Smt.Jaibunnisa W/O Basheerkhan ... vs Chanabasappa S/O Kotrappa Dhupad
2023 Latest Caselaw 3751 Kant

                                                         -1-
                                                                 NC: 2023:KHC-D:6355
                                                                  RSA No. 100938 of 2015




                                 IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                      DATED THIS THE 27TH DAY OF JUNE, 2023

                                                      BEFORE
                                   THE HON'BLE MR JUSTICE RAJENDRA BADAMIKAR
                                 REGULAR SECOND APPEAL NO. 100938 OF 2015 (POS)

                            BETWEEN:

                            1.    SMT.JAIBUNNISA
                                  W/O BASHEERKHAN PATHAN
                                  AGE: 61 YEARS,
                                  OCC: HOUSEHOLD WORK,
                                  R/O: MEDLERI,
                                  TQ: RANEBENNUR,

                                  NOW AT DANDELI, TQ: HALIYAL,
                                  DIST: KARWAR-581325.

                            2.    MAQBULKHAN
                                  S/O BASHEERKHAN PATHAN
                                  AGE: 45 YEARS,
                                  OCC: AGRICULTURE,
                                  R/O: MEDLERI,
           Digitally
           signed by
                                  TQ: RANEBENNUR,
           YASHAVANT
YASHAVANT  NARAYANKAR
NARAYANKAR
           Date:
           2023.06.30
           12:47:02 -0700
                                  NOW AT DANDELI,
                                  TQ: HALIYAL,
                                  DIST: KARWAR-581325.

                            3.    SHABBIRKHAN
                                  S/O BASHEERKHAN PATHAN
                                  AGE: 36 YEARS,
                                  OCC: AGRICULTURE,
                                  R/O: MEDLERI,
                                  TQ: RANEBENNUR,
                                  NOW AT DANDELI,
                                  TQ: HALIYAL,
                                  DIST: KARWAR-581325.
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                                  NC: 2023:KHC-D:6355
                                   RSA No. 100938 of 2015




4.   NAZEERABI
     W/O SARVARKHAN PATHAN
     AGE: 51 YEARS,
     OCC: HOUEHOLD WORK,
     R/O: SHIGGAON,
     TQ: SHIGGAON,
     DIST: HAVERI-581205.

5.   AMJADKHAN
     S/O SARVARKHAN PATHAN
     AGE: 39 YEARS,
     OCC: COOLIE,
     R/O: SHIGGAON,
     TQ: SHIGGAON,
     DIST: HAVERI-581205.

6.   USUFKHAN
     S/O SARVARKHAN PATHAN
     AGE: 35 YEARS,
     OCC: COOLIE,
     R/O: SHIGGAON,
     TQ: SHIGGAON,
     DIST: HAVERI-581205.

7.   AMEENABI
     S/O ADAMSAB KALLEGAR
     AGE: 39 YEARS,
     OCC: HOUSEHOLD WORK,
     R/O: BENDIGERI,
     TQ: SHIGGAON,
     DIST: HAVERI-581205.

8.   SHABANABANU
     S/O JAFARSAB BARAMAKATTE
     AGE: 33 YEARS,
     OCC: COOLIE,
     R/O: SHIGGAON,
     TQ: SHIGGAON,
     DIST: HAVERI-581205.

9.   RAHEEMKHAN
     S/O HANEEFKHAN PATHAN
     AGE: 35 YEARS,
     OCC: LINEMAN, KEB DUNDASI,
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                                   NC: 2023:KHC-D:6355
                                    RSA No. 100938 of 2015




     R/O: SHIGGAON,
     TQ: SHIGGAON,
     DIST: HAVERI-581205.


                                                ...APPELLANTS

(BY SRI. AVINASH BANAKAR, ADVOCATE-ABSENT)

AND:

1.   CHANABASAPPA
     S/O KOTRAPPA DHUPAD
     AGE: 61 YEARS,
     OCC: HOTEL BUSINESS,
     R/O: MEDLERI,
     TQ: RANEBENNUR,
     DIST: HAVERI-581115.

2.   NANJAPPA
     S/O KOTRAPPA DHUPAD
     AGE: 63 YEARS,
     OCC: HOTEL BUSINESS,
     R/O: MEDLERI,
     TQ: RANEBENNUR,
     DIST: HAVERI-581115.

                                            ...RESPONDENTS

       THIS RSA IS FILED U/S.100 OF CPC, AGAINST THE
JUDGMENT    AND   DECREE    DTD:   09.09.2015   PASSED   IN
R.A.NO.54/2010 ON THE FILE OF THE II ADDITIONAL DISTRICT
JUDGE AT HAVERI (SITTING AT RANEBENNUR), DISMISSING THE
APPEAL, AND CONFIRMING THE JUDGMENT AND DECREE DTD:
01.04.2010 AND THE DECREE PASSED IN O.S.NO.27/2004 ON
THE FILE OF THE PRINCIPAL CIVIL JUDGE (SR.DN) RANEBENNUR,
DISMISSING THE SUIT FILED FOR POSSESSION AND RECOVERY
OF RENT.
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                                          NC: 2023:KHC-D:6355
                                               RSA No. 100938 of 2015




       THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:


                                  ORDER

There is no representation on behalf of the

appellants.

The office objections at Sl.No.5. 6A and 8 are not

complied with. Hence, the appeal stands dismissed for

non-compliance of office objections.

Sd/-

JUDGE

YAN