The Manager vs Sri Annappa
2023 Latest Caselaw 3164 Kant

                                              -1-
                                                    NC: 2023:KHC:20351
                                                       MFA No. 4262 of 2020




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 12TH DAY OF JUNE, 2023

                                           BEFORE
                               THE HON'BLE MR JUSTICE C M JOSHI
                        MISCELLANEOUS FIRST APPEAL NO.4262 OF 2020 (MV)


                   BETWEEN:

                   THE MANAGER,
                   SRI GANAPATHI TRACTOR AGENCIES,
                   NO.47, OPP,
                   SHUBHODAYA KALYANA MANTAPA,
                   B. M ROAD,
                   HASSAN - 573 201.

                   REPRESENTED BY ITS MANAGER,
                   SRI. PAVAN KUMAR K.S,
                   S/O SRI. SHIVEGOWDA,
                   AGED ABOUT 22 YEARS,
                   R/AT. KADALU VILLAGE AND POST,
                   ALURU TALUK,
Digitally signed
by T S
NAGARATHNA
                   HASSAN DISTRICT - 573 201.
Location: High
Court of
Karnataka                                                     ...APPELLANT
                   (BY SRI. V. R. BALARAJ, ADVOCATE)

                   AND:

                   1.    SRI. ANNAPPA,
                         S/O ELLAJOGI,
                         AGED ABOUT 45 YEARS,
                         R/O HANDIJOGIGALA COLONY,
                         PIRIYAPATNA TOWN AND TALUK,
                          -2-
                                NC: 2023:KHC:20351
                                  MFA No. 4262 of 2020




     MYSURU DISTRICT - 571 107.
     NOW R/O Y. K. SOMASHEKAR,
     NEAR MATHRUSHREE KALYANA MANTAPA,
     KUVEMPUNAGARA,
     HASSAN - 573 201.

2.   SRI. PUNITH KUMAR,
     S/O NANJERAJEGOWDA,
     R/O SOMANAHALLI VILLAGE,
     HALE KOPPALU POST,
     DUDDA HOBLI,
     HASSAN TALUK,
     HASSAN - 573 118.

3.   THE MANAGER,
     RELIANCE GENERAL INSURANCE COMPANY
     LIMITED,
     KRUTIKA ARCADE, FIRST FLOOR,
     N.R. CIRCLE,
     HASSAN CITY,
     HASSAN - 573 201.

                                     ...RESPONDENTS



      THIS MFA IS FILED UNDER SECTION 173(1)OF MV
ACT AGAINST THE JUDGMENT AND AWARD DATED
29.11.2019 PASSED IN MVC NO.1685/2017 ON THE FILE
OF THE II ADDITIONAL DISTRICT AND SESSIONS JUDGE
AND     ADDITIONAL     MACT,    HASSAN,    AWARDING
COMPENSATION OF RS.2,09,000/- WITH INTEREST AT 6
PERCENT P.A. FROM THE DATE OF PETITION TILL THE
DATE OF REALIZATION.
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                                    NC: 2023:KHC:20351
                                       MFA No. 4262 of 2020




      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,

THE COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

The learned counsel appearing for the appellant is

present and submitted that he is withdrawing the appeal as

the matter is settled among the parties.

In view of the memo filed by the learned counsel

appearing for the appellant, the appeal stands dismissed as

withdrawn.

Sd/-

JUDGE

MS*

CT:STK