Kenchamma vs Sanath Kumara
2023 Latest Caselaw 3323 Kant

                                               -1-
                                                     NC: 2023:KHC:20747-DB
                                                           MFA No. 6166/2021




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                          DATED THIS THE 15TH DAY OF JUNE, 2023
                                            PRESENT
                          THE HON'BLE MRS JUSTICE K.S.MUDAGAL
                                               AND
                     THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                MISCELLANEOUS FIRST APPEAL NO. 6166/2021 (MV-D)
                BETWEEN:

                1.    KENCHAMMA
                      W/O LATE SIDDANANJAPPA
                      AGED ABOUT 55 YEARS

                2.    PUSHPAVATHI S
                      D/O LATE SIDDANANJAPPA
                      AGED ABOUT 31 YEARS

                3.    NETHRAVATHI S
                      D/O LATE SIDDANANJAPPA
                      AGED ABOUT 28 YEARS

                      ALL ARE R/AT NO.110,
                      VASANTHAPURA MAIN ROAD,
                      KONANAKUNTE CROSS
Digitally
signed by K S
                      KONANAKUNTE
RENUKAMBA             BANGALORE - 560062                    ... APPELLANTS
Location:
High Court of
Karnataka
                (BY SRI. HARISH KUMAR B G, ADVOCATE (ABSENT))
                AND:
                1.    SANATH KUMARA
                      S/O NANJUYYA
                      NO.173, 1343
                      GANGAMMA TEMPLE ROAD
                      JAIBHIMA NAGAR
                      BANGALORE - 560 068

                2.    BAJAJ ALLIANZ GEN. INS. CO. LTD.
                      SVS PLAZA, 1ST FLOOR
                      #29, HEBBAL, BELLARY ROAD
                      BANGALORE - 560024                   ... RESPONDENTS
                               -2-
                                    NC: 2023:KHC:20747-DB
                                             MFA No. 6166/2021




     THIS MISCELLANEOUS FIRST APPEAL IS FILED UNDER
SECTION 173(1) OF MV ACT PRAYING TO MODIFY THE JUDGMENT
AND AWARD DATED 28.02.2019 PASSED IN MVC NO.6084/2017
ON THE FILE OF THE    MOTOR ACCIDENTS CLAIMS TRIBUNAL,
BENGALURU.

    THIS MISCELLANEOUS FIRST APPEAL COMING ON FOR
ORDERS THIS DAY, K.S.MUDAGAL J., DELIVERED THE FOLLOWING:

                        JUDGMENT

No representation for the appellants.

Peremptory order dated 28.03.2023 is not complied.

Therefore, the appeal already stood dismissed.

No further orders are required.

Sd/-

JUDGE

Sd/-

JUDGE

PKN