Ramesh S/O Hanumanthappa Karigar vs Ashok S/O Laxman Desai
2023 Latest Caselaw 3702 Kant

                                                        -1-
                                                                NC: 2023:KHC-D:6324
                                                                   RSA No. 100251 of 2016




                                 IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                      DATED THIS THE 26TH DAY OF JUNE, 2023

                                                      BEFORE
                                   THE HON'BLE MR JUSTICE RAJENDRA BADAMIKAR
                            REGULAR SECOND APPEAL NO. 100251 OF 2016 (DEC/INJ)
                            BETWEEN:
                                  RAMESH S/O HANUMANTHAPPA KARIGAR,
                                  AGED ABOUT 33 YEARS,
                                  OCC: AGRICULTURE,
                                  R/O: DOLLIKOPPA VILLAGE,
                                  TQ: KALAGHATAGI,
                                  DIST: DHARWAD-580114.
                                                                             ...APPELLANT
                            (BY SRI. VISHWANATH S BICHAGATTI, ADVOCATE)
                            AND:

                            1.    ASHOK S/O LAXMAN DESAI,
                                  AGED 63 YEARS,
                                  OCC: AGRICULTURE,
                                  R/O: AMMETTI,
                                  TQ: KALAGHATAGI,
                                  DIST: DHARWAD-580114.

                            2.    VINAYAK S/O LAXMAN DESAI,
           Digitally

YASHAVANT
           signed by
           YASHAVANT
           NARAYANKAR
                                  AGED 40 YEARS,
NARAYANKAR
           Date:
           2023.06.30
           12:46:50 -0700
                                  OCC: AGRICULTURE,
                                  R/O: HULUMBI,
                                  TQ: KALAGHATAGI,
                                  DIST: DHARWAD-580114.
                            3.    SMT. GARU D/O LAXMAN DESAI,
                                  AGED 35 YEARS,
                                  OCC: HOUSEHOLD WORK,
                                  R/O: HULLUMBI,
                                  TQ: KALAGHATAGI,
                                  DIST: DHARWAD-580114.
                            4.    SIDDAPPA S/O YALLAPPA KARIGAR,
                                  AGED ABOUT 63 YEARS,
                                  OCC: AGRICULTURE,
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                                   NC: 2023:KHC-D:6324
                                      RSA No. 100251 of 2016




     R/O: DOOLIKOPPA,
     TQ: KALAGHATAGI,
     DIST: DHARWAD-580114.

5.   MAHADEVAPPA S/O YALLAPPA KARIGAR,
     AGED ABOUT 55 YEARS,
     OCC: AGRICULTURE,
     R/O: DOOLIKOPPA,
     TQ: KALAGHATAGI,
     DIST: DHARWAD-580114.
6.   LAKKAPPA S/O YALLAPPA KARIGAR,
     AGED ABOUT 50 YEARS,
     OCC: AGRICULTURE,
     R/O: DOOLIKOPPA,
     TQ: KALAGHATAGI,
     DIST: DHARWAD-580114.
7.   MALLAPPA S/O HANUMANTHAPPA KARIGAR,
     AGED ABOUT 70 YEARS,
     OCC: AGRICULTURE,
     R/O: DOOLIKOPPA,
     TQ: KALAGHATAGI,
     DIST: DHARWAD-580114.
8.   PARSAPPA S/O HANUMANTHAPPA KARIGAR,
     AGED ABOUT 40 YEARS,
     OCC: AGRICULTURE,
     R/O: DOOLIKOPPA,
     TQ: KALAGHATAGI,
     DIST: DHARWAD-580114.
                                             ...RESPONDENTS

(BY SRI. HAREESHA S NAYAK FOR C/R1, ADVOCATE)

     THIS RSA IS FILED U/S.100 OF CPC, AGAINST THE
JUDGMENT AND DECREE DTD: 27.02.2016 PASSED IN
R.A.NO.50/2011 ON THE FILE OF THE III ADDITIONAL SENIOR
CIVIL JUDGE, HUBBALLI (ITINERARY COURT OF KALGHATAGI),
DISMISSING THE APPEAL AND CONFIRMING THE JUDGMENT AND
DECREE DTD: 08.04.2011 AND THE DECREE PASSED IN
O.S.NO.77/2009 ON THE FILE OF THE CIVIL JUDGE AND JMFC.,
AT   KALGHATAGI,   DISMISSING   THE    SUIT  FILED  FOR
DECLARATION, INJUNCTION.
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                                    NC: 2023:KHC-D:6324
                                      RSA No. 100251 of 2016




    THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                            ORDER

Learned counsel for the appellant filed a memo for

withdrawal of the appeal.

Memo is placed on record and appeal stands dismissed as

withdrawn.

Sd/-

JUDGE

VMB/Ct:pa