Deepa vs M/S Shyam Tourist Pvt Ltd
2023 Latest Caselaw 3089 Kant

                                              -1-
                                                    NC: 2023:KHC:19772-DB
                                                          MFA No. 1964/2021




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                          DATED THIS THE 9TH DAY OF JUNE, 2023
                                            PRESENT
                         THE HON'BLE MRS JUSTICE K.S.MUDAGAL
                                              AND
                     THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                MISCELLANEOUS FIRST APPEAL NO. 1964/2021 (MV-D)
                BETWEEN:

                1.    DEEPA
                      W/O LATE SHANTHAKUMAR
                      AGED ABOUT 26 YEARS

                2.    AKASH S
                      S/O LATE SHANTHAKUMAR
                      AGED ABOUT 12 YEARS

                3.    GAJA S
                      S/O LATE SHANTHAKUMAR
                      AGED ABOUT 10 YEARS

                      APPELLANT NOS.2 & 3 ARE MINORS
                      REP. BY HER MOTHER NATURAL GUARDIAN DEEPA

Digitally
signed by A K   4.    PARVATHAMMA
CHANDRIKA
Location:             W/O RAMU
High Court of         AGED ABOUT 52 YEARS
Karnataka

                      ALL ARE R/AT O.B.C. COLONY,
                      UMMATHUR, NALLURU PALA,
                      HANAGODU HOBLI, HUNSUR TALUK
                      MYSURU DISTRICT                        ... APPELLANTS


                (BY SRI. SYED ABDUL SABOOR, ADVOCATE)

                AND:

                1.    M/S SHAYM TOURIST PVT. LTD.,
                      SHAYM CHAMBER, NO.4140
                                -2-
                                     NC: 2023:KHC:19772-DB
                                           MFA No. 1964/2021




     11TH CROSS, 2ND MAIN, 80 FEET ROAD
     GIRINAGAR, NEAR SEETHA CIRCLE
     BENGALURU - 560 085

2.   THE MANAGER
     TATA AIG GENERAL INSURANCE COMPANY LTD
     374, SANNI CENTRE, NEW K.D.ROAD
     MYSURU - 570 017                     ... RESPONDENTS


(BY SRI.B.PRADEEP, ADVOCATE)

     THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 31.10.2019 PASSED IN MVC
NO.1719/2018 ON THE FILE OF THE II ADDITIONAL DISTRICT JUDGE
AND MACT, MYSURU, ALLOWING THE CLAIM PETITION FOR
COMPENSATION AND SEEKING ENHANCEMENT OF COMPENSATION.

     THIS APPEAL COMING ON FOR ORDERS              THIS   DAY,
K.S.MUDAGAL J., DELIVERED THE FOLLOWING:

                         JUDGMENT

Peremptory order dated 05.04.2023 is not complied.

Therefore, the appeal already stood dismissed.

No further orders are required.

Sd/-

JUDGE

Sd/-

JUDGE

PKN