Karnataka High Court
Sri. V. Papanna vs Smt. S. Y. Nanda on 21 June, 2023
Bench: H.P.Sandesh
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NC: 2023:KHC:21384
MFA No. 6610 of 2018
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF JUNE, 2023
BEFORE
THE HON'BLE MR JUSTICE H.P.SANDESH
MISCELLANEOUS FIRST APPEAL NO.6610 OF 2018 (CPC)
BETWEEN:
1. SRI V. PAPANNA,
S/O. LATE VEERA REDDY,
DEAD BY LRS.
1(a). SRI P. MANJUNATHA,
AGED ABOUT 51 YEARS,
S/O LATE V. PAPANNA,
R/AT NO.2208, 15TH 'B' CROSS,
22ND 'B' MAIN, HSR LAYOUT, 1 SECTOR,
BANGALORE - 560 102.
1(b). SMT. P. MANJULA,
AGED ABOUT 47 YEARS,
D/O LATE V. PAPANNA,
W/O N. PRABHAKAR REDDY,
Digitally signed
by SHARANYA T R/AT No.718,11TH 'B' CROSS,
Location: HIGH 25TH MAIN, HSR LAYOUT, 1 SECTOR,
COURT OF
KARNATAKA BANGALORE - 560 102.
(AMENDED VIDE COURT ORDER DATED 21.06.2023)
2. SMT. P. LAKSHMAMMA,
W/O LATE C. CHOWDA REDDY,
AGED ABOUT 60 YEARS,
R/AT KODAGRAHARA VILLAGE,
SARJAPURA ROAD, ANEKAL TALUK,
BENGALURU-562 125.
3. SMT. TULASAMMA. V.N.,
W/O LATE DR. V.N. BYAPPA REDDY,
AGED ABOUT 66 YEARS,
RESIDING AT NO.605,
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NC: 2023:KHC:21384
MFA No. 6610 of 2018
11TH "A" CROSS, 28TH MAIN,
HSR LAYOUT, SECTOR 1,
BENGALURU-560 102.
4. M/S. PREMA CONSTRUCTIONS,
NO.244/A, 4TH MAIN,
MILK COLONY,
MALLESHWARAM WEST,
BENGALURU-560 055,
REPRESENTED BY ITS PROPRIETOR
P. SURENDRAN.
...APPELLANTS
(BY SRI SANJAY NAIR, ADVOCATE)
AND:
1. SMT. S.Y. NANDA
ALIAS NANDA RAMESH,
W/O S. RAMESH,
D/O S.V. YELLAPPA REDDY,
AGED ABOUT 51 YEARS,
HOUSE WIFE,
R/AT NO.341, 7TH MAIN,
HAL 2ND STAGE, BENGALURU-560 008.
2. SRI S.V. YELLAPPA REDDY,
S/O LATE VENKATA REDDY,
DEAD BY LRS.
R1, R3, R4 AND R5 ARE TREATED AS LR.
VIDE ORDER DATED 21.06.2023
3. SMT. AMMAIAH,
W/O S.V. YELLAPPA REDDY,
DEAD BY LRS.
R1, R4 AND R5 ARE TREATED AS LR.
VIDE ORDER DATED 21.06.2023
4. SRI S.Y. NANDISH,
S/O S.V. YELLAPPA REDDY,
AGED ABOUT 45 YEARS.
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NC: 2023:KHC:21384
MFA No. 6610 of 2018
5. SMT. S. Y. NIRUPAMA,
W/O MUKUND S. REDDY,
D/O S.V. YELLAPPA REDDY,
AGED ABOUT 43 YEARS.
R4 AND R5 ARE R/AT NO.117/6, (OLD NO. 1766),
6TH CROSS, 1ST MAIN ROAD,
JAKKASANDRA EXTENSION,
KORAMANGALA 1ST BLOCK,
BENGALURU-560 034.
6. M/S. SRI DIYA PROJECTS PVT. LTD.,
HAVING ITS REGISTERED OFFICE AT
NO.180, 1ST FLOOR,
8TH MAIN, 14TH CROSS,
6TH SECTOR, HSR LAYOUT,
BENGALURU-560 102.
REPRESENTED BY ITS MANAGING DIRECTOR
R.B. SHANKARA PRASAD.
7. SMT. R. SUNITHA,
W/O S.Y. RAJAGOPALA REDDY,
AGED ABOUT 35 YEARS,
R/AT SARJAPURA VILLAGE,
ANEKAL TALUK,
BENGALURU URBAN DISTRICT.
8. SRI S. AKARSH,
S/O H.R.S. REDDY,
AGED ABOUT 39 YEARS,
RESIDING AT NO.43,
KASTHURABA ROAD CROSS,
BENGALURU-560 001.
...RESPONDENTS
(BY SRI C.M.G. REDDY, ADVOCATE FOR C/R1,
VIDE ORDER DATED 12.12.2018,
NOTICE TO R5, R7 AND R8 ARE DISPENSED WITH,
R2 AND R3 ARE DEAD,
R1, R4 AND R5 ARE LRS OF R2 AND R3 )
THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF THE
CPC, AGAINST THE ORDER DATED 27.06.2018 PASSED ON IA
NO.1 IN O.S.NO.26034/2016 ON THE FILE OF THE XIII
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NC: 2023:KHC:21384
MFA No. 6610 of 2018
ADDITIONAL CITY CIVIL & SESSIONS JUDGE, BENGALURU
(CCH22), ALLOWING IA 1 FILED UNDER ORDER 39 RULE 1 & 2
R/W SEC.151 OF CPC.
THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
The learned counsel for the appellants has filed a
memo seeking permission of this Court to withdraw the
appeal on the ground that the matter has been settled
before the Trial Court and photocopy of the settlement
arrived between the parties is placed on record.
2. In view of the memo, the appeal is dismissed as
withdrawn.
Sd/-
JUDGE
MD
