appears that the appellant is not interested in

prosecuting the case. Hence, the appeal is dismissed for

non-prosecution.

Sd/-

JUDGE

HA

 
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