Anand. Sr vs Bajaj Allianz General Insurance
2023 Latest Caselaw 3329 Kant

                                            -1-
                                                  NC: 2023:KHC:20632
                                                      MFA No. 4714 of 2019




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 15TH DAY OF JUNE, 2023

                                         BEFORE
                            THE HON'BLE MR JUSTICE C M JOSHI
                  MISCELLANEOUS FIRST APPEAL NO. 4714/2019 (MV-I)
                 BETWEEN:

                 ANAND. SR
                 S/O RAJANNA
                 AGED 48 YEARS
                 R/O NO.47, OLD NO.52
                 SUGGATTA VILLAGE
                 HUNASAMARANAHALLI, JALA HOBLI
                 BANGALORE NORTH TALUK
                 PIN-562 157
                                                              ...APPELLANT
                 (BY SRI. H K BASAVARAJ., ADVOCATE)
                 AND:

                 1.    BAJAJ ALLIANZ GENERAL INSURANCE
                       CO. LTD., BY ITS MANAGER
                       NO.31, GROUND FLOOR
                       TBR TOWER, 1ST CROSS
Digitally              NEW MISSION ROAD
signed by T S
NAGARATHNA             NEAR BANGALORE STOCK EXCHANGE
Location: High
Court of               BANGALORE-560 027
Karnataka

                 2.    M/S RAIN WATER CONCEPTS INDIA PVT. LTD.
                       BY ITS MANAGER
                       NO.347, PARVATHI NILAYA
                       KALAPPA LAYOUT
                       AMRUTHA HALLI, SAHAKARANAGAR
                       BANGALORE-92
                                                           ...RESPONDENTS

                     THIS MFA FILED U/S 173(1) OF MV ACT AGAINST THE
                 JUDGMENT AND AWARD DATED 28/01/2017, PASSED IN MVC
                                  -2-
                                          NC: 2023:KHC:20632
                                            MFA No. 4714 of 2019




NO.6108/2013, ON THE FILE OF THE VII ADDITIONAL SMALL
CAUSES JUDGE XXXII ACMM., MEMBER, MACT-3, BENGALURU,
PARTLY ALLOWING THE CLAIM PETITION FOR COMPENSATION
AND SEEKING ENHANCEMENT OF COMPENSATION.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:


                           JUDGMENT

Sri. H.K. Basavaraj, learned Advocate, who was

appearing for the appellant submits that, he has already

issued NOC to the party long back.

None have filed vakalath for the appellant.

Therefore, the appeal stands dismissed for non-

prosecution.

Sd/-

JUDGE

KGR*